Supreme Court17 Mar 1993Disposed Of
Union of India and others Vs Giriraj Sharma
Supreme Court Of India · AIR 1994 SC 215 : (1994) 1 LLJ 604 : (1994) 3 SCC 755 Supp
Central Reserve Police Force Act, 1949 — Section 11(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,148 of 2,992
Supreme Court17 Mar 1993Dismissed
Bolineedi Venkataramaiah and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1994 SC 76 : (1994) CriLJ 61 : (1994) 3 SCC 732 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 449
Supreme Court17 Mar 1993Dismissed
Kristachar Gurachar Galgali Vs Shivangaowda Kenchanagowda, Police patil Dead by L.Rs.
Supreme Court Of India · AIR 1994 SC 1238 : (1993) 3 JT 644 : (1993) 2 SCALE 73 : (1993) 3 SCC 663 Supp
Karnataka Co-operative Societies Act, 1959 — Section 33
Supreme Court17 Mar 1993Dismissed
G. Annamalai Pillai Vs District Revenue Officer and Others
Supreme Court Of India · (1993) 1 DMC 586 : (1993) 4 JT 113 : (1993) 2 LW 15 : (1993) 2 SCALE 78 : (1993) 2 SCALE 75 : (1993) 2 SCC 402 : (1993) 2 SCR 397
Hindu Minority and Guardianship Act, 1956 — Section 8(2), 8(3)
Supreme Court17 Mar 1993Allowed
Managing Director, Food Corporation of India and Others Vs Narendra Kumar Jain
Supreme Court Of India · (1994) 68 FLR 555 : (1993) 3 JT 646 : (1993) 2 LLJ 648 : (1993) 2 SCALE 160 : (1993) 2 SCC 400 : (1993) 3 SLJ 5
Constitution of India, 1950 — Article 14
Supreme Court17 Mar 1993Allowed
Commissioner of Income Tax Vs Atlas Copco (India) Ltd.
Supreme Court Of India · (1993) 115 CTR 546 : (1993) 202 ITR 254 : (1993) 70 TAXMAN 234
Companies (Profits) Surtax Act, 1964 — Section 16(1), 18(2)
Supreme Court17 Mar 1993Allowed
Narendra Kumar and Another Vs Dharam Dutt and Another Rajendra Singh and Others Vs Lt.-Governor, Delhi Administration and Others Atma Ram Vs Administrator, N.D.M.C. and Others @RESP
Supreme Court Of India · (1993) 2 JT 423 : (1993) 2 LLJ 88 : (1993) 2 SCALE 53 : (1993) 3 SCC 205 Supp : (1993) 2 SCR 413 : (1993) 3 SLJ 139
Constitution of India, 1950 — Article 226, 32
Supreme Court17 Mar 1993Dismissed
M. Venkata Krishna Rao Vs B. Trinatha Reddy
Supreme Court Of India · (1993) 2 ALT 41
Supreme Court17 Mar 1993Dismissed
M/s. Bihar Supply Syndicate Vs Asiatic Navigation and others United Salt Works and Industries Ltd. Vs National Insurance Co. Ltd. and others
Supreme Court Of India · (1993) 1 ACC 594 : AIR 1993 SC 2054 : (1993) 41 BLJR 947 : (1994) 79 CompCas 108 : (1993) 2 JT 396 : (1993) 2 LW 112 : (1993) 2 SCALE 111 : (1993) 2 SCC 639 : (1993) 2 SCR 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Punjab Custom (Power to Contest) Act, 1920 — Section 8
Supreme Court17 Mar 1993dismissed
G.T.N. Textiles Ltd. and another Vs Assistant Directors, R.O.T. Commr. and others
Supreme Court Of India · AIR 1993 SC 1596 : (1993) 2 JT 416 : (1993) 2 SCALE 123 : (1993) 3 SCC 438 : (1993) 2 SCR 403
Constitution of India, 1950 — Article 14, 19(1), 226Essential Commodities Act, 1955 — Section 3
