COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,401 of 2,992

Supreme Court29 Aug 1984Allowed

Joginder Singh and Others Vs State of Punjab and Another

Supreme Court Of India · AIR 1985 SC 382 : (1984) 2 SCALE 685 : (1985) 1 SCC 231 : (1985) 1 SCR 682 : (1985) 17 UJ 115

Land Acquisition Act, 1894 — Section 28, 34, 4

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Supreme Court29 Aug 1984Dismissed

Jeewanlal (1929) Ltd. Vs Appellate Authority under the Payment of Gratuity Act and Others

Supreme Court Of India · AIR 1984 SC 1842 : (1985) 1 CompLJ 318 : (1984) 49 FLR 313 : (1984) 2 LLJ 464 : (1984) 2 SCALE 303 : (1984) 4 SCC 356 : (1985) 1 SCR 664 : (1985) 1 SLJ 38 : (1985) 17 UJ 106

Payment of Gratuity Act, 1972 — Section 4(2)

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Supreme Court28 Aug 1984Disposed Of

Workmen Employed by Hindustan Lever Ltd. Vs Hindustan Lever Limited

Supreme Court Of India · AIR 1984 SC 1683 : (1984) 48 FLR 219 : (1984) 2 LLJ 391 : (1984) 2 SCALE 927 : (1984) 2 SCALE 265 : (1984) 4 SCC 392 : (1985) 1 SCR 641 : (1985) 17 UJ 200

Industrial Disputes Act, 1947 — Section 10, 10(1), 2Industrial Employment (Standing Orders) Act, 1946 — Section 4

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Supreme Court28 Aug 1984Allowed

Sambangi Applaswamy Naidu and Others Vs Behara Venkataramanayya Patro and Others

Supreme Court Of India · AIR 1984 SC 1728 : (1984) 2 SCALE 261 : (1984) 4 SCC 382 : (1985) 1 SCR 651 : (1985) 17 UJ 212

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Supreme Court28 Aug 1984Disposed Of

Sital Prasad Saxena (Dead) by Lrs. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 1 : (1984) 2 SCALE 536 : (1985) 1 SCC 163 : (1985) 1 SCR 659 : (1984) 2 SLJ 544 : (1985) 17 UJ 206

Limitation Act, 1963 — Section 5

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Supreme Court24 Aug 1984Disposed Of

Nasirul Haque Vs Jitendra Nath Dey

Supreme Court Of India · AIR 1984 SC 1799 : (1984) 32 BLJR 418 : (1984) 2 SCALE 383 : (1984) 4 SCC 498 : (1985) 1 SCR 638 : (1984) 16 UJ 1147

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)(c)

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Supreme Court24 Aug 1984Dismissed

Bhagirath Kanoria and Others Vs State of M. P.

Supreme Court Of India · (1984) 8 ACR 565 : AIR 1984 SC 1688 : (1984) 3 CompLJ 49 : (1984) 2 Crimes 441 : (1984) 49 FLR 382 : (1984) 2 SCALE 218 : (1984) 4 SCC 222 : (1985) 1 SCR 626

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 472, 473

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Supreme Court23 Aug 1984Disposed Of

Workmen, United Workers'' Union Vs Employers in Relation to The Management of The Barkakana Area of Central Coal Fields Ltd. and Another

Supreme Court Of India · (1984) RLR 387 : (1984) 2 SCALE 224 : (1984) SCC 387 Supp : (1984) 1 SCC 387 Supp : (1985) 17 UJ 99

Industrial Disputes Act, 1947 — Section 36

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Supreme Court23 Aug 1984dismissed

Central Coal Fields Ltd. Vs Bhubaneswar Singh and Others Bharat Coking Coal Ltd. Vs Bhubaneswar Singh and Others

Supreme Court Of India · AIR 1984 SC 1733 : (1984) 32 BLJR 596 : (1984) 3 CompLJ 158 : (1984) 2 SCALE 299 : (1984) 4 SCC 429 : (1985) 1 SCR 618 : (1985) 17 UJ 49

Coking Coal Mines (Nationalisation) Act, 1972 — Section 21(2), 22(1), 3Constitution of India, 1950 — Article 136

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Supreme Court23 Aug 1984dismissed

V. Sasidharan Vs Peter and Karunakar and Others

Supreme Court Of India · AIR 1984 SC 1700 : (1984) 32 BLJR 380 : (1984) 49 FLR 342 : (1984) 2 LLJ 385 : (1984) 2 SCALE 201 : (1984) 4 SCC 230 : (1985) 1 SCR 601 : (1985) 17 UJ 54

Kerala Shops and Commercial Establishment Act, 1960 — Section 2(15), 2(4), 2(8)

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Supreme Court23 Aug 1984Dismissed

Commissioner of Income Tax, Calcutta Vs Dalhousie Properties Ltd.

