Supreme Court19 Aug 1993Dismissed

Goverdhan Raoji Ghyare Vs State of Maharashtra

Supreme Court Of India · (1993) 2 ALT(Cri) 637 : (1993) CriLJ 3414 : (1993) 3 Crimes 241 : (1993) 2 DMC 305 : (1993) 5 JT 87 : (1993) 3 SCALE 485 : (1993) 4 SCC 316 Supp

Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Aug 1993Allowed

Ramachandra Ganpat Shinde and another Vs State of Maharashtra and others

Supreme Court Of India · AIR 1994 SC 1673 : (1995) 82 CompCas 276 : (1993) 4 JT 573 : (1994) 1 MLJ 42 : (1993) 3 SCALE 471 : (1993) 4 SCC 216 : (1993) 1 SCR 589 Supp

Civil Procedure Code, 1908 (CPC) — Section 151, 35Constitution of India, 1950 — Article 136, 142, 19(1), 226, 32Maharashtra Co-operative Societies Act, 1960 — Section 73G
Supreme Court13 Aug 1993Allowed

Joseph alias Jose Vs State of Kerala

Supreme Court Of India · (1993) CriLJ 3538 : (1993) 3 Crimes 248 : (1993) 4 JT 542 : (1993) 3 SCALE 368 : (1993) 4 SCC 7 Supp

Arms Act, 1959 — Section 25(1), 27, 3Penal Code, 1860 (IPC) — Section 120B, 302, 398