CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,135 of 2,992

Supreme Court16 Jun 1993Dismissed

S. Ganapathy and others Vs Air India and another

Supreme Court Of India · AIR 1993 SC 2430 : (1993) 4 JT 10 : (1993) LabIC 1966 : (1993) 2 LLJ 731 : (1993) 3 SCALE 19 : (1993) 3 SCC 429 : (1993) 3 SCR 1006

Income Tax Act, 1961 — Section 4Industrial Disputes Act, 1947 — Section 2, 33(2)
Read judgment
Supreme Court16 Jun 1993Dismissed

Harpal Singh Chauhan and others Vs State of U.P.

Supreme Court Of India · (1993) 17 ACR 605 : AIR 1993 SC 2436 : (1993) CriLJ 3140 : (1993) 4 JT 1 : (1993) 3 SCALE 31 : (1993) 3 SCALE 30 : (1993) 3 SCC 552 : (1993) 3 SCR 969

Constitution of India, 1950 — Article 14
Read judgment
Supreme Court11 Jun 1993Dismissed

Chand Dhawan Vs Jawaharlal Dhawan

Supreme Court Of India · (1993) 3 SCR 954 : (1993) 3 SCC 406 : (1993) 4 JT 22 : (1993) 3 Scale 1

Hindu Marriage Act, 1955 — Section 9, 10, 11, 12, 13, 13B, 14, 15, 24, 25, 25(1), 26, 28Code Of Criminal Procedure, 1973 — Section 125Hindu Adoptions And Maintenance Act, 1956 — Section 18(1), 18(2)
Read judgment
Supreme Court14 May 1993Disposed Of

Surender Kumar Garg Vs State of U.P.

Supreme Court Of India · (1993) 17 ACR 342 : (1993) CriLJ 2085 : (1993) 2 Crimes 424 : (1993) 3 JT 369 : (1993) 2 SCALE 960 : (1993) 3 SCC 359 Supp : (1993) 3 SCR 900

Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
Read judgment
Supreme Court14 May 1993dismissed

Goutam Kundu Vs State of West Bengal and another

Supreme Court Of India · AIR 1993 SC 2295 : (1994) 1 BLJR 221 : (1993) CriLJ 3233 : (1993) 2 Crimes 481 : (1993) 2 DMC 162 : (1993) 3 JT 443 : (1993) 2 SCALE 994 : (1993) 3 SCC 418 : (1993) 3 SCR 917

Civil Procedure Code, 1908 (CPC) — Section 151
Read judgment
Supreme Court14 May 1993Dismissed

V.K. Sood Vs Secretary, Civil Aviation and others

Supreme Court Of India · AIR 1993 SC 2285 : (1993) 3 JT 520 : (1993) LabIC 1251 : (1993) 2 LLJ 544 : (1993) 2 SCALE 921 : (1993) 3 SCC 9 Supp : (1993) 3 SLJ 12 : (1993) 2 UPLBEC 1173

Constitution of India, 1950 — Article 16, 309
Read judgment
Supreme Court14 May 1993Disposed Of

R.K. Jain Vs Union of India and Others

Supreme Court Of India · AIR 1993 SC 1769 : (1993) 65 ELT 305 : (1993) 3 JT 297 : (1993) 2 SCALE 843 : (1993) 4 SCC 119 : (1993) 3 SCR 802

Administration of Justice Act, 1970 — Section 31, 32, 33, 34Constitution of India, 1950 — Article 142(1), 144, 154(1), 19(6), 217Evidence Act, 1872 — Section 123, 124, 162
Read judgment