Supreme Court09 Nov 1994Dismissed
Suba Singh Vs State of Punjab
Supreme Court Of India · (1994) 3 Crimes 869 : (1995) 1 JT 8 : (1994) 4 SCALE 870 : (1995) 1 SCC 269 Supp : (1994) 5 SCR 386 Supp : (1995) 1 UJ 218
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,058 of 2,992
Supreme Court09 Nov 1994Dismissed
Nisar and Another Vs State of U.P.
Supreme Court Of India · (1995) 19 ACR 125 : (1995) CriLJ 2118 : (1994) 3 Crimes 871 : (1995) 1 JT 135 : (1994) 4 SCALE 890 : (1995) 2 SCC 23 : (1994) 5 SCR 368 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319
Supreme Court09 Nov 1994Dismissed
Jaswant Singh Vs Virender Singh and others
Supreme Court Of India · AIR 1995 SC 520 : (1991) LabIC 258 : (1994) 4 SCALE 872 : (1995) 1 SCC 384 Supp : (1994) 5 SCR 336 Supp
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 142Representation of the People Act, 1951 — Section 100, 116A, 81, 83
Supreme Court09 Nov 1994Disposed Of
New Horizons Limited and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 89 CompCas 849 : (1995) 1 SCC 478 : (1994) 5 SCR 310 Supp
Constitution of India, 1950 — Article 14, 226, 227
Supreme Court09 Nov 1994Allowed
Krishi Upaj Mandi Samiti and Others Vs Orient Paper and Industries Ltd.
Supreme Court Of India · (1995) JLJ 72 : (1994) 7 JT 414 : (1994) 4 SCALE 914 : (1995) 1 SCC 655 : (1994) 5 SCR 392 Supp
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 17, 19, 19(2), 3, 31
Supreme Court09 Nov 1994Dismissed
Suraj Pal and Others Vs State of Haryana
Supreme Court Of India · (1994) 3 Crimes 862 : (1994) 7 JT 352 : (1994) 4 SCALE 897 : (1995) 2 SCC 64 : (1994) 5 SCR 373 Supp
Penal Code, 1860 (IPC) — Section 412
Supreme Court08 Nov 1994Disposed Of
Dr R.K.S. Chauhan and Another Vs State of U.P. and Others
Supreme Court Of India · (1995) 3 SCC 688 Supp
Supreme Court08 Nov 1994Allowed
Kamleshkumar Ishwardas Patel Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 3 SCC 708 Supp
Supreme Court08 Nov 1994Dismissed
Sushil and Others Vs State of U.P.
Supreme Court Of India · (1995) 1 ALT(Cri) 64 : (1995) 1 ALT(Cri) 328 : (1994) 3 Crimes 831 : (1994) 7 JT 341 : (1994) 4 SCALE 828 : (1995) 1 SCC 363 Supp : (1994) 5 SCR 294 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court08 Nov 1994allowed
S.G. Glass Works Pvt. Ltd., Chandrapur, Maharashtra Vs Collector of Central Excise and Customs, Nagpur, Maharashtra
Supreme Court Of India · AIR 1995 SC 537 : (1996) 53 ECC 111 : (1994) 55 ECR 417 : (1994) 74 ELT 775 : (1994) 7 JT 348 : (1994) 4 SCALE 833 : (1995) 1 SCC 680 : (1994) 5 SCR 305 Supp
Central Excises and Salt Act, 1944 — Section 35A
Supreme Court08 Nov 1994allowed
State of Rajasthan Vs Aruna Devi and Others
Supreme Court Of India · (1994) 3 Crimes 849 : (1994) 7 JT 522 : (1994) 4 SCALE 823 : (1995) 1 SCC 1 : (1994) 5 SCR 274 Supp : (1995) 1 UJ 216
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)
Supreme Court08 Nov 1994Allowed
Bate Krishna Damani (dead) by his L.Rs. Vs Kailash Chand Srivastava and another
Supreme Court Of India · AIR 1995 SC 453 : (1995) 1 BLJR 409 : (1995) 1 JT 132 : (1994) 4 SCALE 892 : (1995) 1 SCC 477 Supp : (1995) 1 UJ 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
Supreme Court08 Nov 1994Allowed
B. Alamelu Vs State of Tamil Nadu and others
Supreme Court Of India · (1995) 1 ALT(Cri) 1 : (1996) 54 ECC 14 : (1995) ECR 8 : (1994) 74 ELT 778 : (1994) 4 SCALE 825 : (1995) 1 SCC 306 : (1995) 1 UJ 11
Constitution of India, 1950 — Article 22(5)
Supreme Court08 Nov 1994Disposed Of
Tarun Bharat Sangh, Alwar Vs Union of India (UOI) and Others
Supreme Court Of India · (1994) 7 JT 722 : (1994) 4 SCALE 836 : (1995) 1 SCC 150 : (1994) 5 SCR 285 Supp : (1995) 1 UJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 107
Supreme Court08 Nov 1994Dismissed
Ms. Darshan Oil Pvt. Ltd. and Another Vs Union of India and Others
Supreme Court Of India · AIR 1995 SC 370 : (1996) 53 ECC 107 : (1995) 75 ELT 32 : (1995) 1 JT 219 : (1994) 4 SCALE 840 : (1995) 1 SCC 345 : (1994) 5 SCR 278 Supp
Customs Act, 1962 — Section 25Imports and Exports (Control) Act, 1947 — Section 3Constitution of India, 1950 — Article 14, 19
Supreme Court07 Nov 1994Allowed
Central Hospital Vs Savita S. Bodke and Others
Supreme Court Of India · (1995) 3 SCC 397 Supp
Supreme Court07 Nov 1994Allowed
Jagjit Singh Vs Dharam Pal Singh and Others
Supreme Court Of India · (1995) 1 JT 120 : (1994) 5 SCALE 130 : (1995) 1 SCC 422 Supp : (1995) 1 SCC 422 : (1995) 1 UJ 288
Representation of the People Act, 1951 — Section 100(1), 83(1)
Supreme Court28 Oct 1994Dismissed
Juthika Mulick and Another Vs Dr. Mahendra Yashwant Bal and Others
Supreme Court Of India · (1994) 7 JT 291
Constitution of India, 1950 — Article 133Registration Act, 1908 — Section 31, 36Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 111
Supreme Court28 Oct 1994Disposed Of
Mahabir Biswas and Another Vs State of W.B.
Supreme Court Of India · (1995) 1 ALT(Cri) 106 : (1994) 3 Crimes 809 : (1994) 7 JT 279 : (1994) 4 SCALE 736 : (1995) 2 SCC 25 : (1994) 5 SCR 241 Supp
Evidence Act, 1872 — Section 30
Supreme Court28 Oct 1994Disposed Of
Committee of Management, Kisan Degree College Vs Shambhu Saran Pandey and Others
Supreme Court Of India · (1995) 70 FLR 352 : (1995) 1 JT 270 : (1995) 2 LLJ 625 : (1994) 4 SCALE 1082 : (1995) 1 SCC 404 : (1994) 5 SCR 269 Supp : (1995) 1 SLJ 156 : (1995) 1 UPLBEC 217
Penal Code, 1860 (IPC) — Section 120B, 302