Supreme Court09 Oct 1990Dismissed

Delhi Cloth and General Mills Ltd. Vs S. Paramjit Singh and Another

Supreme Court Of India · AIR 1990 SC 2286 : (1990) 4 JT 110 : (1990) 2 SCALE 774 : (1990) 4 SCC 723 : (1990) 2 SCR 218 Supp

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Constitution of India, 1950 — Article 14Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3), 3
Supreme Court09 Oct 1990Dismissed

Chander Bhan Vs Hotilal Gupta and Others

Supreme Court Of India · (1991) 62 FLR 525 : (1991) 2 LLJ 416 : (1991) 2 SCC 156 Supp : (1990) 2 SCR 133 Supp : (1991) 3 SLJ 204 : (1991) 1 UJ 183

Punjab Courts Act, 1918 — Section 35
Supreme Court09 Oct 1990Allowed

Central Bank of India Vs C. Bernard

Supreme Court Of India · (1991) 61 FLR 678 : (1990) 4 JT 142 : (1990) 2 SCALE 704 : (1991) 1 SCC 319 : (1990) 2 SCR 196 Supp : (1991) 1 UJ 187 : (1991) 1 UPLBEC 75

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 196
Supreme Court09 Oct 1990Dismissed

Milak Brothers Vs Union of India and Others

Supreme Court Of India · AIR 1990 SC 2256 : (1991) 31 ECC 198 : (1991) 51 ELT 204 : (1990) 4 JT 508 : (1990) 2 SCALE 727 : (1991) 1 SCC 71 Supp : (1990) 2 SCR 141 Supp : (1991) 1 UJ 193

Customs Act, 1962 — Section 130E
Supreme Court08 Oct 1990Allowed

Rajasthan State Electricity Board Vs Cess Appellate Committee and Another

Supreme Court Of India · AIR 1991 SC 597 : (1990) 3 CompLJ 303 : (1990) 4 JT 123 : (1990) 2 SCALE 750 : (1991) 1 SCC 93 : (1990) 2 SCR 120 Supp : (1991) 1 UJ 7

Constitution of India, 1950 — Article 136, 252Electricity (Supply) Act, 1948 — Section 5Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 7
Supreme Court21 Sept 1990Disposed Of

Darshan Singh and others Vs The State of Punjab

Supreme Court Of India · (1991) ACR 160 : AIR 1991 SC 66 : (1990) CriLJ 2684 : (1991) 5 JT 38 : (1991) 1 PLJR 20 : (1990) 2 SCALE 688 : (1990) SCC 760 Supp : (1990) 1 SCC 760 Supp

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 34
Supreme Court21 Sept 1990Dismissed

Indian Metals and Ferro Alloys Ltd. Vs Union of India and others

Supreme Court Of India · AIR 1991 SC 818 : (1991) 5 JT 236 : (1993) 3 SCALE 919 : (1990) 2 SCALE 634 : (1992) 1 SCC 91 Supp : (1990) 2 SCR 27 Supp

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 297, 298Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11(4), 17A, 2, 3