Supreme Court06 Sept 1983Dismissed

Sreenivasa General Traders and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1983 SC 1246 : (1983) 2 SCALE 422 : (1983) 4 SCC 353 : (1983) 3 SCR 843

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1), 15, 23(1), 4(1), 4(3)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74(1)Constitution of India, 1950 &
Supreme Court05 Sept 1983Allowed

Gopalakrishna Menon and Another Vs D. Raja Reddy and Another

Supreme Court Of India · (1983) 7 ACR 450 : AIR 1983 SC 1053 : (1983) 2 Crimes 584 : (1983) 2 SCALE 236 : (1983) 4 SCC 240 : (1983) 3 SCR 836

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 482Penal Code, 1860 (IPC) — Section 34, 463, 465, 466, 467
Supreme Court02 Sept 1983Dismissed

Commissioner of Income Tax, Bombay and Others Vs Mahindra Mills

Supreme Court Of India · AIR 1984 SC 1182 : (1983) 3 CompLJ 30 : (1983) 144 ITR 225 : (1983) 2 SCALE 222 : (1983) 4 SCC 392 : (1983) 3 SCR 773

Companies Act, 1956 — Section 370, 371, 391, 394, 394(1)Income Tax Act, 1961 — Section 72A, 72A(1), 72A(2)Monopolies and Restrictive Trade Practices Act, 1969 — Section 23(2), 54
Supreme Court02 Sept 1983Disposed Of

S.K. Verma Vs Mahesh Chandra and Another

Supreme Court Of India · AIR 1984 SC 1462 : (1983) LabIC 1483 : (1983) 2 LLJ 429 : (1983) 2 SCALE 199 : (1983) 4 SCC 214 : (1983) 3 SCR 799 : (1983) 2 SLJ 570

Industrial Disputes Act, 1947 — Section 10, 2
Supreme Court30 Aug 1983Disposed Of

L.V. Jadhav Vs Shankarrao Abasaheb Pawar and Others

Supreme Court Of India · AIR 1983 SC 1219 : (1984) 86 BOMLR 61 : (1983) 2 Crimes 470 : (1983) 2 SCALE 175 : (1983) 4 SCC 231 : (1983) 3 SCR 762

Dowry Prohibition Act, 1961 — Section 2, 3, 4Penal Code, 1860 (IPC) — Section 30
Supreme Court25 Aug 1983allowed

Sadhu Ram Vs Delhi Transport Corporation

Supreme Court Of India · AIR 1984 SC 1467 : (1983) LabIC 1516 : (1983) 2 LLJ 383 : (1983) 2 SCALE 136 : (1983) 4 SCC 156 : (1983) 3 SCR 725 : (1983) 2 SLJ 372

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5)