Supreme Court14 Aug 1991Disposed Of

State of Andhra Pradesh Vs Dr. M.V. Ramana Reddy and others

Supreme Court Of India · AIR 1991 SC 1938 : (1991) CriLJ 2703 : (1991) 3 Crimes 199 : (1991) 3 JT 421 : (1991) 2 SCALE 337 : (1991) 4 SCC 536 : (1991) 3 SCR 600 : (1991) 2 UJ 674

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
Supreme Court14 Aug 1991Disposed Of

Laxmikant Pandey Vs Union of India and others

Supreme Court Of India · AIR 1992 SC 118 : (1992) 94 BOMLR 849 : (1991) 3 Crimes 315 : (1991) 3 JT 582 : (1992) 1 SCALE 1316 : (1991) 2 SCALE 321 : (1991) 4 SCC 33 : (1991) 3 SCR 568 : (1991) 2 UJ 549

Childrens Act, 1960 — Section 10, 11, 4(1), 9
Supreme Court13 Aug 1991Disposed Of

Bandhua Mukti Morcha Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1992 SC 38 : (1991) 3 JT 408 : (1991) 1 SCALE 295 : (1991) 4 SCC 177 : (1991) 4 SCC 174 : (1991) 3 SCR 524

Bonded Labour System Abolition Act, 1976 — Section 13Constitution of India, 1950 — Article 21, 23, 24, 32, 38
Supreme Court13 Aug 1991Allowed

Koyappathodi M. Ayisha Umma Vs State of Kerala

Supreme Court Of India · AIR 1991 SC 2027 : (1991) 6 JT 105 : (1991) 2 SCALE 332 : (1991) 4 SCC 8 : (1991) 3 SCR 548 : (1991) 2 UJ 606

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Kerala Land Acquisition Act, 1961 — Section 3Land Acquisition Act, 1894 — Section 15, 18, 23(2), 28
Supreme Court09 Aug 1991allowed

Doongaji and Co. Vs State of Madhya Pradesh and others

Supreme Court Of India · AIR 1991 SC 1947 : (1991) JLJ 557 : (1992) 1 JT 76 : (1991) 2 SCALE 294 : (1991) 2 SCALE 288 : (1991) 2 SCC 313 Supp : (1991) 3 SCR 479 : (1991) 2 UJ 489

Constitution of India, 1950 — Article 14, 19(1), 226Electricity Act, 1910 — Section 6Madhya Pradesh Excise Act, 1915 — Section 13, 14, 17, 62
Supreme Court09 Aug 1991Dismissed

Krishan Kumar Vs State of Rajasthan and others

Supreme Court Of India · AIR 1992 SC 1789 : (1991) 3 JT 470 : (1990) 2 KLJ 497 : (1991) 2 SCALE 352 : (1991) 4 SCC 258 : (1991) 3 SCR 500 : (1991) 2 UJ 506

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68Motor Vehicles Act, 1988 — Section 100(4), 217(2), 99
Supreme Court09 Aug 1991Allowed

Amir Shad Khan and another Vs L. Hmingliana and others

Supreme Court Of India · AIR 1991 SC 1983 : (1991) CriLJ 2713 : (1991) 3 Crimes 275 : (1991) 3 JT 367 : (1991) 2 SCALE 277 : (1991) 4 SCC 39 : (1991) 3 SCR 443

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22(5), 226General Clauses Act, 1897 — Section 21