Supreme Court13 Aug 1993Dismissed
Commissioner of Income Tax, Karnataka, Commissioner of Wealth Tax, Cochin Vs Canara Bank, A.K. Azad and Harekar''s Hospital and Maternity Home
Supreme Court Of India · (1993) 3 SCALE 494 : (1994) 3 SCC 579 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,130 of 2,992
Supreme Court13 Aug 1993Allowed
Smt. Naseem Bano Vs State of U.P. and others
Supreme Court Of India · AIR 1993 SC 2592 : (1993) 4 JT 553 : (1994) 1 LLJ 84 : (1993) 3 SCALE 431 : (1993) 4 SCC 46 Supp : (1993) 3 SLJ 89 : (1994) 2 UPLBEC 1172
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G
Supreme Court13 Aug 1993Allowed
Andhra University through its Registrar Vs M.Sivaram and others
Supreme Court Of India · AIR 1994 SC 1668 : (1994) 3 SCC 750 Supp
Supreme Court13 Aug 1993
Shyam Nandan Prasad and Others Vs State of Bihar and Others
Supreme Court Of India · (1994) 1 BLJR 151 : (1993) 4 JT 590 : (1994) 1 MLJ 1 : (1994) 1 PLJR 9 : (1993) 3 SCALE 435 : (1993) 4 SCC 255 : (1993) 1 SCR 533 Supp
Companies Act, 1956 — Section 2(10), 2(18), 3(1), 617Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4
Supreme Court13 Aug 1993Allowed
Managing Committee, Khalsa Middle School and Another Vs Mohinder Kaur (Smt) and Another
Supreme Court Of India · (1993) 4 JT 604 : (1993) 3 SCALE 465 : (1993) 4 SCC 26 Supp
Companies Act, 1956 — Section 18, 19Delhi School Education Act, 1973 — Section 8(2)Delhi School Education Rules, 1973 — Rule 120
Supreme Court12 Aug 1993Allowed
Gauri Shankar Gaur and Others, etc. Vs State of U.P. and Others
Supreme Court Of India · AIR 1994 SC 169 : (1993) JT 104 Supp : (1993) 3 SCALE 371 : (1994) 1 SCC 92 : (1993) 1 SCR 667 Supp
Calcutta Improvement Act, 1911 — Section 26(2)Central Excise Rules, 1944 — Rule 49, 9Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court12 Aug 1993Dismissed
Guru Amarjit Singh Vs Rattan Chand and others
Supreme Court Of India · AIR 1994 SC 227 : (1993) 3 ALT 53 : (1993) 4 JT 536 : (1994) 1 MLJ 50 : (1993) 3 SCALE 363 : (1993) 4 SCC 349 : (1993) 1 SCR 523 Supp
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111
Supreme Court10 Aug 1993Dismissed
Muthulakshmi Achi Vs Meenakshi Achi and Others
Supreme Court Of India · (1993) 2 BC 288 : (1993) 4 JT 494 : (1993) 3 SCALE 355 : (1993) 4 SCC 658 Supp
Civil Procedure Code, 1908 (CPC) — Section 151Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
Supreme Court10 Aug 1993Dismissed
Bimbadhar Parida and Others Vs State of Orissa
Supreme Court Of India · (1993) 3 Crimes 284 : (1993) 4 JT 551 : (1993) 3 SCALE 361 : (1993) 4 SCC 34 Supp
Penal Code, 1860 (IPC) — Section 304
Supreme Court10 Aug 1993Disposed Of
Naresh Dutt Tyagi Vs State of U.P. and Others
Supreme Court Of India · (1993) 4 SCALE 520 : (1995) 3 SCC 144 Supp
Supreme Court06 Aug 1993Dismissed
Keshabhai Malabhai Vankar Vs State of Gujarat
Supreme Court Of India · (1995) 3 SCC 704 Supp
Constitution of India, 1950 — Article 142Essential Commodities Act, 1955 — Section 7
Supreme Court06 Aug 1993Allowed
State of West Bengal and Others Vs Ratan Behari Dey and Others
Supreme Court Of India · (1994) 1 CALLT 9 : (1993) 4 JT 501 : (1993) LabIC 2199 : (1993) 2 LLJ 741 : (1994) 1 PLJR 33 : (1993) 3 SCALE 343 : (1993) 4 SCC 62 : (1993) 1 SCR 514 Supp : (1994) 1 SLJ 12
Constitution of India, 1950 — Article 14, 16
Supreme Court05 Aug 1993Dismissed
Jagjit Singh Vs Dharam Pal Singh and Others
Supreme Court Of India · (1995) 3 SCC 718 Supp
Representation of the People Act, 1951 — Section 81, 83(1)(a)
Supreme Court05 Aug 1993Allowed
Krushnalal Buxi Vs Sudarshan Pani and Others
Supreme Court Of India · (1995) 4 SCC 238 Supp
Orissa House Rent Control Act, 1947 — Section 7(2)(i)
Supreme Court05 Aug 1993
Union of India (UOI) and Others Vs Purnendu Mukhopadhyay and Others
Supreme Court Of India · (1994) 1 CALLT 15 : (1993) 4 JT 455 : (1993) LabIC 2171 : (1994) 1 LLJ 127 : (1993) 3 SCALE 348 : (1993) 3 SCC 659 Supp : (1993) 1 SCR 496 Supp : (1993) 3 SLJ 94
Constitution of India, 1950 — Article 16, 226
Supreme Court05 Aug 1993Dismissed
Union of India (UOI) and Others Vs R. Reddappa and Another
Supreme Court Of India · (1993) 4 JT 470 : (1993) LabIC 2203 : (1994) 2 LLJ 1233 : (1993) 3 SCALE 351 : (1993) 4 SCC 269 : (1993) 1 SCR 503 Supp
Constitution of India, 1950 — Article 226
Supreme Court05 Aug 1993Dismissed
Sabarkantha Zilla Kharid V. Sangh Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1993 SC 2561 : (1993) 114 CTR 459 : (1993) 203 ITR 1027 : (1993) 4 JT 448 : (1993) 4 SCC 102 : (1993) 1 SCR 993 Supp : (1993) 69 TAXMAN 619
Income Tax Act, 1961 — Section 108, 110, 14, 2(10), 256
Supreme Court05 Aug 1993Dismissed
Ibrahim Abdulrahim Shaikh (dead) by L.Rs. Vs Krishnamorari Sripatlal Agarwal (dead) by L.Rs.
Supreme Court Of India · AIR 1994 SC 1609 : (1994) 2 GLR 1591 : (1995) 1 SCC 265
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12(3)
Supreme Court05 Aug 1993
Subran and Others Vs State of Kerala
Supreme Court Of India · (1993) JT 597 Supp : (1993) 1 SCALE 685 : (1993) 3 SCALE 370 : (1993) 3 SCC 722 : (1993) 1 SCR 512 Supp
Penal Code, 1860 (IPC) — Section 300, 302
Supreme Court04 Aug 1993Dismissed
Misrilal Ramratan and Others, Mansukhlal and Others Vs A.S. Shaik Fathimal (Dead) by Lrs. and Others
Supreme Court Of India · (1995) 4 SCC 600 Supp