Supreme Court10 Oct 1975Dismissed

Shri Udhav Singh Vs Madhav Rao Scindia

Supreme Court Of India · AIR 1976 SC 744 : (1977) 1 SCC 511 : (1976) 2 SCR 246

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6Representation of the People Act, 1951 — Section 82, 83, 83(1), 86
Supreme Court10 Oct 1975Dismissed

New India Insurance Co. Ltd. Vs Smt. Shanti Misra, Adult

Supreme Court Of India · (1976) ACJ 128 : AIR 1976 SC 237 : (1977) 47 CompCas 453 : (1975) 2 SCC 840 : (1976) 2 SCR 266

Bengal Tenancy Act, 1885 — Section 184Limitation Act, 1963 — Article 82, 5, 6Motor Vehicles Act, 1939 — Section 110, 110A, 110F
Supreme Court10 Oct 1975Allowed

Harnam Vs State of U.P.

Supreme Court Of India · AIR 1976 SC 2071 : (1976) CriLJ 1642 : (1976) 1 SCC 163 : (1976) 2 SCR 274 : (1976) 8 UJ 115

Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 367(5)Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court10 Oct 1975Dismissed

Bhim Sen Vs The State of Punjab

Supreme Court Of India · AIR 1976 SC 281 : (1976) CriLJ 293 : (1976) 1 SCC 141 : (1975) 7 UJ 911

Criminal Procedure Code, 1973 (CrPC) — Section 342
Supreme Court10 Oct 1975Allowed

Bharat Iron Works Vs Bhagubhai Balubhai Patel and Others

Supreme Court Of India · AIR 1976 SC 98 : (1976) GLR 188 : (1976) LabIC 4 : (1976) 1 SCC 518 : (1976) 2 SCR 280

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 33, 33(2), 33(3)Trade Unions (Amendment) Act, 1947 — Section 28
Supreme Court10 Oct 1975Dismissed

Shantilal Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 739 : (1976) CriLJ 625 : (1976) 1 SCC 577 : (1976) SCC(Cri) 95 : (1975) 7 UJ 903

Penal Code, 1860 (IPC) — Section 161
Supreme Court10 Oct 1975Dismissed

Labh Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1976 SC 83 : (1976) CriLJ 21 : (1976) 1 SCC 181

Criminal Procedure Code, 1973 (CrPC) — Section 417, 418, 423Penal Code, 1860 (IPC) — Section 149, 302, 307, 326, 34
Supreme Court10 Oct 1975Dismissed

State of West Bengal Vs Raj Kumar Agarwalla

Supreme Court Of India · AIR 1977 SC 301 : (1976) 2 SCC 204 : (1976) SCC(Cri) 259 : (1976) 8 UJ 151

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
Supreme Court09 Oct 1975Partly Allowed

Ramlal and Sons Vs The State of Rajasthan

Supreme Court Of India · AIR 1976 SC 54 : (1976) 1 SCC 112 : (1976) 2 SCR 222 : (1975) 7 UJ 913

Constitution of India, 1950 — Article 226Mines and Minerals (Regulation and Development) Act, 1948 — Section 5