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Supreme Court Of India judgments

59,837 judgments · page 2,137 of 2,992

Supreme Court11 May 1993Allowed

Subhash Photographics and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1994) 46 ECC 10 : (1993) 48 ECR 234 : (1993) 66 ELT 3 : (1993) 4 JT 116 : (1993) 2 SCALE 909 : (1993) 3 SCC 323 Supp : (1993) 3 SCR 654

Customs Act, 1962 — Section 156, 156(2), 157, 25Customs Tariff Act, 1975 — Section 2, 3Project Imports Regulations, 1986 — Regulation 3
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Supreme Court10 May 1993Dismissed

Venkateshwara Theatre Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1993 SC 1947 : (1993) 3 JT 270 : (1993) 2 SCALE 825 : (1993) 3 SCC 677 : (1995) 96 STC 130

Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5Constitution of India, 1950 — Article 14, 19(1)Payment of Bonus Act, 1965 — Section 10
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Supreme Court07 May 1993Allowed

D.K. Yadav Vs J.M.A. Industries Ltd.

Supreme Court Of India · (1993) 3 JT 617 : (1993) 2 LLJ 696 : (1994) 1 PLJR 55 : (1993) 3 SCALE 39 : (1993) 3 SCC 259 : (1993) 3 SCR 930

Constitution of India, 1950 — Article 14, 141, 21Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF
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Supreme Court07 May 1993Dismissed

Binay Kant Mani Tripathi Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 502 : (1994) 2 LLJ 30 : (1994) 1 PLJR 81 : (1993) 4 SCC 49

Administrative Tribunals Act, 1985 — Section 6Constitution of India, 1950 — Article 217(1)Industrial Disputes Act, 1947 — Section 7(3)
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Supreme Court07 May 1993Allowed

S.S. Grewal Vs State of Punjab and others

Supreme Court Of India · AIR 1994 SC 1232 : (1993) 4 JT 107 : (1994) 1 LLJ 339 : (1993) 2 SCALE 800 : (1993) 3 SCC 234 Supp : (1993) 3 SCR 593 : (1993) 3 SLJ 21

Punjab Superior Judicial Service Rules, 1963 — Rule 8A
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Supreme Court05 May 1993Dismissed

Ajay Agarwal Vs Union of India and others

Supreme Court Of India · AIR 1993 SC 1637 : (1993) 2 ALT(Cri) 396 : (1994) 79 CompCas 1 : (1993) CriLJ 2516 : (1993) 2 Crimes 342 : (1993) 3 JT 203 : (1993) 2 SCALE 757 : (1993) 3 SCC 609 : (1993) 3 SCR 543

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120B, 3, 307, 4, 409Theft Act, 1968 — Section 21
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Supreme Court05 May 1993Allowed

Ram Asrey Vs State of U.P.

Supreme Court Of India · (1993) 17 ACR 294 : (1993) 2 Crimes 339 : (1993) 3 JT 470 : (2005) 99 RD 61 : (1993) 2 SCALE 789 : (1993) 4 SCC 218 Supp

Penal Code, 1860 (IPC) — Section 302, 304, 34
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