COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,370 of 2,992

Supreme Court23 Apr 1986Allowed

Onkar Singh and Others Vs Regional Transport Authority, Agra and Others

Supreme Court Of India · AIR 1986 SC 1719 : (1986) 1 SCALE 561 : (1986) 3 SCC 259 : (1986) 2 SCR 735 : (1986) 2 UJ 1

Motor Vehicles Act, 1939 — Section 58, 68C, 68D, 68D(3), 68F(1D)

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Supreme Court23 Apr 1986Allowed

State of U.P. Vs Man Mohan and Others

Supreme Court Of India · (1986) 10 ACR 499 : AIR 1986 SC 1652 : (1986) CriLJ 1245 : (1986) 3 Crimes 84 : (1986) 1 SCALE 1252 : (1986) 2 SCC 587 : (1986) 2 UJ 247

Criminal Procedure Code, 1973 (CrPC) — Section 254, 435, 438, 439

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Supreme Court17 Apr 1986dismissed

Sadanand Dass Vs Md. Hussain and Another

Supreme Court Of India · AIR 1987 SC 513 : (1986) 34 BLJR 495 : (1986) PLJR 46 : (1986) 1 SCALE 743 : (1986) SCC 261 Supp : (1986) 1 SCC 261 Supp : (1986) 2 UJ 444

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)

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Supreme Court17 Apr 1986Disposed Of

R.S. Nayak Vs A.R. Antulay and Another

Supreme Court Of India · AIR 1986 SC 2045 : (1986) 88 BOMLR 260 : (1986) CriLJ 1922 : (1986) 1 SCALE 745 : (1986) 2 SCC 716 : (1986) 2 SCR 621

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 239, 244Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164

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Supreme Court17 Apr 1986Allowed

Municipal Corporation of the City of Ahmedabad and Others Vs Jan Mohammed Usmanbhai and Another

Supreme Court Of India · AIR 1986 SC 1205 : (1986) 2 GLR 1239 : (1986) 1 SCALE 1180 : (1986) 3 SCC 20 : (1986) 2 SCR 700

Bombay Provincial Municipal Corporations Act, 1949 — Section 466(1)(D)Constitution of India, 1950 — Article 13(2), 14, 19, 19(1), 19(6)

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Supreme Court17 Apr 1986Disposed Of

Pathumma and Another Vs Muhammad

Supreme Court Of India · (1986) 10 ACR 363 : AIR 1986 SC 1436 : (1986) CriLJ 1070 : (1986) 2 Crimes 675 : (1986) 1 SCALE 603 : (1986) 2 SCC 585 : (1986) 2 SCR 731 : (1986) 1 UJ 652

Criminal Procedure Code, 1973 (CrPC) — Section 125

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Supreme Court17 Apr 1986Dismissed

Haji Usmanbhai Hasanbhai Qureshi and others Vs State of Gujarat

Supreme Court Of India · AIR 1986 SC 1213 : (1986) 2 GLR 1209 : (1986) 1 SCALE 537 : (1986) 3 SCC 12 : (1986) 2 SCR 719

Bombay Animal Preservation (Gujarat Amendment) Act, 1979 — Section 5, 5(1A)Constitution of India, 1950 — Article 14, 19(1), 48

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Supreme Court17 Apr 1986Dismissed

General Radio and Appliances Co. Ltd. and Others Vs M.A. Khader (Dead) by Lrs.

Supreme Court Of India · AIR 1986 SC 1218 : (1986) 60 CompCas 1013 : (1986) 2 CompLJ 249 : (1986) 1 SCALE 595 : (1986) 2 SCC 656 : (1986) 2 SCR 607 : (1986) 2 UJ 655

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Companies Act, 1956 — Section 391, 394Constitution of India, 1950 — Article 133

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Supreme Court16 Apr 1986Disposed Of

Hindustan Paper Corpn. Ltd. Vs Government of Kerala and Others

Supreme Court Of India · AIR 1986 SC 1541 : (1986) 2 CompLJ 238 : (1986) 1 SCALE 870 : (1986) 3 SCC 398 : (1986) 2 SCR 581 : (1986) 2 UJ 551

Constitution of India, 1950 — Article 14, 19(1)Kerala Forest Produce (Fixation of Selling Price) Act, 1978 — Section 6

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Supreme Court16 Apr 1986

Rattan Arya and Others Vs State of Tamil Nadu and Another

Supreme Court Of India · AIR 1986 SC 1444 : (1986) 99 LW 325 : (1987) 1 MLJ 20 : (1986) 1 SCALE 993 : (1986) 3 SCC 385 : (1986) 2 SCR 596 : (1986) 2 UJ 530

