Supreme Court06 Oct 1993Disposed Of

Supreme Court Advocates-on-Record Association and another Vs Union of India S.P. Gupta Vs Union of India

Supreme Court Of India · AIR 1994 SC 268 : (1993) 5 JT 497 : (1993) 4 SCC 441 : (1993) 2 SCR 659 Supp

Constitution of India, 1950 — Article 14, 50, 103, 112(3), 113(1), 12, 121, 124(2), 137, 145, 216, 217(1), 222, 222(1), 224, 231(2)(a), 233, 234, 356Constitution (Forty-Second Amendment) Act, 1976 — Article 74(1), Section 46Constitution (Forty-Fourth Amendment) Act, 1978 — Article 22