Supreme Court08 Oct 1975Allowed
The Management of National Projects Construction Corporation Ltd. Vs Their Workmen and Others
Supreme Court Of India · AIR 1976 SC 283 : (1976) 1 LLJ 86 : (1976) 1 SCC 230 : (1976) 2 SCR 189 : (1975) 7 UJ 898
COURT ARCHIVE
Supreme Court Of India judgments
59,799 judgments · page 2,580 of 2,990
Supreme Court08 Oct 1975Dismissed
Sri Vidya Sagar Vs Smt. Sudesh Kumari and Others
Supreme Court Of India · AIR 1975 SC 2295 : (1975) RD 302 : (1976) 1 SCC 115 : (1976) 2 SCR 193
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 73
Supreme Court08 Oct 1975Dismissed
The State of Haryana and Another Vs Jiwan Singh
Supreme Court Of India · AIR 1976 SC 63 : (1976) 1 SCC 99 : (1976) 2 SCR 210 : (1975) 7 UJ 885
Punjab Security of Land Tenures Act, 1953 — Section 2(3)
Supreme Court08 Oct 1975Dismissed
Central Bank of India Ltd. Vs Sisir Kumar Shaw
Supreme Court Of India · AIR 1976 SC 929 : (1975) 31 FLR 340 : (1976) LabIC 625 : (1976) 1 LLJ 90 : (1976) 2 SCC 859 : (1975) 7 UJ 888
Industrial Disputes Act, 1947 — Section 33C(2)
Supreme Court08 Oct 1975Dismissed
Maulavi Abdur Rub Firoze Ahmed and Co. Vs Jay Krishna Arora
Supreme Court Of India · AIR 1976 SC 479 : (1976) 1 SCC 295 : (1976) 2 SCR 205
City Civil Court Act, 1953 — Section 5(2), 9(3), 9(4)Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
Supreme Court06 Oct 1975Allowed
The Workmen of Indian Standards Institution Vs The Management of Indian Standards Institution
Supreme Court Of India · AIR 1976 SC 145 : (1975) 31 FLR 358 : (1976) 1 LLJ 33 : (1975) 2 SCC 847 : (1976) 2 SCR 138
Industrial Disputes Act, 1947 — Section 2
Supreme Court06 Oct 1975Allowed
Healthways Dairy Products Company Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 2221 : (1978) 2 ELT 457 : (1976) 2 SCC 887 : (1976) 2 SCR 93 : (1975) 7 UJ 851
Central Excise Rules, 1944 — Rule 55, 8(1)Finance Act, 1969 — Section 6Prevention of Food Adulteration Rules, 1955 — Rule 42
Supreme Court06 Oct 1975Dismissed
The State of Punjab and Another Vs Shamlal Murari and Another
Supreme Court Of India · AIR 1976 SC 1177 : (1976) LabIC 777 : (1976) 78 PLR 245 : (1976) 1 SCC 719 : (1976) 2 SCR 82
Punjab and Haryana High Court Rules and Order — Rule 3
Supreme Court06 Oct 1975Dismissed
State of Punjab and Others Vs Balbir Singh and Others
Supreme Court Of India · AIR 1977 SC 629 : (1977) LabIC 281 : (1976) 2 LLJ 4 : (1976) 3 SCC 242 : (1976) 2 SCR 115
Constitution of India, 1950 — Article 311(2), 372Punjab Reorganisation Act, 1966 — Section 2, 3, 4, 6, 81Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule
Supreme Court06 Oct 1975Dismissed
Surjit Lal Chhabda Vs The Commissioner of Income Tax, Bombay
Supreme Court Of India · AIR 1976 SC 109 : (1975) 101 ITR 776 : (1976) 3 SCC 142 : (1976) 2 SCR 164
Income Tax Act, 1922 — Section 2(9), 3, 55, 66(1)
Supreme Court06 Oct 1975Disposed Of
Smt. Shaharyar Bano and Another Vs Seth Sanwal Das
Supreme Court Of India · AIR 1976 SC 2073 : (1976) 1 SCC 95 : (1976) 1 SCC 93 : (1975) 7 UJ 870
Supreme Court06 Oct 1975Dismissed
State of Assam and Another Vs J.N. Roy Biswas
Supreme Court Of India · AIR 1975 SC 2277 : (1975) 31 FLR 355 : (1975) LabIC 1681 : (1976) 2 LLJ 17 : (1976) 1 SCC 234 : (1976) 2 SCR 128 : (1975) 7 UJ 901
Constitution of India, 1950 — Article 226
Supreme Court06 Oct 1975Dismissed
Joint Secretary to the Government of India and Others Vs Khillu Ram and Another
Supreme Court Of India · AIR 1975 SC 2275 : (1976) 1 SCC 88 : (1976) 2 SCR 78 : (1975) 7 UJ 868
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 25, 26, 27, 28, 29
Supreme Court06 Oct 1975Dismissed
Mandyala Govindu and Co. Vs The Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Supreme Court Of India · AIR 1975 SC 2284 : (1976) 1 AnWR 11 : (1976) 102 ITR 1 : (1976) 1 SCC 248 : (1976) 2 SCR 131 : (1975) 7 UJ 859
Contract Act, 1872 — Section 253(2)Evidence Act, 1872 — Section 114Partnership Act, 1932 — Section 13
Supreme Court06 Oct 1975Allowed
Dunlop India Ltd. and Madras Rubber Factory Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1977 SC 597(1) : AIR 1977 SC 597 : (2003) 90 ECC 483 : (1983) 13 ELT 1566 : (1976) 2 SCC 241 : (1976) 2 SCR 98
Customs Act, 1962 — Section 12, 131(2)
Supreme Court06 Oct 1975Allowed
Union of India (UOI) and Others Vs Security and Finance (P) Ltd.
Supreme Court Of India · AIR 1975 SC 2288 : (1983) 13 ELT 1562 : (1976) 1 SCC 166 : (1976) 2 SCR 87 : (1975) 7 UJ 854
Imports and Exports (Control) Act, 1947 — Section 3(2), 4Sea Customs Act, 1878 — Section 167(8), 182, 183, 184, 20
Supreme Court03 Oct 1975Dismissed
Rallis India Ltd. Vs G. Lakshmi Kanthan
Supreme Court Of India · AIR 1976 SC 2330 : (1976) 32 FLR 36 : (1976) LabIC 1495 : (1976) 1 LLJ 7 : (1975) 7 UJ 846
Tamil Nadu Shops and Establishments Act, 1947 — Section 41
Supreme Court03 Oct 1975Allowed
The Vulcan Insurance Co. Ltd. Vs Maharaj Singh and Another
Supreme Court Of India · AIR 1976 SC 287 : (1976) 1 SCC 943 : (1976) 2 SCR 62
Contract Act, 1872 — Section 28
Supreme Court03 Oct 1975Disposed Of
The Bar Council of Maharashtra Vs M.V. Dabholkar and Others
Supreme Court Of India · AIR 1976 SC 242 : (1976) 2 SCC 291 : (1976) 2 SCR 48
Bar Council of India Rules, 1975 — Rule 36Advocates Act, 1961 — Section 35, 35(1), 35(3), 37(2), 38, 49(c)Indian Bar Councils Act, 1926 — Section 10
Supreme Court03 Oct 1975Dismissed
Prakash Chand Sharma and Others Vs Narendra Nath Sharma
Supreme Court Of India · AIR 1976 SC 2456 : (1976) 3 SCC 215 : (1975) 7 UJ 848
Constitution of India, 1950 — Article 133(1)