Supreme Court17 Mar 1993Dismissed
Greater Delhi Planners Ltd. Vs State of Haryana and Another
Supreme Court Of India · (1993) 2 JT 308 : (1993) 2 SCALE 92 : (1993) 2 SCC 674
Land Acquisition Act, 1894 — Section 4, 12, 18, 23
Supreme Court16 Mar 1993Partly Allowed
Parveen Jindal and Others Vs State of Haryana and Others
Supreme Court Of India · (1993) 2 JT 311 : (1993) LabIC 1019 : (1993) 2 LLJ 710 : (1993) 2 SCALE 20 : (1993) 4 SCC 70 Supp : (1993) 2 SCR 353 : (1993) 3 SLJ 230
Haryana Service of Engineers (Class I) Public Works Department (Irrigation Branch) Rules, 1964 — Rule 5(2), 7(2)
Supreme Court16 Mar 1993Allowed
State of Gujarat Vs A.C. Shah and others
Supreme Court Of India · AIR 1994 SC 1269 : (1993) 2 GLR 1304 : (1993) 3 JT 591 : (1993) 2 LLJ 679 : (1993) 2 SCALE 307 : (1993) 4 SCC 690 Supp : (1993) 2 SCR 383 : (1993) 3 SLJ 137
Constitution of India, 1950 — Article 14, 309
Supreme Court16 Mar 1993Allowed
Mullapudi Venkata Krishna Rao Vs Vedula Suryanarayana
Supreme Court Of India · AIR 1994 SC 1627 : (1993) 2 SCALE 170 : (1993) 3 SCC 504 Supp : (1993) 2 SCR 346
Representation of the People Act, 1951 — Section 123(3)
Supreme Court16 Mar 1993Disposed Of
Gaunter Edwin Kircher Vs State of Goa, Secretariat Panji, Goa
Supreme Court Of India · AIR 1993 SC 1456 : (1993) 2 ALT(Cri) 103 : (1993) 2 BLJR 909 : (1993) CriLJ 1485 : (1993) 1 Crimes 1183 : (1993) 2 JT 285 : (1994) 1 LW(Cri) 1 : (1993) 2 OLR 226 : (1993) 2 SCALE 28 : (1993) 3 SCC 145 : (1993) 2 SCR 337
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 8
Supreme Court16 Mar 1993Dismissed
Bhoja alias Bhoja Ram Gupta Vs Rameshwar Agarwala and others
Supreme Court Of India · AIR 1993 SC 1498 : (1993) 2 BLJR 745 : (1993) 2 JT 375 : (1993) 1 PLJR 102 : (1993) 2 SCALE 58 : (1993) 2 SCC 443 : (1993) 2 SCR 369
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 4, 5
Supreme Court16 Mar 1993Dismissed
State of Maharashtra Vs Dr. Budhikota Subbarao
Supreme Court Of India · (1993) 1 Crimes 1124 : (1993) 3 JT 373 : (1993) 2 SCALE 36 : (1993) 3 SCC 71 : (1993) 2 SCR 300
Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 24, 482
Supreme Court16 Mar 1993Disposed Of
Supreme Court Employees Welfare Association and Supreme Court IV Class Employees Welfare Association Vs Union of India (UOI) and Another
Supreme Court Of India · (1993) 2 JT 271 : (1993) 1 LLJ 1094 : (1993) 2 SCALE 12 : (1993) 3 SCC 727 Supp : (1993) 2 UPLBEC 1245
Constitution of India, 1950 — Article 146, 32
Supreme Court16 Mar 1993Dismissed
Rai Saheb and Others Vs State of Haryana
Supreme Court Of India · (1993) 1 Crimes 997 : (1993) 2 JT 279 : (1993) 2 SCALE 32 : (1994) 1 SCC 74 Supp
Penal Code, 1860 (IPC) — Section 149, 34
Supreme Court15 Mar 1993Allowed
Smt. Atia Mohammadi Begum Vs State of U.P. and others[OVERRULED]
Supreme Court Of India · AIR 1993 SC 2465 : (1993) JT 544 Supp : (1993) 2 SCALE 167 : (1993) 2 SCC 546 : (1993) 2 SCR 295
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 5