Supreme Court Of India Judgments

Supreme Court02 May 1985Allowed

Workmen Employed by Indian Oxygen Ltd. Vs Indian Oxygen Ltd.

Supreme Court Of India · AIR 1986 SC 125 : (1985) LabIC 1726 : (1985) 1 SCALE 910 : (1985) 3 SCC 177 : (1985) 1 SCR 111 Supp : (1985) 2 SLJ 345 : (1986) 1 UJ 682

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4

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Supreme Court01 May 1985

Rajbir Vs State of Haryana

Supreme Court Of India · AIR 1985 SC 1278 : (1985) CriLJ 1495 : (1985) 2 SCALE 1288 : (1985) SCC 272 Supp : (1985) 17 UJ 808

Penal Code, 1860 (IPC) — Section 304, 323, 34

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Supreme Court01 May 1985Dismissed

Chander Kala Vs Ram Kishan and Another

Supreme Court Of India · AIR 1985 SC 1268 : (1985) CriLJ 1490 : (1985) 2 Crimes 642 : (1985) 1 SCALE 942 : (1985) 4 SCC 212

Evidence Act, 1872 — Section 157, 6Penal Code, 1860 (IPC) — Section 294, 354, 384, 506

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Supreme Court01 May 1985Allowed

Zodiac Electricals Pvt. Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1918 : (1986) 2 ARBLR 228 : (1986) 1 SCALE 1360 : (1986) 3 SCC 522 : (1986) 2 UJ 576

Arbitration Act, 1940 — Section 33

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Supreme Court01 May 1985Disposed Of

Dr. Dinesh Kumar and Others Vs Motilal Nehru Medical College, Allahabad and Others

Supreme Court Of India · AIR 1985 SC 1059 : (1985) 1 SCALE 1013 : (1985) 3 SCC 22 : (1985) 1 SCR 41 Supp

Constitution of India, 1950 — Article 14

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Supreme Court01 May 1985Allowed

State of Rajasthan and Another Vs Shamsher Singh

Supreme Court Of India · AIR 1985 SC 1082 : (1985) CriLJ 1348 : (1985) 2 Crimes 242 : (1985) 2 SCALE 306 : (1985) SCC 416 Supp : (1985) 1 SCR 83 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 21, 22, 226National Security Act, 1980 — Section 10, 11, 11(2), 11(4), 12

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Supreme Court01 May 1985Disposed Of

State of Andhra Pradesh and Others Vs Guntakal Toddy Tappers Co-operative Society and Others

Supreme Court Of India · AIR 1985 SC 1676 : (1985) 1 SCALE 932 : (1985) 3 SCC 360

Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 3, 3(1)Andhra Pradesh Excise Act, 1968 — Section 32Constitution of India, 1950 — Article 19(1), 19(6)

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Supreme Court01 May 1985Allowed

Gian Devi Anand Vs Jeevan Kumar and Others

Supreme Court Of India · AIR 1985 SC 796 : (1985) 87 BOMLR 316 : (1985) 1 SCALE 724 : (1985) 2 SCC 683 : (1985) 1 SCR 1 Supp

Delhi Rent Control Act, 1958 — Section 2(1)Transfer of Property Act, 1882 — Section 106

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Supreme Court01 May 1985Allowed

P. Savita and Others Vs Union of India (UOI), Ministry of Defence (Department of Defence Production), New Delhi and Others

Supreme Court Of India · AIR 1985 SC 1124 : (1986) 1 LLJ 79 : (1985) 1 SCALE 1091 : (1985) SCC 94 Supp : (1985) 1 SCR 101 Supp : (1985) 2 SLJ 331

Constitution of India, 1950 — Article 14, 16, 16(1), 226, 39

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Supreme Court30 Apr 1985Disposed Of

Gautam Chand Jain and Others Vs Sushila Kumari Jain and Others

Supreme Court Of India · AIR 1986 SC 513 : (1985) 2 SCALE 1367 : (1985) SCC 14 Supp : (1986) 1 UJ 102

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Supreme Court30 Apr 1985dismissed

Upendra Chandra Chakraborty and Another Vs United Bank of India

Supreme Court Of India · AIR 1985 SC 1010 : (1985) 2 LLJ 398 : (1985) 1 SCALE 972 : (1985) SCC 26 Supp : (1985) 3 SCR 1057 : (1985) 2 SLJ 104 : (1985) 17 UJ 924

Industrial Disputes Act, 1947 — Section 33C(2)

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Supreme Court30 Apr 1985Disposed Of

