COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,393 of 2,992

Supreme Court11 Feb 1985Allowed

Calcutta Dock Labour Board and Another Vs Smt. Sandhya Mitra and Others

Supreme Court Of India · AIR 1985 SC 996 : (1985) 50 FLR 322 : (1985) LabIC 714 : (1993) 3 LLJ 412 : (1985) 1 SCALE 213 : (1985) 2 SCC 1 : (1985) 2 SCR 826 : (1985) 1 SLJ 189 : (1985) 17 UJ 571

Civil Procedure Code, 1908 (CPC) — Section 6, 60, 8Payment of Gratuity Act, 1972 — Section 1(3), 13, 14, 4, 5

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Supreme Court08 Feb 1985Dismissed

Peria Nachi Muthu Gounder and Others Vs Raju Thevar (Dead) and Others

Supreme Court Of India · AIR 1985 SC 821 : (1985) 98 LW 663 : (1985) 1 SCALE 402 : (1985) 2 SCC 290 : (1985) 2 SCR 809 : (1985) 17 UJ 674

Limitation Act, 1908 — Article 134

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Supreme Court08 Feb 1985Disposed Of

U.P. State Electricity Board Lucknow Vs City Board, Mussoorie and Others

Supreme Court Of India · AIR 1985 SC 883 : (1985) 1 SCALE 196 : (1985) 2 SCC 16 : (1985) 2 SCR 815 : (1985) 17 UJ 633

Constitution of India, 1950 — Article 136, 14, 226Electricity (Supply) Act, 1948 — Section 3, 46(1), 58, 79

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Supreme Court07 Feb 1985Dismissed

Enuga Lakshmamma Vs Vennapuse Chinna Malla Reddy (Dead) by Lrs.

Supreme Court Of India · AIR 1985 SC 658 : (1985) 1 SCALE 330 : (1985) 2 SCC 100 : (1985) 17 UJ 585

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Supreme Court06 Feb 1985Dismissed

Hyderabad Municipal Corporation Vs M. Krishnaswami Mudaliar and Mudaliar and Another

Supreme Court Of India · AIR 1985 SC 607 : (1986) 1 ARBLR 268 : (1985) 1 SCALE 212 : (1985) 2 SCC 9 : (1985) 17 UJ 602

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Supreme Court06 Feb 1985Dismissed

R. Srihari Naidu Vs Government of A.P. and Others

Supreme Court Of India · AIR 1985 SC 864 : (1985) 1 SCALE 405 : (1985) 2 SCC 337 : (1985) 2 SCR 804 : (1985) 17 UJ 709

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Supreme Court06 Feb 1985Dismissed

State of Mysore and Another Vs R.S. Kasi

Supreme Court Of India · AIR 1985 SC 651 : (1985) 50 FLR 437 : (1985) LabIC 815 : (1985) 1 LLJ 525 : (1985) 1 SCALE 210 : (1985) 2 SCC 110 : (1985) 1 SLJ 275 : (1985) 17 UJ 652

Constitution of India, 1950 — Article 14

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Supreme Court05 Feb 1985Dismissed

Mohammad Ghouse Sahib and Others Vs Muhammad Kuthubudin Sahib and Others

Supreme Court Of India · AIR 1985 SC 375 : (1986) 99 LW 94 : (1986) 99 LW 4 : (1985) 1 SCALE 187 : (1985) 1 SCC 628 : (1985) 17 UJ 742

Civil Procedure Code, 1908 (CPC) — Section 92

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Supreme Court05 Feb 1985Allowed

Union of India Vs Somasundram Mills (P) Ltd. and Another

Supreme Court Of India · AIR 1985 SC 407 : (1985) 152 ITR 420 : (1986) 99 LW 89 : (1985) 1 SCALE 188 : (1985) 2 SCC 40

Civil Procedure Code, 1908 (CPC) — Section 73(2), 73(3)Income Tax Act, 1961 — Section 46(2)

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Supreme Court01 Feb 1985Dismissed

