Supreme Court27 Feb 1990dismissed

M.M.R. Khan and others etc. Vs Union of India and others, etc.

Supreme Court Of India · AIR 1990 SC 937 : (1991) 61 FLR 271 : (1990) 3 JT 1 : (1990) 1 SCALE 324 : (1990) SCC 191 Supp : (1990) 1 SCC 191 Supp : (1990) 1 SCR 687 : (1990) 1 UPLBEC 498

Constitution of India, 1950 — Article 14, 16, 309, 311Factories Act, 1948 — Section 2(1), 46
Supreme Court27 Feb 1990Dismissed

M/s. Delhi Stationers and Printers Vs Rajendra Kumar

Supreme Court Of India · AIR 1990 SC 1208 : (1990) 92 BOMLR 322 : (1990) 1 JT 372 : (1990) 1 SCALE 319 : (1990) 2 SCC 331 : (1990) 1 UJ 367 : (1990) 1 WLN 49

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
Supreme Court23 Feb 1990Dismissed

Som Raj and others etc. Vs State of Haryana and others

Supreme Court Of India · AIR 1990 SC 1176 : (1990) 60 FLR 494 : (1990) 1 JT 286 : (1990) LabIC 942 : (1990) 2 LLJ 1 : (1990) 2 SCC 653 : (1990) 1 SCR 535 : (1990) 2 UJ 23

Constitution of India, 1950 — Article 14, 16Punjab Subordinate Agricultural Service Rules, 1933 — Rule 10, 4(1), 7
Supreme Court23 Feb 1990Dismissed

S. Prakasha Rao and another Vs Commissioner of Commercial Taxes and others

Supreme Court Of India · AIR 1990 SC 997 : (1990) 3 JT 40 : (1990) 1 SCALE 456 : (1990) 2 SCC 259 : (1990) 1 SCR 561

Constitution Of India, 1950 — Article 32, 136, 309, 371D, 371D(1), 371D(2), 371D(5)Andhra Pradesh State And Subordinate Service Rules, 1996 — Rule 22Constitution (Thirty-Second Amendment) Act, 1973 — Section 3
Supreme Court20 Feb 1990Allowed

K.K. Khosla and another Vs State of Haryana and others

Supreme Court Of India · AIR 1990 SC 1069 : (1990) 60 FLR 514 : (1990) 1 JT 290 : (1990) LabIC 836 : (1990) 2 LLJ 144 : (1990) 1 SCALE 234 : (1990) 2 SCC 199 : (1990) 1 SCR 464 : (1990) 2 UJ 171

Constitution of India, 1950 — Article 226Haryana Service of Engineers (Class I) Public Works Department (Public Health Branch) Rules 1961 — Rule 11, 15, 22, 9(3)
Supreme Court20 Feb 1990dismissed

Gajanan Narayan Patil and others Vs Dattatraya Waman Patil and others

Supreme Court Of India · AIR 1990 SC 1023 : (1990) 1 BC 400 : (1990) 92 BOMLR 332 : (1990) 69 CompCas 1 : (1990) 1 JT 517 : (1990) 1 SCALE 305 : (1990) 3 SCC 634 : (1990) 1 SCR 491 : (1990) 2 UJ 174

Maharashtra Co-operative Societies Act, 1960 — Section 73ID(2), 73ID(3)Maharashtra Co-operative Societies Rules, 1961 — Rule 57A
Supreme Court20 Feb 1990Allowed

P.K. Unni Vs Nirmala Industries and others [OVERRULED]

Supreme Court Of India · AIR 1990 SC 933 : (1991) 2 BC 146 : (1990) 1 JT 423 : (1990) 1 KLT 903 : (1990) 1 LW 364 : (1990) 97 PLR 547 : (1990) 1 SCALE 316 : (1990) 2 SCC 378 : (1990) 1 SCR 483

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92(2), 72Limitation Act, 1963 — Article 127
Supreme Court20 Feb 1990Dismissed

Sahab Singh and others Vs State of Haryana

Supreme Court Of India · (1990) 14 ACR 240 : AIR 1990 SC 1188 : (1990) CriLJ 1202 : (1990) 2 Crimes 97 : (1990) 2 PLJR 7 : (1990) 1 SCALE 243 : (1990) 2 SCC 385 : (1990) 1 SCR 512

Criminal Procedure Code, 1973 (CrPC) — Section 377, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 149, 149, 302, 323
Supreme Court20 Feb 1990Allowed

J.C. Yadav and others Vs State of Haryana and others

Supreme Court Of India · AIR 1990 SC 857 : (1990) 60 FLR 523 : (1990) 1 JT 278 : (1990) 2 LLJ 138 : (1990) 1 SCALE 229 : (1990) 2 SCC 189 : (1990) 1 SCR 470 : (1990) 1 UJ 636 : (1990) 2 UPLBEC 898

Constitution of India, 1950 — Article 226Haryana Service of Engineers (Class I) Public Works Department (Public Health Branch) Rules 1961 — Rule 15, 22, 5, 6, 8Punjab Police Service Rules, 1959 — Rule 14