Constitution of India, 1950 — Article 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30

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Supreme Court15 Apr 1986allowed

Deputy Commissioner of Sales Tax and Others Vs A.B. Ismail and Others

Supreme Court Of India · AIR 1987 SC 1885 : (1986) JT 427 : (1987) 2 KLT 524 : (1986) 1 SCALE 789 : (1986) SCC 218 Supp : (1986) 1 SCC 218 Supp : (1986) 2 SCR 522 : (1986) 62 STC 394

Kerala General Sales Tax Act, 1963 — Section 5A, 5A(1)

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Supreme Court15 Apr 1986dismissed

Karan Singh and Another Vs State of M.P. and Others

Supreme Court Of India · AIR 1986 SC 1506 : (1986) 1 SCALE 1287 : (1986) SCC 305 Supp : (1986) 1 SCC 305 Supp : (1986) 2 SCR 530 : (1987) 66 STC 287

Constitution of India, 1950 — Article 14, 19(1), 19(6)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 32(5)

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Supreme Court15 Apr 1986Disposed Of

Atul Khullar and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · AIR 1986 SC 1224 : (1986) 1 SCALE 1329 : (1986) SCC 225 Supp : (1986) 1 SCC 225 Supp : (1986) 2 SCR 560 : (1986) 2 UJ 421

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Supreme Court15 Apr 1986Allowed

S. Govindaraju Vs Karnataka S.R.T.C. and Another

Supreme Court Of India · AIR 1986 SC 1680 : (1986) 2 LLJ 351 : (1986) 1 SCALE 794 : (1986) 3 SCC 273 : (1986) 2 SCR 509 : (1986) 2 UJ 542

Constitution of India, 1950 — Article 311(2)Karnataka Road Transport Corporation (Cadre and Recruitment) Regulations, 1982 — Regulation 10(5)

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Supreme Court15 Apr 1986Dismissed

Raghunandan Saran Ashok Saran and Others Vs Pearey Lal Workshop (P) Ltd. and Others

Supreme Court Of India · AIR 1986 SC 1682 : (1986) JT 415 : (1986) 1 SCALE 550 : (1986) 3 SCC 38 : (1986) 2 SCR 537 : (1986) 2 UJ 334

Delhi and Ajmer Rent Control Act, 1952 — Section 13(2)Delhi Rent Control Act, 1958 — Section 14(2)Transfer of Property Act, 1882 — Section 106

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Supreme Court15 Apr 1986Allowed

State of West Bengal and Another Vs Saral Kumar Sen Gupta and Another

Supreme Court Of India · AIR 1987 SC 514 : (1986) 1 SCALE 630 : (1986) 3 SCC 45 : (1986) 2 SCR 515

West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3(2)

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Supreme Court15 Apr 1986Dismissed

Mohan Meakin Breweries Ltd. Vs Commissioner of Excise, Bihar and Others

Supreme Court Of India · AIR 1986 SC 1522 : (1986) 34 BLJR 487 : (1986) 1 SCALE 613 : (1986) 3 SCC 430 : (1986) 2 SCR 547

Constitution of India, 1950 — Article 301, 303, 304, 32

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Supreme Court11 Apr 1986allowed

Monthly Rated Workmen at the Wadala Factory of the Indian Hume Pipe Co. Ltd. Vs Indian Hume Pipe Co. Ltd., Bombay

Supreme Court Of India · AIR 1986 SC 1794 : (1986) LabIC 1644 : (1986) 1 LLJ 520 : (1986) 1 SCALE 1217 : (1986) SCC 79 Supp : (1986) 1 SCC 79 Supp : (1986) 2 SCR 484 : (1987) 1 SLJ 17

Industrial Disputes Act, 1947 — Section 10, 9A

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Supreme Court11 Apr 1986Allowed

Niranjan Patnaik Vs Sashibhusan Kar and Another

Supreme Court Of India · (1986) 10 ACR 365 : AIR 1986 SC 819 : (1986) 61 CLT 523 : (1986) CriLJ 911 : (1986) 3 Crimes 5 : (1986) 1 SCALE 877 : (1986) 2 SCC 569 : (1986) 2 SCR 470 : (1986) 1 UJ 667

Penal Code, 1860 (IPC) — Section 161, 165, 165Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)

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Supreme Court10 Apr 1986Disposed Of

K.N. Oil Industries (M/s) etc. Vs Secretary to the Ministry of Forest, Bhopal and Others State of M.P. Vs Sal Udyog (P) Ltd. and Others

Supreme Court Of India · (1986) 1 SCALE 558(1) : (1986) SCC 353 Supp : (1986) 2 UJ 381

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