Supreme Court25 Jan 1985dismissed
Parappa Vs Siddappa Basappa Somankop
Supreme Court Of India · AIR 1985 SC 550 : (1985) 1 SCALE 193 : (1985) 2 SCC 43 : (1985) 17 UJ 382
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(18), 2(6), 31
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,394 of 2,992
Supreme Court25 Jan 1985dismissed
Lohia Machines Ltd. and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1985 SC 421 : (1985) 1 CompLJ 249 : (1985) 44 CTR 328 : (1985) 152 ITR 308 : (1985) 1 SCALE 115 : (1985) 2 SCC 197 : (1985) 2 SCR 686
All India Services Act, 1951 — Section 3Business Profits Tax Act, 1947 — Section 13Central Sales Tax Act, 1956 — Section 13(4), 8(4)
Supreme Court25 Jan 1985Dismissed
Tusher Govindji Shah Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1985 SC 511 : (1985) CriLJ 793 : (1985) 1 SCALE 177 : (1985) 1 SCC 571
Constitution Of India, 1950 — Article 14, 21, 32Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1), 12
Supreme Court24 Jan 1985Allowed
Avtar Singh and Others Vs State of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1985 SC 581 : (1985) CriLJ 796 : (1985) 1 SCALE 107 : (1985) 1 SCC 562 : (1985) 17 UJ 409
Supreme Court24 Jan 1985Disposed Of
Budhu Sao and Others Vs Baleswar Prosad Sao and Another
Supreme Court Of India · AIR 1985 SC 602 : (1985) 33 BLJR 85 : (1985) PLJR 15 : (1985) 1 SCALE 1166 : (1985) 1 SCC 565 : (1985) 17 UJ 327
Bihar Money Lenders Act, 1974 — Section 23, 24, 25, 32, 8
Supreme Court24 Jan 1985Allowed
Sudhir and Another Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1985 SC 515 : (1985) CriLJ 795 : (1985) 2 Crimes 82 : (1985) JLJ 555 : (1985) 2 SCALE 1413 : (1985) 1 SCC 559 : (1985) 17 UJ 420
Penal Code, 1860 (IPC) — Section 149, 307, 326
Supreme Court24 Jan 1985Disposed Of
S. Sundaram Pillai and Others Vs `R. Pattabiraman and Others
Supreme Court Of India · AIR 1985 SC 582 : (1985) 98 LW 49 : (1985) 1 SCALE 74 : (1985) 1 SCC 591 : (1985) 2 SCR 643
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)Orissa House Rent Control Act, 1958 — Section 7(2)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 10(2),
Supreme Court24 Jan 1985Allowed
Jai Singh and Others Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1985 SC 764 : (1985) CriLJ 527 : (1985) 1 SCALE 105 : (1985) 1 SCC 561 : (1985) 17 UJ 410
Constitution of India, 1950 — Article 32
Supreme Court23 Jan 1985Allowed
B.K.V. Radhamani Ammal Vs Authorised Officer, Land Reforms, Coimbatore
Supreme Court Of India · AIR 1985 SC 569 : (1985) 1 SCALE 202 : (1985) 2 SCC 46 : (1985) 17 UJ 329
Supreme Court23 Jan 1985Allowed
Shiv Shanker and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1985 SC 514 : (1985) 33 BLJR 139 : (1985) 50 FLR 200 : (1985) LabIC 731 : (1985) 1 LLJ 437 : (1985) 1 SCALE 106 : (1985) 2 SCC 30 : (1985) 1 SLJ 403 : (1985) 17 UJ 304
Supreme Court22 Jan 1985dismissed
Dhanjibhai Ramjibhai Vs State of Gujarat
Supreme Court Of India · AIR 1985 SC 603 : (1985) 33 BLJR 349 : (1985) 22 ELT 640 : (1985) 51 FLR 77 : (1985) 2 GLR 862 : (1985) LabIC 744 : (1985) 2 LLJ 521 : (1985) 1 SCALE 65 : (1985) 2 SCC 5 : (1985) 2 SCR 632
Recruitment Rules — Rule 5
Supreme Court22 Jan 1985dismissed
Bhartu Vs Randhir Singh and Others
Supreme Court Of India · AIR 1985 SC 413 : (1985) 1 SCALE 98 : (1985) 1 SCC 733 : (1985) 2 SCR 638 : (1985) 17 UJ 712
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7
Supreme Court22 Jan 1985Allowed
State of Uttar Pradesh Vs Ram Sagar Yadav and Others
Supreme Court Of India · AIR 1985 SC 416 : (1986) CriLJ 836 : (1985) 1 Crimes 344 : (1985) 1 SCALE 108 : (1985) 1 SCC 552 : (1985) 2 SCR 621
Penal Code, 1860 (IPC) — Section 220, 300, 302, 304
Supreme Court22 Jan 1985Allowed
Special Land Acquisition Officer, Bangalore Vs B.M. Krishnamurthy
Supreme Court Of India · (1985) 1 SCALE 1170 : (1985) 1 SCC 469 : (1985) 17 UJ 344
Land Acquisition Act, 1894 — Section 18, 4(1)
Supreme Court21 Jan 1985dismissed
Dy. Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Padinjarakara Agencies
Supreme Court Of India · AIR 1987 SC 2244 : (1985) 2 SCALE 1216 : (1985) 4 SCC 237 : (1985) 3 SCR 1074 : (1985) 60 STC 308 : (1986) 1 UJ 472
Kerala General Sales Tax Act, 1963 — Section 5
Supreme Court18 Jan 1985dismissed
B.H.E.L. Workers Association, Hardwar and Others Vs Union of India and Others
Supreme Court Of India · AIR 1985 SC 409 : (1985) 33 BLJR 144 : (1985) 50 FLR 205 : (1986) LabIC 396 : (1985) 1 LLJ 428 : (1985) 1 SCALE 58 : (1985) 1 SCC 630 : (1985) 2 SCR 611 : (1985) 1 SLJ 331 : (1985) 17 UJ 660
Constitution of India, 1950 — Article 12, 14, 19, 32
Supreme Court18 Jan 1985dismissed
K. Nagaraj and Others Vs State of Andhra Pradesh and Another
Supreme Court Of India · AIR 1985 SC 551 : (1985) 33 BLJR 485 : (1985) 51 FLR 166 : (1985) 1 LLJ 444 : (1985) 1 SCALE 31 : (1985) 1 SCC 523 : (1985) 2 SCR 579 : (1985) 1 SLJ 277
Constitution of India, 1950 — Article 14, 16, 21, 213, 229
Supreme Court18 Jan 1985Allowed
Gattu Lal Vs Gulab Singh and Another
Supreme Court Of India · AIR 1985 SC 547 : (1985) JLJ 596 : (1985) 1 SCALE 55 : (1985) 1 SCC 432 : (1985) 17 UJ 612
Supreme Court18 Jan 1985Dismissed
Jawaharlal Nehru University Students'' Union Vs Jawaharlal Nehru University and Another
Supreme Court Of India · AIR 1985 SC 567 : (1985) LabIC 762 : (1985) 2 LLJ 330 : (1985) 1 SCALE 53 : (1985) 2 SCC 32 : (1985) 17 UJ 457
Supreme Court18 Jan 1985Allowed
Satya Pal Gopal Das Vs Smt. Panchu Bala Dasi and Others
Supreme Court Of India · AIR 1985 SC 500 : (1985) 1 SCALE 69 : (1985) 1 SCC 585 : (1985) 17 UJ 336
Constitution of India, 1950 — Article 133