Supreme Court Of India Judgments

Supreme Court31 Jul 1991Allowed

M/s. Texmaco Ltd. Vs Collector of Central Excise, Calcutta

Supreme Court Of India · AIR 1992 SC 1801 : (1995) 77 ELT 501 : (1991) 6 JT 180 : (1991) 2 SCALE 755 : (1991) 2 SCC 305 Supp : (1991) 2 SCC 305 : (1991) 3 SCR 323

Central Excise Rules, 1944 — Rule 8

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Supreme Court31 Jul 1991dismissed

M.B. Sanghi, Adv. Vs High Court of Punjab and Haryana and others

Supreme Court Of India · AIR 1991 SC 1834 : (1991) CriLJ 2648(1) : (1991) 3 JT 318 : (1991) 2 OLR 275 : (1991) 2 SCALE 228 : (1991) 3 SCC 600 : (1991) 3 SCR 312(1)

Contempt of Courts Act, 1971 — Section 19(1), 2

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Supreme Court31 Jul 1991Dismissed

Joginder Singh and Others Vs Mst Chanan Dei and Others

Supreme Court Of India · (1991) 3 JT 327 : (1991) 2 SCALE 224 : (1991) 2 SCC 175 Supp : (1991) 2 UJ 285

Jammu and Kashmir Big Landed Estates Abolition Act, 2007 — Section 10, 10A, 4, 5(6), 7Jammu and Kashmir Restitution of Mortgaged Properties Act, 2006 — Section 60Jammu and Kashmir Tenancy Act, 1980 — Section 3(1)

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Supreme Court31 Jul 1991Dismissed

Mahant Niranjan Dass Vs Shiromani Gurudwara Prabandhak Committee, Amritsar

Supreme Court Of India · AIR 1992 SC 492 : (1992) 102 PLR 497 : (1993) 1 SCC 586 Supp

Limitation Act, 1963 — Article 120, 137

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Supreme Court30 Jul 1991Partly Allowed

Sushilabai Laxminarayan Mudliyar and others Vs Nihalchand Waghajibhai Shah and others

Supreme Court Of India · AIR 1992 SC 185 : (1993) 1 ALT 60 : (1993) 1 SCC 11 Supp

Bombay High Court (Appellate Side) Rules, 1960 — Rule 18Constitution of India, 1950 — Article 226, 227

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Supreme Court29 Jul 1991dismissed

Gurbax Singh and Atumal alias Atma Ram Vs State of Rajasthan and others, etc.

Supreme Court Of India · AIR 1992 SC 163 : (1992) 3 SCC 24 Supp

Constitution of India, 1950 — Article 226, 31A, 31CRajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15

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Supreme Court26 Jul 1991Allowed

Chief Engineer-cum-Secretary Vs Jagdish Mitter and others

Supreme Court Of India · AIR 1991 SC 2000 : (1992) 1 JT 48 : (1991) LabIC 2031 : (1992) 1 PLJR 127 : (1991) 2 SCALE 223 : (1991) 2 SCC 1 Supp : (1991) 2 UJ 321

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Supreme Court26 Jul 1991Dismissed

Regional Director, Employees'' State Insurance Corporation Vs High Land Coffee Works of P.F.X. Saldanha and Sons and Another

Supreme Court Of India · (1991) 3 JT 325 : (1991) 2 SCALE 221 : (1991) 3 SCC 617

Employees State Insurance Act, 1948 — Section 1(4), 2(12)

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Supreme Court26 Jul 1991Disposed Of

Chairman/Director, Combined Entrance Examination (CEE) 1990 Vs Osiris Das and Others

Supreme Court Of India · (1992) 1 JT 108 Supp : (1992) 3 SCC 543

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Supreme Court25 Jul 1991Dismissed

M/s. Shah Devchand and Co. and another Vs Union of India and another

Supreme Court Of India · AIR 1991 SC 1931 : (1991) ECR 1 : (1991) 55 ELT 3 : (1991) 3 JT 313 : (1991) 2 SCALE 217 : (1991) 2 SCC 86 Supp : (1991) 2 UJ 333

Constitution Of India, 1950 — Article 14Customs Act, 1962 — Section 15(1), 15(1)(a), 46

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Supreme Court25 Jul 1991Allowed

