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Supreme Court Of India judgments

59,837 judgments · page 2,021 of 2,992

Supreme Court05 May 1995allowed

Collector of Customs, Calcutta Vs Sanjay Chandiram

Supreme Court Of India · (1996) 54 ECC 1 : (1995) 77 ELT 241 : (1995) 7 JT 499 : (1995) 3 SCALE 262 : (1995) 4 SCC 222 : (1995) 1 SCR 19 Supp

Customs Act, 1962 — Section 111, 12, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 3, 4, 8
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Supreme Court04 May 1995Dismissed

Radha Ballabh and Others Vs State of U.P.

Supreme Court Of India · (1995) 19 ACR 511 : (1996) 2 BLJR 800 : (1995) 2 Crimes 473 : (1995) 4 JT 206 : (1995) 3 SCALE 205 : (1995) 3 SCC 119 Supp : (1995) 2 UJ 466

Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 363, 364, 365, 386, 387
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Supreme Court04 May 1995Disposed Of

Shamshul Kanwar Vs State of U.P.

Supreme Court Of India · (1995) 19 ACR 577 : AIR 1995 SC 1748 : (1995) 2 Crimes 487 : (1995) 4 JT 159 : (1995) 3 SCALE 236 : (1995) 4 SCC 430 : (1995) 3 SCR 1197 : (1995) 2 UJ 660

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 332
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Supreme Court03 May 1995Disposed Of

Rajasthan State Road Transport Corporation and Another Vs Krishna Kant and Others

Supreme Court Of India · AIR 1995 SC 1715 : (1995) 2 CTC 208 : (1995) 71 FLR 211 : (1995) 4 JT 348 : (1995) 2 LLJ 728 : (1995) 2 MLJ 48 : (1995) 3 SCALE 440 : (1995) 5 SCC 75 : (1994) 1 SCC 268 Supp : (1995) 3 SCR 1118 : (1995) 2 UJ 318 : (1995) 2 UPLBEC 1295

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 309, 32Industrial Disputes Act, 1947 — Section 10, 12, 2, 2A, 7
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Supreme Court02 May 1995Dismissed

Pt. Rishikesh and Another Vs Salma Begum (Smt)

Supreme Court Of India · (1995) 4 JT 401 : (1995) 3 SCALE 354 : (1995) 4 SCC 718 : (1995) 3 SCR 1062

Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1), 97(3)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 15 Rule 2, Order 15 Rule 5, Order 6 Rule 16, 35BConstitution of India, 1950 — Article 107
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Supreme Court02 May 1995Dismissed

Raghubar Dayal (Dead) Vs State of U.P. and Others

Supreme Court Of India · (1995) 3 SCALE 688 : (1995) 3 SCC 20 Supp : (1995) 3 SCR 1093

Government Grants Act, 1895 — Section 3Transfer of Property Act, 1882 — Section 105Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3
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Supreme Court02 May 1995Disposed Of

Vijay Pal Singh and another Vs Deputy Director of Consolidation and others

Supreme Court Of India · AIR 1996 SC 146 : AIR 1995 SC 146 : (1995) 3 SCALE 694 : (1995) 5 SCC 212 : (1995) 3 SCR 1107 : (1995) 2 UJ 406

Hindu Succession Act, 1956 — Section 14(1), 4(2)North Western Provinces Tenancy Act, 1901 — Section 22Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 134, 14, 174
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