Supreme Court05 Dec 1983Dismissed

Gammon India Limited Vs Niranjan Dass

Supreme Court Of India · AIR 1984 SC 500 : (1984) 1 CompLJ 19 : (1984) 48 FLR 310 : (1984) 1 LLJ 233 : (1983) 2 SCALE 863 : (1984) 1 SCC 509 : (1984) 1 SCR 959 : (1984) 1 SLJ 150 : (1984) 16 UJ 195

Industrial Disputes Act, 1947 — Section 2, 25F
Supreme Court29 Nov 1983Allowed

Brahma Chandra Gupta Vs Union of India (UOI)

Supreme Court Of India · AIR 1984 SC 380 : (1984) 48 FLR 387 : (1984) LabIC 177 : (1983) 2 SCALE 910 : (1984) 2 SCC 433 : (1984) 1 SLJ 566

Arms Act, 1959 — Section 19Explosive Substances Act, 1908 — Section 5
Supreme Court25 Nov 1983Allowed

Hari Ram Vs Hira Singh and Others

Supreme Court Of India · AIR 1984 SC 396 : (1983) 2 SCALE 1107 : (1984) 2 SCC 36 : (1984) 1 SCR 932 : (1984) 16 UJ 225

Conduct of Elections Rules, 1961 — Rule 93(1)Evidence Act, 1872 — Section 165
Supreme Court25 Nov 1983Allowed

Pashupati Nath Sukul and Others Vs Nem Chandra Jain and Others

Supreme Court Of India · AIR 1984 SC 399 : (1983) 2 SCALE 800 : (1984) 2 SCC 404 : (1984) 1 SCR 939 : (1984) 16 UJ 179

Conduct of Elections Rules, 1961 — Rule 2(1), 69, 85Constitution of India, 1950 — Article 102(1), 12, 146, 148(5), 174General Clauses Act, 1897 — Section 3(23), 3(60), 3(8)
Supreme Court23 Nov 1983Dismissed

Mcleod and Company Ltd. Vs State of Orissa and Others

Supreme Court Of India · AIR 1984 SC 590 : (1983) 2 SCALE 750 : (1984) 1 SCC 434 : (1984) 1 SCR 865 : (1984) 56 STC 123 : (1984) 16 UJ 158

Constitution of India, 1950 — Article 226Orissa Taxation (on Goods Carried by Roads or Inland Waterways) Act, 1959 — Section 12(1), 12(3), 2(5), 3
Supreme Court23 Nov 1983Allowed

Biharilal Dobray Vs Roshan Lal Dobray

Supreme Court Of India · AIR 1984 SC 385 : (1984) 1 SCC 551 : (1984) 1 SCR 877 : (1984) 16 UJ 141

Constitution of India, 1950 — Article 191, 45, 58, 58(4), 66Uttar Pradesh Basic Education Act, 1972 — Section 13, 19, 3, 4, 6