Supreme Court Of India Judgments

Supreme Court02 May 1986Disposed Of

Tulsipur Sugar Co. Ltd. Vs Secretary to the Government of U.P. and Others

Supreme Court Of India · AIR 1987 SC 443 : (1986) JT 328 : (1986) 1 SCALE 956 : (1986) 3 SCC 267 : (1986) 2 SCR 942 : (1986) 63 STC 192 : (1986) 2 UJ 662

Constitution of India, 1950 — Article 14Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 14(1)

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Supreme Court02 May 1986allowed

Dr. H.P. Hajela Vs N.S. Verma and Others

Supreme Court Of India · AIR 1986 SC 1638 : (1986) 2 LLJ 448 : (1986) 1 SCALE 1202 : (1986) 3 SCC 292 : (1986) 2 SCR 967 : (1986) 2 SLJ 272

Constitution of India, 1950 — Article 226

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Supreme Court01 May 1986Dismissed

Rajendra Prasad Mathur Ors. Vs Karnataka University and Another

Supreme Court Of India · AIR 1986 SC 1448 : (1986) 1 SCALE 981 : (1986) SCC 740 Supp : (1986) 1 SCC 740 Supp : (1986) 2 SCR 912 : (1986) 2 UJ 639

Karnataka State Universities Act, 1976 — Section 12(5)

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Supreme Court01 May 1986Allowed

State of Tamil Nadu Vs Kodaikanal Motor Union (P) Ltd.

Supreme Court Of India · AIR 1986 SC 1973 : (1986) 1 SCALE 922 : (1986) 3 SCC 91 : (1986) 2 SCR 927 : (1986) 62 STC 272 : (1986) 2 UJ 631

Central Sales Tax Act, 1956 — Section 10A

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Supreme Court30 Apr 1986Disposed Of

Reserve Bank of India and Others Vs C.N. Sahasranaman and Others

Supreme Court Of India · AIR 1986 SC 1830 : (1986) LabIC 1630 : (1986) 2 LLJ 316 : (1986) 1 SCALE 939 : (1986) SCC 143 Supp : (1986) 1 SCC 143 Supp : (1986) 2 SCR 881

Constitution of India, 1950 — Article 14, 16, 32Industrial Disputes Act, 1947 — Section 18, 2Reserve Bank of India (Staff) Regulations, 1948 — Regulation 31

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Supreme Court30 Apr 1986Dismissed

K. George Thomas Vs Commissioner of Income Tax, Kerala

Supreme Court Of India · AIR 1986 SC 1661 : (1986) 58 CTR 43 : (1986) 159 ITR 851 : (1986) 1 SCALE 1296 : (1986) SCC 269 Supp : (1986) 1 SCC 269 Supp : (1986) 2 SCR 874

Income Tax Act, 1922 — Section 10(3)

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Supreme Court29 Apr 1986Dismissed

Vrindavan Goverdhan Lal Pittie Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1668 : (1986) 160 ITR 318 : (1986) 1 SCALE 961 : (1986) SCC 308 Supp : (1986) 1 SCC 308 Supp : (1986) 2 SCR 851 : (1986) 2 UJ 113

Constitution of India, 1950 — Article 14, 19(1)Wealth Tax Act, 1957 — Section 18(1)

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Supreme Court29 Apr 1986Allowed

Regional Director, Employees'' State Insurance Corpn., Madras Vs South India Flour Mills (P) Ltd.

Supreme Court Of India · AIR 1986 SC 1686 : (1986) 52 FLR 682 : (1986) LabIC 1193 : (1986) 2 LLJ 304 : (1986) 1 SCALE 1315 : (1986) 3 SCC 238 : (1986) 2 SCR 863 : (1986) 3 SLJ 52 : (1986) 2 UJ 625

Employees State Insurance Act, 1948 — Section 2(9)

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Supreme Court29 Apr 1986Allowed

State of Maharashtra Vs Harishchandra and Others

Supreme Court Of India · AIR 1986 SC 1192 : (1986) 3 SCC 349 : (1986) 2 UJ 384

Constitution of India, 1950 — Article 136, 227Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12

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Supreme Court29 Apr 1986Disposed Of

Nanakram Vs Kundalrao Kakubhai and Co. Vs Nathmal

Supreme Court Of India · (1986) JLJ 566

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1), 7, 7(2), 7A

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Supreme Court25 Apr 1986dismissed

