Supreme Court06 Mar 1995allowed

Nani Gopal Paul Vs T. Prasad Singh and others

Supreme Court Of India · AIR 1995 SC 1971 : (1995) 2 BC 263 : (1996) 1 CALLT 1 : (1995) 84 CompCas 118 : (1995) 3 JT 387 : (1995) 2 SCALE 544 : (1995) 3 SCC 579 : (1995) 2 SCR 521 : (1995) 2 UJ 175

Civil Procedure Code, 1908 (CPC) — Section 48
Supreme Court02 Mar 1995Allowed

State of Gujarat Vs Vora Saiyedbhai Kadharbhai and others

Supreme Court Of India · AIR 1995 SC 2208 : (1995) 1 GLR 705 : (1995) 2 JT 644 : (1995) 2 SCALE 81 : (1995) 3 SCC 196 : (1995) 2 SCR 470 : (1995) 1 UJ 802

Constitution of India, 1950 — Article 19(1)Gujarat Rural Debtors Relief Act, 1976 — Section 10, 14(2), 9
Supreme Court01 Mar 1995Allowed

Balwant Singh and another Vs State of Punjab

Supreme Court Of India · AIR 1995 SC 1785 : (1995) 2 Crimes 300 : (1995) 2 LW(Cri) 507 : (1995) 2 SCALE 148 : (1995) 3 SCC 214 : (1995) 2 SCR 411 : (1995) 1 UJ 834

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 124A, 153ATerrorist Affected Areas (Special Courts) Act, 1984 — Section 14