Supreme Court13 Nov 1992Disposed Of
Geep Industrial Syndicate Limited Vs Union of India (UOI) and Others
Supreme Court Of India · (1992) 3 SCALE 254 : (1995) 4 SCC 442 Supp : (1995) 4 SCC 442
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,164 of 2,992
Supreme Court12 Nov 1992Allowed
Chaman Prakash Puri Vs Ishwar Dass Rajput and Another
Supreme Court Of India · (1995) 4 SCC 439 Supp
Delhi Rent Control Act, 1958 — Section 14(1)(2)
Supreme Court12 Nov 1992Dismissed
U.P. Development of Electro Homoeopathic System of Medicine, U.P. and Others Vs State of U.P. and Others
Supreme Court Of India · (1993) 2 SCALE 173 : (1995) 4 SCC 444 Supp
Societies Registration Act, 1860 — Section 3A
Supreme Court11 Nov 1992Disposed Of
Food Corporation of India and Another Vs Suraj Bhan
Supreme Court Of India · (1995) 4 SCC 460 Supp
Supreme Court11 Nov 1992Allowed
State of Andhra Pradesh Vs S. Eshar Singh and others
Supreme Court Of India · AIR 1993 SC 1374 : (1993) CriLJ 1028 : (1992) 3 Crimes 875 : (1992) 1 JT 721 Supp : (1992) 3 SCALE 89 : (1993) 1 SCC 440
Penal Code, 1860 (IPC) — Section 120Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3, 4, 5, 6
Supreme Court11 Nov 1992
Indian Administrative Service (S.C.S.) Association, U.P. and Others Vs Union of India (UOI) and Others Nirothi Lal Gupta and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1992) JT 83 Supp : (1992) 3 SCALE 126 : (1993) 1 SCC 730 Supp : (1992) 2 SCR 389 Supp
Administrative Service (Regulation of Seniority) Rules, 1987 — Rule 3(3)All India Services Act, 1951 — Section 3(1)Constitution of India, 1950 — Article 136, 14, 16, 16(1), 226
Supreme Court11 Nov 1992Dismissed
V.B. Arun Kumar and Others Vs Jayasingh and Others
Supreme Court Of India · (1992) 3 SCALE 106 : (1993) 2 SCC 141 Supp
Supreme Court11 Nov 1992Dismissed
Reserve Bank of India and Another Vs S. Jayarajan
Supreme Court Of India · (1992) LabIC 286 : (1996) 2 LLJ 735 : (1995) 4 SCC 584 Supp
Constitution of India, 1950 — Article 12, 14, 16, 16(1)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 25(2)Reserve Bank of India Act, 1934 — Section 58
Supreme Court11 Nov 1992Dismissed
M. Sankaranarayanan, IAS Vs State of Karnataka and Others
Supreme Court Of India · (1992) 11 SC CK 0004
Administrative Service (Pay) Rules, 1954 — Rule 4, 9, 9(1)Constitution of India, 1950 — Article 136
Supreme Court11 Nov 1992Disposed Of
Kashyap Zip Ind. Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 68 ECR 549 : (1993) 64 ELT 161 : (1993) 4 SCALE 642 : (1993) 3 SCC 493 Supp
Supreme Court09 Nov 1992Allowed
Joginder Singh and Another Vs Surinder Singh (Dead) by Lrs. and Others
Supreme Court Of India · (1995) 4 SCC 412 Supp
Supreme Court09 Nov 1992Allowed
State Bank of India and Another Vs V. Parthasarathy State Bank of India Vs K. Sampath
Supreme Court Of India · AIR 1993 SC 474 : AIR 1992 SC 474 : (1993) 41 BLJR 113 : (1993) JT 406 Supp : (1993) 1 LLJ 884 : (1992) 3 SCALE 163 : (1993) 2 SCC 29 Supp : (1992) 2 SCR 362 Supp : (1993) 1 UPLBEC 352
Supreme Court06 Nov 1992Allowed
Gurbachan Singh (Dead) through Lrs. Vs Saliabi alias Bibijan
Supreme Court Of India · (1995) 4 SCC 433 Supp : (1995) 4 SCC 433
Supreme Court06 Nov 1992Dismissed
Manoj Kumar Rai Vs Union of India and others
Supreme Court Of India · AIR 1993 SC 882 : AIR 1992 SC 882 : (1992) LabIC 2501 : (1992) 3 SCALE 79 : (1993) 2 SCC 355 Supp
Supreme Court06 Nov 1992Allowed
M.L. Jain Vs Union of India and another
Supreme Court Of India · AIR 1993 SC 1150 : AIR 1992 SC 1150 : (1993) JT 409 Supp : (1993) 1 PLJR 39 : (1992) 3 SCALE 77 : (1993) 2 SCC 214 Supp : (1993) 1 SLJ 35
Constitution of India, 1950 — Article 136, 14
Supreme Court05 Nov 1992Dismissed
State of T.N. and Others Vs Vedapatasala Trust and Others
Supreme Court Of India · (1995) 4 SCC 434 Supp
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2
Supreme Court05 Nov 1992Allowed
State of Bihar and Others Vs Kamlesh Jain
Supreme Court Of India · (1993) 41 BLJR 119 : (1992) 6 JT 257 : (1992) 3 SCALE 67 : (1993) 2 SCC 300 Supp : (1992) 2 SCR 356 Supp
Supreme Court04 Nov 1992Dismissed
Ravinder Vs State of Haryana
Supreme Court Of India · (1995) 4 SCC 445 Supp
Supreme Court04 Nov 1992Dismissed
State of Madhya Pradesh Vs Hari Datt Sharma
Supreme Court Of India · AIR 1993 SC 1312 : (1992) 6 JT 233 : (1993) LabIC 877 : (1993) 1 LLJ 213 : (1992) 3 SCALE 69 : (1993) 2 SCC 192 Supp : (1992) 2 SCR 352 Supp
Supreme Court03 Nov 1992Allowed
Arbind Singh and Krishna Nandan Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1994 SC 1068 : (1994) CriLJ 1227 : (1995) 4 SCC 416 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302