Supreme Court02 Mar 1993Allowed

Harendra Nath Mandal Vs State of Bihar

Supreme Court Of India · AIR 1993 SC 1977 : (1993) 1 ALT(Cri) 671 : (1993) 2 BLJR 1185 : (1993) CriLJ 2830 : (1993) 1 Crimes 984 : (1993) 3 JT 650 : (1993) 2 PLJR 45 : (1993) 1 SCALE 745 : (1993) 2 SCC 435 : (1993) 2 SCR 137

Penal Code, 1860 (IPC) — Section 299, 300, 304, 307, 323
Supreme Court24 Feb 1993Partly Allowed

Subran alias Subramanian and Others Vs State of Kerala

Supreme Court Of India · (1993) CriLJ 1387 : (1993) 2 Crimes 15 : (1993) 2 JT 194 : (1992) LabIC 93 : (1993) 1 SCALE 685 : (1993) 3 SCC 32 : (1993) 2 SCR 84

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 149, 299, 302, 304