Supreme Court24 Jan 1984allowed

J.D. Srivastava Vs State of M.P. and Others

Supreme Court Of India · AIR 1984 SC 630 : (1984) 32 BLJR 92 : (1984) LabIC 337 : (1984) 1 LLJ 344 : (1984) 1 SCALE 125 : (1984) 2 SCC 8 : (1984) 2 SCR 466 : (1984) 1 SLJ 490 : (1984) 16 UJ 980

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 7
Supreme Court24 Jan 1984Allowed

Anoop Jaiswal Vs Government of India and Another

Supreme Court Of India · AIR 1984 SC 636 : (1984) 48 FLR 258 : (1984) LabIC 343 : (1984) 1 LLJ 337 : (1984) 1 SCALE 105 : (1984) 2 SCC 369 : (1984) 2 SCR 453 : (1984) 16 UJ 925

Constitution of India, 1950 — Article 14, 226, 311(2)Police Service (Probation) Rules, 1954 — Rule 12
Supreme Court24 Jan 1984Allowed

A.S. Parmar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1984 SC 643 : (1984) 32 BLJR 99 : (1984) 48 FLR 276 : (1984) 1 SCALE 113 : (1984) SCC 1 Supp : (1984) 1 SCC 1 Supp : (1984) 2 SCR 476 : (1984) 16 UJ 805

Punjab Service of Engineers (Class I) Public Works Department (Buildings and Roads Branch) Rules, 1960 — Rule 5(2), 6, 8(4)Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — R
Supreme Court23 Jan 1984Allowed

H. Anraj and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1984 SC 781 : (1984) 1 SCALE 93 : (1984) 2 SCC 292 : (1984) 2 SCR 440 : (1984) 16 UJ 909

Constitution of India, 1950 — Article 246, 246(1), 246(3), 258, 258(1)Penal Code, 1860 (IPC) — Section 294A
Supreme Court23 Jan 1984Dismissed

Ramendrasingh Vs State of M. P. and Others

Supreme Court Of India · AIR 1984 SC 515 : (1984) 1 SCALE 140 : (1984) 1 SCC 751 : (1984) 2 SCR 451 : (1984) 16 UJ 889

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 2, 6
Supreme Court17 Jan 1984Dismissed

State of Maharashtra Vs Jayantilal and Others

Supreme Court Of India · AIR 1984 SC 612 : (1984) CriLJ 334 : (1984) 1 Crimes 711 : (1984) 1 SCALE 89 : (1984) 1 SCC 583 : (1984) 2 SCR 431

Criminal Procedure Code, 1973 (CrPC) — Section 165, 5(2), 98Forward Contracts (Regulation) Act, 1952 — Section 22
Supreme Court16 Jan 1984dismissed

Daulat Ram Chauhan Vs Anand Sharma

Supreme Court Of India · AIR 1984 SC 621 : (1984) 1 SCALE 81 : (1984) 2 SCC 64 : (1984) 2 SCR 419 : (1984) 16 UJ 902

Representation of the People Act, 1951 — Section 123, 123(2), 82, 86
Supreme Court13 Jan 1984Allowed

Tholan Vs State of Tamil Nadu

Supreme Court Of India · AIR 1984 SC 759 : (1984) CriLJ 478 : (1984) 2 SCC 133

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court11 Jan 1984Disposed Of

Bhaskar Textile Mills Ltd. Vs Jharsuguda Municipality and Others

Supreme Court Of India · AIR 1984 SC 583 : (1984) 57 CLT 456 : (1984) 1 SCALE 72 : (1984) 2 SCC 25 : (1984) 2 SCR 401

Constitution of India, 1950 — Article 19(1), 301Orissa Grama Panchayat Act, 1964 — Section 3(2)Orissa Municipal Act, 1950 — Section 131(1), 392, 4(1), 4(2), 5
Supreme Court05 Jan 1984Partly Allowed

Vineet Kumar Vs Mangal Sain Wadhera

Supreme Court Of India · AIR 1985 SC 817 : (1984) 1 SCALE 31 : (1984) 3 SCC 352 : (1984) 2 SCR 333 : (1984) 16 UJ 778

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20, 20(4), 30(1), 39
Supreme Court05 Jan 1984Allowed

Workmen and Others Vs Hindustan Lever Ltd.

Supreme Court Of India · AIR 1984 SC 516 : (1984) 49 FLR 364 : (1984) 1 LLJ 388 : (1984) 1 SCALE 15 : (1984) 1 SCC 728 : (1984) 2 SCR 307 : (1984) 16 UJ 281

Contract Act, 1872 — Section 28Industrial Disputes (Central) Rules, 1957 — Rule 10Industrial Disputes Act, 1947 — Section 10