Supreme Court24 Aug 1983Disposed Of
V. Subramaniam Vs State Bank of India, Staff Co-operative Society
Supreme Court Of India · (1983) 2 SCALE 339 : (1984) SCC 427 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,420 of 2,992
Supreme Court24 Aug 1983
Abhinash Chandra Gautam (Since deceased) through his Lrs. Vs Union of Territory of Tripura and Another
Supreme Court Of India · AIR 1984 SC 320 : (1984) 48 FLR 56 : (1983) LabIC 1738 : (1983) 2 SCALE 388 : (1984) SCC 551 Supp : (1984) 1 SCC 551 Supp
Supreme Court23 Aug 1983dismissed
Ram Chander Darak Vs Ganeshdas Rathi and Others
Supreme Court Of India · AIR 1984 SC 42 : (1983) 31 BLJR 603 : (1983) 2 SCALE 476(1) : (1983) 2 SCALE 476 : (1984) SCC 337 Supp : (1984) 1 SCC 337 Supp
Supreme Court23 Aug 1983dismissed
G.S. Agarwal Vs State of U.P. and Others Smt. Sabajmala Jain Vs State of U.P. and Others
Supreme Court Of India · AIR 1983 SC 1224 : (1983) RD 266 : (1984) SCC 607 Supp : (1984) 1 SCC 607 Supp
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(1)(b), 281
Supreme Court23 Aug 1983dismissed
Yogendra Sharma and Another Vs State of U.P. and Others
Supreme Court Of India · AIR 1984 SC 26 : (1983) RD 271 : (1984) SCC 606 Supp : (1984) 1 SCC 606 Supp
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(1), 281
Supreme Court23 Aug 1983Partly Allowed
Ram Narayan Agarwal and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1984 SC 1213 : (1983) RD 259 : (1983) 2 SCALE 156 : (1983) 4 SCC 276 : (1983) 3 SCR 684 : (1983) 54 STC 273
Civil Procedure Code, 1908 (CPC) — Section 51, 60Constitution of India, 1950 — Article 11, 14, 19, 19(1), 19(5)Uttar Pradesh Sales Tax Act, 1948 — Section 33, 8
Supreme Court23 Aug 1983Dismissed
Commissioner of Income Tax Vs Heckett Engineering Company (India Branch), Jamshedpur
Supreme Court Of India · (1984) 145 ITR 514 : (1984) SCC 681 Supp
Supreme Court23 Aug 1983Dismissed
Begulla Bapi Raju and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1983 SC 1073 : (1983) 2 SCALE 141 : (1984) 1 SCC 66 : (1983) 3 SCR 701
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 3, 4, 7Constitution of India, 1950 — Article 14, 21, 31A, 31B, 32
Supreme Court22 Aug 1983dismissed
Welcom Hotel and Others Vs State of Andhra Pradesh and Others
Supreme Court Of India · AIR 1983 SC 1015 : (1983) 2 SCALE 131 : (1983) 4 SCC 575 : (1983) 3 SCR 674
Constitution of India, 1950 — Article 14, 19(1), 32Essential Commodities Act, 1955 — Section 2
Supreme Court19 Aug 1983Allowed
Ravindra Ishwardas Sethna and Another Vs Official Liquidator, High Court, Bombay and Another
Supreme Court Of India · AIR 1983 SC 1061 : (1984) 86 BOMLR 101 : (1983) 54 CompCas 702 : (1983) 3 CompLJ 23 : (1983) 1 SCALE 784 : (1983) 2 SCALE 151 : (1983) 4 SCC 269 : (1983) 3 SCR 657
Companies Act, 1956 — Section 457, 457(1)
Supreme Court18 Aug 1983Allowed
Shivaji Narayan Bachhav Vs State of Maharashtra
Supreme Court Of India · (1983) 7 ACR 449 : AIR 1983 SC 1014 : (1983) CriLJ 1497 : (1983) 2 Crimes 588 : (1983) 2 SCALE 117 : (1983) 4 SCC 129 : (1983) 3 SCR 651
Criminal Procedure Code, 1973 (CrPC) — Section 384
Supreme Court18 Aug 1983Allowed
Smt. P. Grover Vs State of Haryana and Another
Supreme Court Of India · AIR 1983 SC 1060 : (1983) 2 SCALE 172 : (1983) 4 SCC 291 : (1983) 3 SCR 654 : (1983) 2 SLJ 389
Constitution of India, 1950 — Article 136
Supreme Court17 Aug 1983Allowed
In The Matter of Reference under Article 317(1) of The Constitution of India
Supreme Court Of India · AIR 1983 SC 996 : (1983) 31 BLJR 529 : (1983) 2 SCALE 97 : (1983) 4 SCC 258 : (1983) 3 SCR 639
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2, 151Constitution of India, 1950 — Article 124(4), 145, 145(1), 148, 218Criminal Procedure Code, 1973 (CrPC) — Section 151, 482
Supreme Court12 Aug 1983Dismissed
Kamaluddin Ansari and Co. Vs Union of India (UOI) and Others Shankar Vijay Saw Mills Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1984 SC 29 : (1983) 2 SCALE 107 : (1983) 4 SCC 417 : (1983) 3 SCR 607
Civil Procedure Code, 1908 (CPC) — Section 151
Supreme Court12 Aug 1983Dismissed
Virbhan Singh and Another Vs State of U.P.
Supreme Court Of India · AIR 1983 SC 1002 : (1983) 2 Crimes 376 : (1983) 2 SCALE 91 : (1983) 4 SCC 197 : (1983) 3 SCR 600
Penal Code, 1860 (IPC) — Section 302
Supreme Court12 Aug 1983Dismissed
B.A. Jayaram and Others Vs Union of India (UOI) and Others D.P. Sharma and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1983 SC 1005 : (1983) 2 SCALE 118 : (1984) 1 SCC 168 : (1983) 3 SCR 624
Constitution of India, 1950 — Article 301Motor Vehicles Act, 1988 — Section 63(7)
Supreme Court12 Aug 1983Dismissed
S.K. Bhatia and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1983 SC 988 : (1983) 2 SCALE 95 : (1983) 4 SCC 194 : (1983) 3 SCR 595
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1939 — Section 51(2)Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 — Section 4
Supreme Court11 Aug 1983Disposed Of
Ved Gupta Vs Apsara Theatres, Jammu and Another
Supreme Court Of India · AIR 1983 SC 978 : (1983) 2 SCALE 187 : (1983) 4 SCC 323 : (1983) 3 SCR 575
Jammu and Kashmir Cinematograph Act, 1989 — Section 3, 6, 6E, 6FJammu and Kashmir Entertainments Duty Act, 1959 — Section 15Jammu and Kashmir High Court Rules, 1975 — Rule 23, 23(2), 23(3), 88
Supreme Court10 Aug 1983Dismissed
Geep Flashlight Industries Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (1984) 2 SCALE 380 : (2002) 9 SCC 545
Supreme Court10 Aug 1983Dismissed
Income Tax Officer, New Delhi and Others Vs Rattan Lal and Others
Supreme Court Of India · (1984) 38 CTR 382 : (1986) SCC 370 Supp
Finance (No. 2) Act, 1965 — Section 24Income Tax Act, 1961 — Section 68