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Supreme Court Of India judgments

59,837 judgments · page 2,120 of 2,992

Supreme Court28 Sept 1993dismissed

Sikhar Behera and Others Vs State of Orissa

Supreme Court Of India · (1993) CriLJ 3664 : (1993) 3 Crimes 515 : (1993) 3 SCALE 899 : (1994) 1 SCC 493 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 149, 302, 304
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Supreme Court28 Sept 1993dismissed

Mudakappa Vs Rudrappa and others

Supreme Court Of India · AIR 1994 SC 1190 : (2008) 14 SCALE 546 : (1994) 2 SCC 57

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 227Karnataka Land Reforms (Amendment) Act, 1978 — Section 1
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Supreme Court28 Sept 1993Dismissed

Hindustan Lever and others Vs Hindustan Lever Mazdoor Sabha and others Batliboi and Co. Vs Hindustan Lever Mazdoor Sabha and others

Supreme Court Of India · AIR 1994 SC 834 : (1993) 5 JT 459 : (1994) LabIC 70 : (1994) 1 LLJ 668 : (1993) 3 SCALE 894 : (1994) 1 SCC 1 Supp : (1993) 2 SCR 540 Supp

Bombay Industrial Relations Act, 1946 — Section 4(1)Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 — Section 23Maharashtra Workmens Minimum House Rent Allowance Act, 1983 — Sect
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Supreme Court25 Sept 1993Allowed

State of West Bengal Vs Orilal Jaiswal and another

Supreme Court Of India · AIR 1994 SC 1418 : (1994) 1 ALT(Cri) 193 : (1994) 1 BLJR 267 : (1994) CriLJ 2104 : (1994) 1 DMC 138 : (1993) 6 JT 69 : (1993) 3 SCALE 845 : (1994) 1 SCC 73 : (1993) 2 SCR 461 Supp

Penal Code, 1860 (IPC) — Section 306, 34, 498A
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