Supreme Court23 Feb 1995Dismissed
Mahesh Chand Vs U.T. Chandigarh
Supreme Court Of India · AIR 1995 SC 1951 : (1995) CriLJ 3603
Penal Code, 1860 (IPC) — Section 188, 307, 452
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,037 of 2,992
Supreme Court23 Feb 1995Disposed Of
Union of India (UOI) and Others Vs Delhi Judicial Service Assn. and Another
Supreme Court Of India · (1995) 70 FLR 941 : (1995) 2 JT 578 : (1995) 2 SCALE 130 : (1995) 2 SCC 343 Supp : (1995) 2 SCR 295
Constitution of India, 1950 — Article 309
Supreme Court23 Feb 1995Dismissed
Inder Singh Vs State of Punjab
Supreme Court Of India · (1995) 2 ALT(Cri) 406 : (1995) CriLJ 2627 : (1995) 1 Crimes 854 : (1997) 10 JT 520 : (1995) 3 SCALE 285 : (1995) 3 SCALE 280 : (1995) 2 SCC 124 Supp : (1995) 2 SCR 288 : (1995) 1 UJ 830
Penal Code, 1860 (IPC) — Section 302
Supreme Court23 Feb 1995allowed
Rameshwar Dass and Others Vs State of Haryana and Others
Supreme Court Of India · (1995) 2 LLJ 716 : (1995) 2 SCALE 79 : (1995) 3 SCC 285
Industrial Disputes Act, 1947 — Section 2
Supreme Court23 Feb 1995Dismissed
Prabhash Chand Jain Vs State of Haryana and Others
Supreme Court Of India · (1995) 5 JT 603 : (1995) 3 SCALE 24 : (1995) 3 SCC 716 : (1995) 3 SCR 807 : (1995) 2 UJ 416
Supreme Court23 Feb 1995Disposed Of
State of Rajasthan and Another Vs Gopal Oil Mills and Another
Supreme Court Of India · (1999) 4 SCC 368 : (1999) 115 STC 25
State sales tax act Central sales tax act
Supreme Court23 Feb 1995Dismissed
Bijoy Mukherjee Vs Hotel Corporation of India Ltd. and Others
Supreme Court Of India · (1996) 2 LLJ 752 : (1995) 3 SCC 720 Supp
Constitution of India, 1950 — Article 136
Supreme Court23 Feb 1995Allowed
Union of India and others Vs Executive Officers Association Group-C
Supreme Court Of India · AIR 1995 SC 1746 : (1995) 70 FLR 996 : (1995) 2 JT 533 : (1995) 2 LLJ 643 : (1995) 2 SCALE 40 : (1995) 1 SCC 757 Supp : (1995) 2 SCR 276
Supreme Court23 Feb 1995allowed
State of Haryana and Others Vs Hawa Singh State of Haryana and Others Vs Parbhu Ram
Supreme Court Of India · (1995) 71 FLR 765 : (1997) 10 JT 460 : (1995) 2 LLJ 832 : (1995) 2 SCALE 77 : (1995) 2 SCC 258 Supp : (1995) 2 SCR 282 : (1995) 1 UJ 822
Industrial Disputes Act, 1947 — Section 2
Supreme Court22 Feb 1995Dismissed
Murlidhar Dayandeo Kesekar Vs Vishwanath Pandu Barde and Another
Supreme Court Of India · (1995) 2 ALT 34 : (1995) 3 JT 563 : (1995) 2 MLJ 21 : (1995) 2 SCALE 672 : (1995) 2 SCC 549 Supp : (1995) 2 SCR 260
Constitution of India, 1950 — Article 14, 15, 16, 21, 38Transfer of Property Act, 1882 — Section 23, 53, 53A
Supreme Court22 Feb 1995Dismissed
Aries Advertising Bureau Vs C.T. Devaraj (dead) by LRs.