Supreme Court Of India · AIR 1987 SC 1867 : (1984) 42 CTR 142 : (1984) 149 ITR 708 : (1984) 2 SCALE 215 : (1984) 4 SCC 388 : (1985) 1 SCR 613 : (1984) 16 UJ 1149

Income Tax Act, 1961 — Section 23(1)

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Supreme Court23 Aug 1984Dismissed

Satyendra Narain Singh and Others Vs Ram Nath Singh and Others

Supreme Court Of India · AIR 1984 SC 1755 : (1984) 32 BLJR 508 : (1984) 2 SCALE 200 : (1984) 4 SCC 217 : (1985) 1 SCR 609 : (1984) 16 UJ 1146

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Supreme Court23 Aug 1984Disposed Of

Indian Minerals Mining Co. Vs State of U.P. and Others Rural Litigation and Entitlement Kendra, Dehradun and Others Vs State of U.P. and Others

Supreme Court Of India · (1984) 2 SCALE 230 : (1984) SCC 709 Supp : (1984) 1 SCC 709 Supp : (1985) 17 UJ 93

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Supreme Court22 Aug 1984Disposed Of

Chandra Bansi Singh and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1984 SC 1767 : (1984) 32 BLJR 503 : (1984) 2 SCALE 235 : (1984) 4 SCC 316 : (1985) 1 SCR 579 : (1985) 17 UJ 78

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 48

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Supreme Court22 Aug 1984Dismissed

Mohammad Idris and Another Vs Rustam Jehangir Babuji and Others

Supreme Court Of India · (1984) 8 ACR 571 : AIR 1984 SC 1826 : (1985) CriLJ 353 : (1984) 1 Crimes 800 : (1984) 2 SCALE 213 : (1984) 4 SCC 216 : (1985) 1 SCR 598 : (1984) 16 UJ 1105

Contempt of Courts Act, 1971 — Section 19(1)

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Supreme Court22 Aug 1984Allowed

Prem Prakash Vs Union of India (UOI) and Others Dal Chand Anand Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1984 SC 1831 : (1986) 52 FLR 345 : (1984) LabIC 1448 : (1985) 2 LLJ 341 : (1984) 2 SCALE 205 : (1984) SCC 687 Supp : (1984) 1 SCC 687 Supp : (1985) 1 SCR 564 : (1984) 2 SLJ 376 : (1984) 16 UJ 1128

Constitution of India, 1950 — Article 16(4), 32, 38, 46Delhi Higher Judicial Services Rules, 1970 — Rule 18, 28

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Supreme Court22 Aug 1984

Mathura Electric Supply Co. Ltd. and Another Vs State of U.P. and Summera

Supreme Court Of India · AIR 1984 SC 1839 : (1985) 50 FLR 70 : (1984) LabIC 1455 : (1984) 2 LLJ 471 : (1984) 2 SCALE 232 : (1984) 2 SCALE 1839 : (1984) SCC 366 Supp : (1984) 1 SCC 366 Supp : (1985) 17 UJ 177

Electricity Act, 1910 — Section 6

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Supreme Court22 Aug 1984Dismissed

Deepak Pahwa and Others Vs Lt. Governor of Delhi and Others

Supreme Court Of India · AIR 1984 SC 1721 : (1984) 2 SCALE 239 : (1984) 4 SCC 308 : (1985) 1 SCR 588 : (1985) ShimLC 240 : (1985) 17 UJ 237

Land Acquisition Act, 1894 — Section 4, 5A

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Supreme Court22 Aug 1984Disposed Of

Naval Kishore (Workman) Vs Darbshaw B. Cursetjee''s Sons and Others

Supreme Court Of India · AIR 1984 SC 1892 : (1984) 32 BLJR 391 : (1984) 49 FLR 355 : (1984) 2 LLJ 473 : (1984) 2 SCALE 272 : (1984) SCC 384 Supp : (1984) 1 SCC 384 Supp : (1985) 17 UJ 117

Income Tax Act, 1961 — Section 12

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Supreme Court21 Aug 1984Disposed Of

Union of India (UOI) and Others Vs Sunil Kumar Ghosh

Supreme Court Of India · (1984) ACJ 719 : AIR 1984 SC 1737 : (1985) JLJ 4 : (1984) 2 SCALE 376 : (1984) 4 SCC 246 : (1985) 1 SCR 555

Constitution of India, 1950 — Article 136Railways Act, 1890 — Section 82

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