Supreme Court20 Oct 1994dismissed

Union of India Vs Prince Muffakam Jah and others

Supreme Court Of India · AIR 1995 SC 227 : (1994) 2 ARBLR 503 : (1994) 4 SCALE 571 : (1995) 1 SCC 702 Supp : (1994) 4 SCR 582 Supp

Constitution of India, 1950 — Article 11(3), 362, 363Wealth Tax Act, 1957 — Section 5(1)(xiv)