COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,403 of 2,992

Supreme Court03 Aug 1984Partly Allowed

Dajya Moshya Bhil and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1984 SC 1717 : (1984) CriLJ 1728 : (1984) 2 Crimes 368 : (1984) 2 SCALE 188 : (1984) SCC 373 Supp : (1984) 1 SCC 373 Supp

Penal Code, 1860 (IPC) — Section 302, 326, 34

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Supreme Court31 Jul 1984Dismissed

Zafar Khan and Others Vs Board of Revenue, U.P. and Others

Supreme Court Of India · AIR 1985 SC 39 : (1984) RD 328 : (1984) 2 SCALE 135 : (1984) SCC 505 Supp : (1984) 1 SCC 505 Supp : (1985) 1 SCR 287 : (1984) 16 UJ 1110

Civil Procedure Code, 1908 (CPC) — Section 10, 144, 144(1)

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Supreme Court30 Jul 1984Allowed

Suneel Jatley and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1984 SC 1534 : (1984) 2 SCALE 78 : (1984) 4 SCC 296 : (1985) 1 SCR 272 : (1984) 16 UJ 1086

Constitution of India, 1950 — Article 14, 15, 15(4), 29(2), 32

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Supreme Court27 Jul 1984Disposed Of

Kumari Shobha Rani Karanwal Vs State of Uttar Pradesh and Others

Supreme Court Of India · (1984) 2 SCALE 114 : (1984) 4 SCC 294 : (1985) 17 UJ 57

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Supreme Court27 Jul 1984Disposed Of

Chhotelal Pyarelal, The Partnership Firm and Others Vs Shikarchand

Supreme Court Of India · AIR 1984 SC 1570 : (1984) MhLj 839 : (1984) 2 SCALE 125 : (1984) 4 SCC 343 : (1985) 1 SCR 268 : (1984) 16 UJ 1124

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Supreme Court27 Jul 1984

Prabodh Verma and Others Vs State of Uttar Pradesh and Others Dal Chand and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1985 SC 167 : (1985) LabIC 1196 : (1984) 2 SCALE 87 : (1984) 4 SCC 251 : (1985) 1 SCR 216

Constitution of India, 1950 — Article 123, 14, 16, 16(1), 32, 213, 213(2)(a), 213(2)(b), 225, 226

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Supreme Court26 Jul 1984

Reita Nirankari Vs Union of India and Others

Supreme Court Of India · AIR 1984 SC 1569 : (1984) 2 SCALE 77 : (1984) 3 SCC 706

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Supreme Court25 Jul 1984Partly Allowed

A.T. Brij Paul Singh and Others Vs State of Gujarat

Supreme Court Of India · AIR 1984 SC 1703 : (1984) 2 SCALE 56 : (1984) 4 SCC 59 : (1984) 16 UJ 915

Constitution of India, 1950 — Article 133

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Supreme Court25 Jul 1984Dismissed

Harbans Singh Vs State of Punjab

Supreme Court Of India · (1984) 2 SCALE 78(1) : (1984) 2 SCALE 78 : (1984) 4 SCC 1 : (1985) 1 SCR 214

Prevention of Corruption Act, 1988 — Section 5(2)

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Supreme Court24 Jul 1984dismissed

Shantilal Manganlal and Another Vs Chunilal Ranchoddas Through Lrs. and Others

Supreme Court Of India · AIR 1984 SC 1578 : (1984) 2 SCALE 61 : (1984) 4 SCC 236 : (1985) 1 SCR 205 : (1984) 16 UJ 1037

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Supreme Court24 Jul 1984Allowed

Allahabad Canning Co. Vs Union of India (UOI)

Supreme Court Of India · AIR 1984 SC 1741 : (1984) 2 SCALE 227 : (1984) SCC 433 Supp : (1984) 1 SCC 433 Supp : (1985) 1 SCR 207 : (1984) 16 UJ 1027

Levy Sugar Price Equalisation Fund Act, 1976 — Section 6(1)

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Supreme Court24 Jul 1984Disposed Of

State of U.P. Vs Mohammad Din and Others State of U.P. Vs Abdul Rashid and Others

Supreme Court Of India · AIR 1984 SC 1714 : (1984) 2 SCALE 62 : (1984) SCC 346 Supp : (1984) 1 SCC 346 Supp : (1984) 16 UJ 934

Citizenship Act, 1955 — Section 9

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Supreme Court23 Jul 1984Disposed Of

O.P. Kathpalia Vs Lakhmir Singh (Dead) and Others

Supreme Court Of India · AIR 1984 SC 1744 : (1984) 2 SCALE 65 : (1984) 4 SCC 66 : (1984) 16 UJ 890

Delhi and Ajmer Rent Control Act, 1952 — Section 11, 13(5), 8, 9Transfer of Property Act, 1882 — Section 106

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Supreme Court23 Jul 1984Dismissed

J.K. Bharati Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1984 SC 1542 : (1984) 2 SCALE 53 : (1984) 3 SCC 704 : (1985) 1 SCR 201 : (1984) 16 UJ 1126

Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 — Section 32Constitution of India, 1950 — Article 14

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Supreme Court20 Jul 1984Disposed Of

Madhu Limaye Vs Metropolitan Magistrate and Others

Supreme Court Of India · (1984) SCC 699 Supp : (1984) 1 SCC 699 Supp

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Supreme Court19 Jul 1984allowed

Union of India (UOI) Vs Bhagwan Das

Supreme Court Of India · AIR 1984 SC 1801 : (1984) 2 SCALE 127 : (1984) 4 SCC 21 : (1984) 16 UJ 887

Displaced Persons (Claims) Supplementary Act, 1954 — Section 5(1)

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Supreme Court19 Jul 1984dismissed

Ram Lal Chandan Lal and Others Vs State of U.P. and Others

Supreme Court Of India · (1984) 2 SCALE 171(1) : (1984) 2 SCALE 171 : (1984) 4 SCC 2 : (1984) 16 UJ 933

Constitution of India, 1950 — Article 133

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Supreme Court19 Jul 1984Disposed Of

State of Uttar Pradesh Vs Bhupat and Others

Supreme Court Of India · AIR 1984 SC 1828 : (1984) 4 SCC 237 : (1984) 16 UJ 1109

Constitution of India, 1950 — Article 14

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Supreme Court19 Jul 1984Allowed

Sikander Pal Jain Vs State of Haryana and Others

Supreme Court Of India · AIR 1984 SC 1841 : (1984) 49 FLR 213 : (1984) LabIC 1457 : (1984) 2 SCALE 54 : (1984) SCC 370 Supp : (1984) 1 SCC 370 Supp : (1984) 16 UJ 839

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Supreme Court18 Jul 1984Disposed Of

Ishar Singh Vs Financial Commissioner and Others

Supreme Court Of India · AIR 1984 SC 1719 : (1984) 2 SCALE 51 : (1984) 4 SCC 17 : (1984) 16 UJ 835

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 43Punjab Tenancy Act, 1887 — Section 50

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