Supreme Court10 Apr 1985Allowed

State of Punjab Vs Hardyal

Supreme Court Of India · AIR 1985 SC 920 : (1985) 1 SCALE 675 : (1985) 2 SCC 629 : (1985) 3 SCR 649 : (1985) 17 UJ 1025

Arbitration Act, 1940 — Section 28, 3
Supreme Court09 Apr 1985Partly Allowed

Sant Raj and Another Vs O.P. Singla and Another

Supreme Court Of India · AIR 1985 SC 617 : (1985) 2 CompLJ 158 : (1985) 50 FLR 452 : (1987) 163 ITR 588 : (1985) LabIC 810 : (1985) 2 LLJ 19 : (1985) 1 SCALE 668 : (1985) 2 SCC 349 : (1985) 3 SCR 623 : (1985) 2 SLJ 75 : (1985) 17 UJ 1064

Income Tax Act, 1961 — Section 89Income Tax Rules, 1962 — Rule 21(A)
Supreme Court09 Apr 1985Dismissed

Babubhai and Co. and Others Vs State of Gujarat and Others

Supreme Court Of India · AIR 1985 SC 613 : (1985) 87 BOMLR 270 : (1985) 2 GLR 883 : (1985) 1 SCALE 658 : (1985) 2 SCC 732 : (1985) 3 SCR 614 : (1985) 17 UJ 935

Bombay Town Planning Act, 1954 — Section 54Bombay Town Planning Rules, 1955 — Rule 27Constitution of India, 1950 — Article 14
Supreme Court04 Apr 1985Dismissed

Daman Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1985 SC 973 : (1985) 87 BOMLR 290 : (1986) 60 CompCas 1 : (1985) 1 SCALE 664 : (1985) 1 SCALE 644 : (1985) 2 SCC 670 : (1985) 3 SCR 580 : (1985) 17 UJ 1080

Constitution of India, 1950 — Article 31Punjab Co-operative Societies Act, 1961 — Section 13(10), 13(11), 13(8), 13(9)
Supreme Court29 Mar 1985

Y. Ramanjaneyulu Vs State of A.P. and Others

Supreme Court Of India · AIR 1985 SC 928 : (1985) 1 SCALE 655 : (1985) 2 SCC 723 : (1985) 3 SCR 569 : (1985) 1 SLJ 544 : (1985) 17 UJ 766

Constitution of India, 1950 — Article 14, 16Income Tax Act, 1961 — Section 192, 89