Supreme Court Of India · AIR 1995 SC 2251 : (1995) 2 JT 576 : (1995) 2 SCALE 103 : (1995) 3 SCC 250 : (1995) 2 SCR 251 : (1995) 1 UJ 730
Contract Act, 1872 — Section 70
Supreme Court22 Feb 1995dismissed
I.D.L. Chemicals Ltd. Vs T. Gattaiah and Others
Supreme Court Of India · (1996) 3 LLJ 346 : (1995) 3 SCC 573 Supp
Constitution of India, 1950 — Article 12Punjab Co-operative Societies Act, 1961 — Section 23, 84A, 84A(1)
Supreme Court22 Feb 1995Allowed
Rao Mahmood Ahmed Khan Vs Sh. Ranbir Singh and others
Supreme Court Of India · AIR 1995 SC 2195 : (1995) 2 JT 383 : (1995) 1 SCALE 842 : (1995) 4 SCC 275 Supp : (1995) 2 SCR 230 : (1995) 2 UJ 205
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 25G, 285D
Supreme Court22 Feb 1995Allowed
State of Punjab and Another Vs Satinder Bir Singh
Supreme Court Of India · (1995) 2 JT 572 : (1995) 110 PLR 696 : (1995) 2 SCALE 97 : (1995) 3 SCC 330 : (1995) 2 SCR 255
Land Acquisition Act, 1894 — Section 12(2), 18(2)
Supreme Court22 Feb 1995Disposed Of
State of Maharashtra and another Vs Sant Joginder Singh Kishan Singh and others
Supreme Court Of India · AIR 1995 SC 2181 : (1995) 3 JT 21 : (1995) 2 SCALE 772 : (1995) 2 SCALE 121 : (1995) 2 SCC 475 Supp : (1995) 2 SCR 242
Land Acquisition Act, 1894 — Section 11A, 23, 28, 55
Supreme Court21 Feb 1995allowed
Deputy Registrar, Cooperative Societies, Faizabad Vs Sachindra Nath Pandey and Others
Supreme Court Of India · (1995) 70 FLR 970 : (1995) 2 JT 407 : (1995) 1 LLJ 1069 : (1995) 1 SCALE 848 : (1995) 3 SCC 134 : (1995) 1 UJ 485 : (1996) 2 UPLBEC 977
Cooperative Federal Authority (Business) Regulations, 1976 — Regulation 68
Supreme Court21 Feb 1995dismissed
Digambar Adhar Patil Vs Devram Girdhar Patil (died) and another
Supreme Court Of India · AIR 1995 SC 1728 : (1995) 2 SCALE 802 : (1995) 2 SCC 428 Supp : (1995) 2 SCR 133 : (1995) 2 UJ 358
Constitution of India, 1950 — Article 227
Supreme Court21 Feb 1995Disposed Of
H.M.T. House Building Co-operative Society Vs Syed Khader and others
Supreme Court Of India · AIR 1995 SC 2244 : (1995) 2 JT 543 : (1996) 6 KarLJ 322 : (1995) 2 PLJR 25 : (1995) 2 SCALE 58 : (1995) 2 SCC 677 : (1995) 2 SCR 200
Companies Act, 1956 — Section 617Land Acquisition (Amendment) Act, 1984 — Section 4, 6
Supreme Court21 Feb 1995Allowed
State of Maharashtra Vs Maharau Srawan Hatkar
Supreme Court Of India · (1995) 2 JT 583 : (1995) 2 SCALE 100 : (1995) 3 SCC 316 : (1995) 2 SCR 224
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 13A, 23, 23(1), 23(1A), 23(2)
Supreme Court21 Feb 1995Disposed Of
International Airports Authority of India and Others Vs Grand Slam International and Others
Supreme Court Of India · (1995) 58 DLT 530 : (1995) 50 ECC 4 : (1995) ECR 209 : (1995) 77 ELT 753 : (1995) 2 JT 452 : (1995) 1 SCALE 859 : (1995) 3 SCC 151 : (1995) 2 SCR 149
Aircraft Rules, 1920 — Rule 56, 57, 58, 59Customs Act, 1962 — Section 150, 152, 156, 157, 2(11)International Airports Authority (Storage and Processing of Goods) Regulations, 1980 — Regulation 2, 4, 5, 8