Vice-Chancellor, L.N. Mithila University Vs Dayanand Jha

Supreme Court Of India · AIR 1986 SC 1200 : (1986) 34 BLJR 587 : (1986) PLJR 37 : (1986) 1 SCALE 1239 : (1986) 3 SCC 7 : (1986) 2 SLJ 142 : (1986) 2 UJ 362

Bihar State Universities Act, 1976 — Section 10(14), 2

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Supreme Court25 Apr 1986dismissed

Azhar Hussain Vs Rajiv Gandhi

Supreme Court Of India · AIR 1986 SC 1253 : (1986) 1 SCALE 573 : (1986) 1 SCC 573 : (1986) SCC 315 Supp : (1986) 1 SCC 315 Supp : (1986) 2 SCR 782 : (1986) 2 UJ 63

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Representation of the People Act, 1951 — Section 123(4), 123(7), 81, 83, 83(1)

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Supreme Court25 Apr 1986Dismissed

Bhagwati Prasad Dixit ''Ghorewala'' Vs Rajeev Gandhi

Supreme Court Of India · AIR 1986 SC 1534 : (1986) 88 BOMLR 301 : (1986) 1 SCALE 606 : (1986) 4 SCC 78 : (1986) 2 SCR 823

Citizenship Act, 1955 — Section 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 102, 102(1), 106, 11, 324

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Supreme Court25 Apr 1986Disposed Of

Maj. Genl. A.S. Gauraya and Another Vs S.N. Thakur and Another

Supreme Court Of India · (1986) 10 ACR 500 : AIR 1986 SC 1440 : (1986) CriLJ 1074 : (1986) 3 Crimes 1 : (1987) 3 KarLJ 112 : (1986) MPLJ 438 : (1986) 1 SCALE 1128 : (1986) 2 SCC 709 : (1986) 2 SCR 771 : (1986) 1 UJ 654

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 141, 227Criminal Procedure Code, 1973 (CrPC) — Section 203, 249, 256(1), 367, 482

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Supreme Court24 Apr 1986dismissed

Bai Reva Vs Bai Jadav

Supreme Court Of India · AIR 1986 SC 1921 : (1987) 1 GLR 265 : (1986) 1 SCALE 1359 : (1986) 3 SCC 679 : (1986) 2 UJ 563

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Supreme Court24 Apr 1986dismissed

A.P. Christians Medical Educational Society Vs Government of Andhra Pradesh and Another Alice Manoranjani M and Others Vs Government of Andhra Pradesh and Another

Supreme Court Of India · AIR 1986 SC 1490 : (1986) 1 SCALE 895 : (1986) 2 SCC 667 : (1986) 2 SCR 749

Constitution of India, 1950 — Article 136, 30(1)

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Supreme Court24 Apr 1986Dismissed

Sumer Chand Sharma and Another Vs State of U.P. and Another

Supreme Court Of India · AIR 1986 SC 1112 : (1986) 1 SCALE 1280 : (1986) 3 SCC 263 : (1986) 2 SCR 766

Motor Vehicles Act, 1939 — Section 135Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 — Section 1(3), 5Uttar Pradesh Road Transport Services (Development) Act, 1955 — Section 10(1)

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Supreme Court24 Apr 1986Dismissed

Dudh Nath Pandey (Dead) by Lrs Vs Suresh Chandra Bhattasali (Dead) by Lrs

Supreme Court Of India · AIR 1986 SC 1509 : (1986) 1 SCALE 1259 : (1986) 3 SCC 360 : (1987) ShimLC 73 : (1986) 2 UJ 527

Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court23 Apr 1986allowed

Secretary, Central Board of Excise and Customs and Others Vs K.S. Mahalingam

Supreme Court Of India · AIR 1987 SC 1919 : (1986) 2 LLJ 434 : (1986) 1 SCALE 1308 : (1986) 3 SCC 35 : (1986) 2 SCR 742 : (1986) 2 UJ 60

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(4)Constitution of India, 1950 — Article 311, 311(2)

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Supreme Court23 Apr 1986Allowed

Abhinavodhanda Vidya Sankarabharti Swamulavaru Vs Poonapati Ramayogi Reddi and Others

Supreme Court Of India · AIR 1986 SC 1511 : (1986) 1 SCALE 1254 : (1986) 4 SCC 8 : (1986) 2 UJ 47

Constitution of India, 1950 — Article 226

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