Indumati Markandray Trivedi Vs Jhala Umedsinhji Merubhabhai

Supreme Court Of India · AIR 1985 SC 369 : (1985) 2 GLR 803 : (1985) 1 SCALE 216 : (1985) 1 SCC 567 : (1985) 17 UJ 679

Bombay Rents, Hotel and Lodging House Rates Control (Amendment) Act, 1957 — Section 20Limitation Act, 1963 — Article 113, 23, 30

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Supreme Court01 Feb 1985Dismissed

Smt. Sadiqua Begum and Others Vs Board of Revenue, Madhya Pradesh and Another

Supreme Court Of India · AIR 1985 SC 474 : (1985) JLJ 296 : (1985) 1 SCALE 326 : (1985) 2 SCC 11 : (1985) 2 SCR 800 : (1985) 17 UJ 583

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 6Madhya Pradesh Land Revenue Code, 1959 — Section 50

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Supreme Court01 Feb 1985Allowed

Mst. Kamla and Others Vs Bhanwarlal Vaid and Others

Supreme Court Of India · AIR 1985 SC 473 : (1985) 1 SCALE 355 : (1985) 1 SCC 563 : (1985) 17 UJ 306

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Supreme Court01 Feb 1985Allowed

Abdulla Bin Ali and Others Vs Galappa and Others

Supreme Court Of India · AIR 1985 SC 577 : (1985) 1 SCALE 1205 : (1985) 2 SCC 54 : (1985) 17 UJ 318

Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32, 99

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Supreme Court01 Feb 1985Disposed Of

State of Rajasthan Vs Associated Stone Industries (Kotah) Ltd.

Supreme Court Of India · AIR 1985 SC 466 : (1986) 1 ARBLR 270 : (1985) 1 SCALE 1159 : (1985) 1 SCC 575 : (1985) 17 UJ 331

Contract Act, 1872 — Section 65, 70

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Supreme Court31 Jan 1985Disposed Of

Yogeshwar Jaiswal Vs State Transport Appellate Tribunal and Others

Supreme Court Of India · AIR 1985 SC 516 : (1985) 1 SCALE 204 : (1985) 1 SCC 725 : (1985) 2 SCR 790 : (1985) 17 UJ 619

Motor Vehicles Act, 1939 — Section 58, 62, 68

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Supreme Court31 Jan 1985Allowed

Mir Abdul Khaliq (Dead) by Lrs. Vs Abdul Gaffar Sheriff (Dead) by Lrs and Others

Supreme Court Of India · AIR 1985 SC 608 : (1985) 1 SCALE 190 : (1985) 2 SCC 14 : (1985) 17 UJ 586

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Supreme Court31 Jan 1985Dismissed

Lok Pal Singh Vs State of M.P. State Of M.P. Vs Charli Raja and Others

Supreme Court Of India · AIR 1985 SC 891 : (1985) CriLJ 1134 : (1985) 2 SCALE 1400 : (1985) SCC 76 Supp

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court31 Jan 1985Dismissed

Ramkhilawandhar and Others Vs Gajodharprasad (Dead) by Lrs. and Others

Supreme Court Of India · AIR 1985 SC 579 : (1985) MPLJ 252 : (1985) 1 SCALE 191 : (1985) 2 SCC 58 : (1985) 17 UJ 654

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 2, 4(2)

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Supreme Court29 Jan 1985Disposed Of

Bank of Baroda Vs Moti Bhai and Others

Supreme Court Of India · AIR 1985 SC 545 : (1985) 1 SCALE 181 : (1985) 1 SCC 475 : (1985) 2 SCR 784 : (1985) 17 UJ 656

Rajasthan Tenancy Act, 1955 — Section 207, 256, 43

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Supreme Court28 Jan 1985Allowed

Sumitra Devi Vs Bhikan Choudhary

Supreme Court Of India · (1985) ACR 143 : AIR 1985 SC 765 : (1985) CriLJ 528 : (1985) 2 Crimes 88 : (1985) 1 SCALE 184 : (1985) 1 SCC 637 : (1985) ShimLC 247

Criminal Procedure Code, 1973 (CrPC) — Section 125

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