COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,240 of 2,992

Supreme Court26 Oct 1990allowed

Pollisetti Pullamma and others Vs Kalluri Kameswaramma and others

Supreme Court Of India · AIR 1991 SC 604 : (1990) 4 JT 293 : (1991) 1 LW 16 : (1990) 2 SCALE 883 : (1990) 2 SCR 393 Supp

Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 3(10)Constitution of India, 1950 — Article 133(1), 141Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 13

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Supreme Court26 Oct 1990dismissed

Board of Technical Education, U.P. and others Vs Dhanwantri Kumar and others

Supreme Court Of India · AIR 1991 SC 271 : (1991) 1 PLJR 67

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Supreme Court26 Oct 1990Disposed Of

A. Sagayanathan and others Vs Divisional Personal Officer, S.B.C. Division, Southern Railway, Bangalore

Supreme Court Of India · AIR 1991 SC 424 : (1991) LabIC 206 : (1992) 1 PLJR 12 : (1992) 2 SCC 172 Supp

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Supreme Court26 Oct 1990dismissed

Indian Bank Vs Datla Venkata Chinna Krishnam Raju

Supreme Court Of India · AIR 1991 SC 908 : (1991) 2 SCC 714 Supp

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Supreme Court26 Oct 1990Disposed Of

Marine Times Publications Pvt. Ltd. Vs Shriram Transport and Finance Co. Ltd. and another

Supreme Court Of India · AIR 1991 SC 626 : (1991) 93 BOMLR 6 : (1990) 4 JT 332 : (1991) MhLj 347 : (1991) 1 MhLj 347 : (1990) 2 SCALE 851 : (1991) 1 SCC 469 : (1990) 2 SCR 466 Supp : (1990) 2 UJ 732

Constitution of India, 1950 — Article 226

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Supreme Court26 Oct 1990

Subhash Sharma and Others and Firdauz Taleyarkhan Vs Union of India (UOI) and Another Supreme Court Advocates-on-Record Association and Another Vs Union of India (UOI)

Supreme Court Of India · AIR 1991 SC 631 : (1990) 4 JT 245 : (1990) 2 SCALE 836 : (1991) 1 SCC 574 Supp : (1990) 2 SCR 433 Supp : (1991) 2 UPLBEC 826

Constitution of India, 1950 — Article 124, 14, 214, 216, 217

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Supreme Court25 Oct 1990Disposed Of

V.D. Trivedi Vs Union of India (UOI)

Supreme Court Of India · AIR 1990 SC 1355 : (1990) 1 SCC 767 Supp : (1990) SCC 767 Supp

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Supreme Court25 Oct 1990dismissed

Gurmail Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1993 SC 1388(2) : (1991) 62 FLR 458 : (1991) 1 JT 351 : (1993) LabIC 428 : (1991) 2 LLJ 76 : (1990) 2 SCALE 864 : (1991) 1 SCC 189 : (1990) 2 SCR 367 Supp : (1991) 2 SLJ 150

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2, 25F, 25FF

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Supreme Court25 Oct 1990dismissed

State of Maharashtra Vs wasudeo and another

Supreme Court Of India · AIR 1991 SC 978 : (1991) 2 SCC 453 Supp

Constitution of India, 1950 — Article 226

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Supreme Court25 Oct 1990Disposed Of

Murli Manohar and Co. and Another Vs State of Haryana and Another

Supreme Court Of India · (1990) 4 JT 189 : (1990) 2 SCALE 821 : (1991) 1 SCC 377 : (1990) 2 SCR 343 Supp : (1991) 80 STC 79

Central Sales Tax Act, 1956 — Section 5(1), 5(3)Constitution of India, 1950 — Article 286Haryana General Sales Tax Act, 1973 — Section 14, 24, 24(3), 6, 9(1)

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Supreme Court25 Oct 1990Dismissed

Zahoor and others Vs State of U.P.

Supreme Court Of India · (1991) ACR 83 : AIR 1991 SC 40 : (1991) CriLJ 56 : (1990) 3 Crimes 556 : (1990) 4 JT 207 : (1990) 2 SCALE 813 : (1991) 1 SCC 372 Supp : (1991) 1 UJ 159

Penal Code, 1860 (IPC) — Section 149, 302, 323, 325, 452

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Supreme Court25 Oct 1990Dismissed

Tara Singh and others Vs The State of Punjab

Supreme Court Of India · AIR 1991 SC 63 : (1990) 3 Crimes 565 : (1990) 2 SCALE 816 : (1991) 1 SCC 536 Supp : (1991) 1 UJ 155

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court24 Oct 1990Allowed

State of Orissa Vs C.P. Ghosh

Supreme Court Of India · AIR 1991 SC 426 : (1991) 1 ARBLR 280

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Supreme Court24 Oct 1990Allowed

Central Board of Direct Taxes and Another Vs Dr. O.N. Tripathi and Others

Supreme Court Of India · AIR 1991 SC 212 : (1991) 61 FLR 732 : (1990) 4 JT 203 : (1991) LabIC 227 : (1994) 3 LLJ 579 : (1990) 2 SCALE 800 : (1991) 1 SCC 51 Supp : (1990) 2 SCR 335 Supp : (1991) 2 SLJ 70

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Supreme Court24 Oct 1990Disposed Of

K.L. Malhotra Vs Smt. Prakash Mehra

Supreme Court Of India · AIR 1991 SC 99 : (1991) 1 SCALE 465 : (1991) 4 SCC 512

Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14

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Supreme Court24 Oct 1990

Om Prakash Sharma Vs State of U.P. and others

Supreme Court Of India · AIR 1991 SC 425 : (1991) LabIC 303 : (1991) 2 SCC 436 Supp

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Supreme Court23 Oct 1990Dismissed

S.P. Dubey Vs Madhya Pradesh State Road Transport Corporation and Another

Supreme Court Of India · (1991) MPJR 327

Constitution of India, 1950 — Article 226, 227, 309Madhya Pradesh State Road Transport Corporation Employees Service Regulations, 1964 — Regulation 59Road Transport Corporations Act, 1950 — Section 3, 34, 45(2)

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Supreme Court23 Oct 1990allowed

All Manipur Regular Posts Vacancies Substitute Teachers'' Association Vs State of Manipur

Supreme Court Of India · AIR 1991 SC 2088 : (1991) LabIC 2118 : (1992) 1 PLJR 23 : (1991) 2 SCC 643 Supp

Constitution of India, 1950 — Article 226

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Supreme Court23 Oct 1990Allowed

Bikaner Gypsums Ltd. Vs Commissioner of Income Tax, Rajasthan

Supreme Court Of India · AIR 1991 SC 227 : (1990) 3 CompLJ 313 : (1990) 89 CTR 176 : (1991) 187 ITR 39 : (1990) 4 JT 481 : (1990) 2 SCALE 876 : (1991) 1 SCC 328 : (1990) 2 SCR 313 Supp

Income Tax Act, 1961 — Section 256

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Supreme Court23 Oct 1990Allowed

Union of India and Others Vs Dev Raj Gupta and Others

Supreme Court Of India · AIR 1991 SC 93 : (1990) 4 JT 176 : (1990) 2 SCALE 794 : (1991) 1 SCC 63 : (1990) 2 SCR 300 Supp : (1991) 1 UJ 68

Delhi Development Act, 1957 — Section 7Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)

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