Supreme Court02 Mar 1990Allowed

Smt. Dularia Devi Vs Janardan Singh and others

Supreme Court Of India · AIR 1990 SC 1173 : (1990) 1 JT 417 : (1990) 1 SCALE 431 : (1990) SCC 216 Supp : (1990) 1 SCC 216 Supp : (1990) 1 SCR 799 : (1990) 2 UJ 74

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
Supreme Court02 Mar 1990Dismissed

Virendra Nath Gupta and another Vs Delhi Administration and others

Supreme Court Of India · AIR 1990 SC 1148 : (1990) 1 JT 403 : (1990) LabIC 929 : (1990) 1 SCALE 436 : (1990) 2 SCC 307 : (1990) 1 SCR 805 : (1990) 2 UJ 152

Constitution of India, 1950 — Article 226, 29, 30Delhi School Education Act, 1973 — Section 8(1)Delhi School Education Rules, 1973 — Rule 100
Supreme Court01 Mar 1990Dismissed

Indore Development Authority Vs Madan Lal and others etc.

Supreme Court Of India · AIR 1990 SC 1143 : (1990) JLJ 301 : (1990) 3 JT 140 : (1990) 1 SCALE 312 : (1990) 2 SCC 334 : (1990) 1 UJ 374

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 19, 4(1), 6Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 50(A), 87(1)
Supreme Court01 Mar 1990Dismissed

Smt. Shakuntala Mehrishi Vs New Delhi Municipal Committee and others

Supreme Court Of India · AIR 1990 SC 1229 : (1990) 1 JT 386 : (1990) LabIC 1097 : (1990) 1 SCALE 421 : (1990) 3 SCC 521 : (1990) 1 SCR 753 : (1990) 2 UJ 80 : (1990) 3 UPLBEC 1709

Central Civil Services (Pension) Rules, 1972 — Rule 35Delhi School Education Act, 1973 — Section 2Delhi School Education Rules, 1973 — Rule 126
Supreme Court01 Mar 1990Disposed Of

Union of India and others Vs Bakshi Ram

Supreme Court Of India · AIR 1990 SC 987 : (1990) 38 BLJR 1191 : (1990) CriLJ 1013 : (1990) 60 FLR 571 : (1990) 1 JT 339 : (1990) LabIC 806 : (1990) 1 LLJ 498 : (1990) 2 PLJR 9 : (1990) 1 SCALE 321 : (1990) 2 SCC 426 : (1990) 1 SCR 760 : (1990) 3 UPLBEC 1743 : (1990) 1 WLN 156

Central Reserve Police Force Act, 1949 — Section 10Constitution of India, 1950 — Article 226, 311(2)Probation of Offenders Act, 1958 — Section 12, 3, 4, 6, 9
Supreme Court01 Mar 1990Disposed Of

Era Sezhiyan Vs T.R. Balu and others

Supreme Court Of India · AIR 1990 SC 838 : (1990) 1 JT 392 : (1990) 1 SCALE 377 : (1990) SCC 322 Supp : (1990) 1 SCC 322 Supp : (1990) 1 SCR 767

Conduct of Elections Rules, 1951 — Rule 31, 37A, 39A(2), 40, 56Representation of the People Act, 1951 — Section 100, 59, 60
Supreme Court01 Mar 1990Dismissed

C.D. Ailawadi Vs Union of India and others

Supreme Court Of India · (1991) 61 FLR 142 : (1990) 2 JT 618 : (1991) 2 LLJ 285 : (1990) 2 SCC 328 : (1990) 1 SCR 783 : (1990) 2 UJ 77 : (1990) 1 UPLBEC 679

Constitution of India, 1950 — Article 32Fundamental Rules — Rule 56
Supreme Court01 Mar 1990Disposed Of

S.S. Sodhi Vs State of Punjab and others

Supreme Court Of India · AIR 1990 SC 1064 : (1991) 61 FLR 289 : (1990) 3 JT 51 : (1990) LabIC 774 : (1990) 1 SCALE 559 : (1990) 2 SCC 694 : (1990) 1 UJ 395

Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988 — Rule 8(1)
Supreme Court01 Mar 1990Dismissed

State of Andhra Pradesh Vs P.V. Pavithran

Supreme Court Of India · AIR 1990 SC 1266 : (1990) CriLJ 1306 : (1990) 2 JT 43 : (1990) 2 SCC 340 : (1990) 1 SCR 746

Constitution of India, 1950 — Article 136, 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 482Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court01 Mar 1990Dismissed

Ramdeo Rai Yadav Vs State of Bihar

Supreme Court Of India · AIR 1990 SC 1180 : (1990) 38 BLJR 676 : (1990) CriLJ 1183 : (1990) 2 Crimes 47 : (1990) 1 JT 356 : (1990) 2 PLJR 13 : (1990) 1 SCALE 584 : (1990) 2 SCC 675 : (1990) 1 UJ 608

Penal Code, 1860 (IPC) — Section 149, 302, 396, 398
Supreme Court01 Mar 1990Disposed Of

Union of India (UOI) and Another Vs Vasanbharthi and Others

Supreme Court Of India · AIR 1990 SC 1216(2) : (1990) CriLJ 1244 : (1990) 1 Crimes 744 : (1990) 48 ELT 169 : (1990) 2 GLR 990 : (1990) 2 JT 36 : (1990) 1 SCALE 426 : (1990) 2 SCC 275 : (1990) 1 SCR 742

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 21
Supreme Court28 Feb 1990Disposed Of

M/s. Babu Ram Gopal and others Vs Mathra Dass

Supreme Court Of India · AIR 1990 SC 879 : (1990) 3 JT 25 : (1990) 1 SCALE 416 : (1990) 2 SCC 279 : (1990) 1 SCR 736 : (1990) 1 UJ 633

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
Supreme Court28 Feb 1990dismissed

Smt. Yamuna Maloo Vs Anand Swarup

Supreme Court Of India · AIR 1990 SC 1725 : (1990) 1 JT 497 : (1990) 1 SCALE 384 : (1990) 3 SCC 30 : (1990) 1 SCR 715 : (1990) 2 UJ 83

Delhi Rent Control Act, 1958 — Section 14, 21