SMt.Poonamal and Others Vs Union of India and Others Premilobai Vishnu Dixit Vs State of Maharashtra

Supreme Court Of India · AIR 1985 SC 1196 : (1985) LabIC 950 : (1985) 1 SCALE 938 : (1985) 3 SCC 345 : (1985) 3 SCR 1042 : (1985) 2 SLJ 128 : (1985) 17 UJ 1012

Constitution of India, 1950 — Article 14

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Supreme Court30 Apr 1985Dismissed

Bhagwan Das and Others Vs Indian Council of Agricultural Research and Others

Supreme Court Of India · AIR 1985 SC 1192 : (1985) LabIC 946 : (1985) 1 SCALE 1101 : (1985) SCC 38 Supp : (1985) 3 SCR 1064 : (1985) 2 SLJ 94 : (1985) 17 UJ 986

Constitution of India, 1950 — Article 14, 16

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Supreme Court30 Apr 1985Allowed

Smt. Usha Rani Datta, Aaya/attendant and Others Vs State Industrial Court, Indore and Others

Supreme Court Of India · AIR 1985 SC 1016 : (1985) LabIC 817 : (1986) 1 LLJ 120 : (1985) 1 SCALE 1065 : (1985) 3 SCC 148 : (1985) 3 SCR 1049 : (1985) 2 SLJ 25 : (1985) 17 UJ 1089

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Supreme Court29 Apr 1985Disposed Of

The Collector (District Magistrate) Allahabad and Another Vs Raja Ram Jaiswal Raja Ram Jaiswal Vs Collector (District Magistrate) Allahabad and Another

Supreme Court Of India · AIR 1985 SC 1622 : (1985) 1 SCALE 1044 : (1985) 3 SCC 1 : (1985) 3 SCR 995

Criminal Procedure Code, 1973 (CrPC) — Section 144Land Acquisition Act, 1894 — Section 4Supreme Court Rules, 1966 — Order 20 Rule 3

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Supreme Court29 Apr 1985Dismissed

State of U.P. and Another Vs Raja Ram Jaiswal and Another

Supreme Court Of India · AIR 1985 SC 1108 : (1985) 1 SCALE 1248 : (1985) 3 SCC 131 : (1985) 3 SCR 1021

Criminal Procedure Code, 1973 (CrPC) — Section 144Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 5, 5(1)Uttar Pradesh Cinematograph Rules, 1951 — Rule 3, 7(2)

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Supreme Court26 Apr 1985allowed

Govind Saran Ganga Saran Vs Commissioner of Sales Tax and Others

Supreme Court Of India · AIR 1985 SC 1041 : (1985) 155 ITR 144 : (1985) 1 SCALE 986 : (1985) SCC 205 Supp : (1985) 3 SCR 985 : (1985) 60 STC 1 : (1985) 17 UJ 945

Bengal Finance (Sales Tax) Act, 1941 — Section 5ACentral Sales Tax Act, 1956 — Section 14, 15

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Supreme Court26 Apr 1985Dismissed

Dr. Partap Singh and Another Vs Director of Enforcement, Foreign Exchange Regulation Act and Others

Supreme Court Of India · AIR 1985 SC 989 : (1985) 58 CompCas 477 : (1986) CriLJ 824 : (1985) 46 CTR 319 : (1985) 6 ECC 103 : (1985) 155 ITR 166 : (1985) 1 SCALE 1208 : (1985) 3 SCC 72 : (1985) 3 SCR 969

Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1), 165(5), 37(2)Foreign Exchange Regulation Act, 1973 — Section 37Income Tax Act, 1961 — Section 132A

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Supreme Court25 Apr 1985allowed

Smt. Chameli Wati and Another Vs Municipal Corporation of Delhi and Others

Supreme Court Of India · (1985) 2 ACC 373 : (1985) ACJ 645 : AIR 1986 SC 1191 : (1986) 4 SCC 503

Motor Vehicles Act, 1939 — Section 110CC

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Supreme Court25 Apr 1985Disposed Of

Bata Shoe Company (P) Ltd. Vs Collector of Central Excise and Others

Supreme Court Of India · AIR 1985 SC 1070 : (1985) 33 BLJR 636 : (1985) 2 CompLJ 218 : (1986) 8 ECC 1 : (1985) 5 ECR 913 : (1985) 21 ELT 9 : (1985) PLJR 72 : (1985) 1 SCALE 923 : (1985) 3 SCC 97 : (1985) 3 SCR 960 : (1985) 22 TAXMAN 6

Constitution of India, 1950 — Article 133

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