K. Veeraswami Vs Union of India (UOI) and Others

Supreme Court Of India · (1991) 3 JT 198 : (1992) 2 LLJ 53(2) : (1991) 2 SCALE 150 : (1991) 3 SCC 655 : (1991) 3 SCR 189(1)

Constitution Of India, 1950 — Article 20(3), 21, 53, 61(4), 67, 67(b), 74, 79, 94, 94(c), 121, 124, 124(1)(5), 124(2), 124(4), 124(5), 127, 128, 129, 132(1), 134(1)(c), 134(1)(e), 148(1), 215, 217, 217(1), 217(3), 218, 222, 222(1), 311, 324(5), 329A, 361, 361(2)Prevention Of Corruption Act, 1947 — Section 2, 4, 4(1), 4(2), 5, 5A, 5(1), 5(1)(a), 5(1)(b), 5(1)(d), 5(1)(e), 5(2), 5(3), 5(3A), 5(3)(ii), 6, 6(1), 6(1)(a), 6(1)(b), 6(1)(c), 7Indian Penal Code, 1860 — Section 19, 21, 77, 161, 163, 164, 165, 165A

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Supreme Court25 Jul 1991allowed

Anil Kumar Soni Vs The Managing Director, Punjab Financial Corporation and another

Supreme Court Of India · AIR 1991 SC 1840 : (1992) 1 BC 128 : (1991) 3 JT 315 : (1991) LabIC 2137 : (1992) 1 LLJ 281 : (1991) 2 SCALE 219 : (1991) 3 SCC 624 : (1991) 3 SCR 184

Punjab Financial Corporation (Staff) Regulations, 1961 — Regulation 19(2)

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Supreme Court25 Jul 1991Disposed Of

Registrar, T.N.V.A.S. University Vs Syed Abdul Quayam and Others

Supreme Court Of India · (1993) 3 SCC 437 Supp

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Supreme Court25 Jul 1991Allowed

Muniyallappa Vs B.M. Krishnamurthy and others

Supreme Court Of India · AIR 1992 SC 212 : (1992) 3 SCC 26 Supp

Karnataka Land Reforms Act, 1961 — Section 4, 45

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Supreme Court24 Jul 1991Dismissed

Louis De Raedt and Others Vs Union of India and others

Supreme Court Of India · AIR 1991 SC 1886 : (1991) 2 BLJR 1187 : (1991) 3 JT 306 : (1991) 2 SCALE 127 : (1991) 3 SCC 554 : (1991) 3 SCR 149

Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 19(1), 21, 32, 5

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Supreme Court24 Jul 1991Dismissed

Controller of Estate Duty, Madras Vs Mokammal (Smt)

Supreme Court Of India · (1991) 191 ITR 533 : (1995) 4 SCC 557 Supp : (1995) 4 SCC 557

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Supreme Court24 Jul 1991allowed

Director General, Employees'' State Insurance Corporation and Others Vs M. Arunkumar

Supreme Court Of India · (1995) 2 LLJ 15 : (1992) 3 SCC 80 Supp

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Supreme Court24 Jul 1991Dismissed

S.S. Dhanoa Vs Union of India and others

Supreme Court Of India · AIR 1991 SC 1745 : (1991) 3 JT 290 : (1991) 2 SCALE 205 : (1991) 3 SCC 567 : (1991) 3 SCR 159(1) : (1991) 2 UJ 555

Constitution of India, 1950 — Article 163, 289, 324, 74

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Supreme Court20 Jul 1991Allowed

Shri Rajendra and Others Vs State of Madhya Pradesh

Supreme Court Of India · (1991) MPJR 116

Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9A

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Supreme Court19 Jul 1991Dismissed

Bangalore Medical Trust Vs B.S. Muddappa and others

Supreme Court Of India · AIR 1991 SC 1902 : (1991) 3 JT 172 : (1991) 2 SCALE 131 : (1991) 4 SCC 54 : (1991) 3 SCR 102 : (1991) 2 UJ 415

Bangalore Development Authority Act, 1976 — Section 2, 2(b), 2(bb), 3, 8, 9, 15, 15(3), 16, 16(1)(d), 16(2), 17, 18, 18(3), 19, 19(4), 19(5), 19(6), 23(3), 30, 31, 32, 33, 38, 38A, 38(1), 38A(2), 65, 76Bangalore Development Authority (Amendment) Act, 1991 — Section 2, 3

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