Supreme Court12 May 1995Allowed

GOKUL CHANDRA KANUNGO Vs State of Orissa

Supreme Court Of India · AIR 1995 SC 1655 : (1995) 2 ARBLR 277 : (1995) 4 JT 589 : (1995) 3 SCALE 658 : (1995) 5 SCC 96 : (1995) 1 SCR 510 Supp

Arbitration (Orissa Second Amendment) Act, 1991 — Section 2, 3, 42Arbitration (Orissa Second Amendment) Act, 1992 — Section 1Arbitration Act, 1940 — Section 14, 17, 41, 8
Supreme Court12 May 1995Dismissed

B. Gangadhar Vs B.G. Rajalingam

Supreme Court Of India · AIR 1996 SC 780 : AIR 1995 SC 780 : (1996) 1 CTC 271 : (1995) 5 JT 630 : (1996) 1 LW 145 : (1995) 2 MLJ 107 : (1995) 4 SCALE 549 : (1995) 5 SCC 238 : (1995) 1 SCR 535 Supp

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35(3), Order 21 Rule 90, Order 21 Rule 97, Order 21 Rule 98
Supreme Court10 May 1995Disposed Of

Inder Singh Vs State of Punjab and others

Supreme Court Of India · (1995) ACJ 1063 : AIR 1995 SC 1949(1) : AIR 1995 SC 1949 : (1995) CriLJ 3235 : (1995) 9 JT 627 : (1995) 3 SCALE 418 : (1995) 3 SCC 702 : (1995) 1 SCR 309 Supp : (1995) 2 UJ 342

Supreme Court10 May 1995Dismissed

Tej Kaur and another Vs Kirpalk Singh and another

Supreme Court Of India · AIR 1995 SC 1681 : (1995) 5 JT 201 : (1995) 2 MLJ 81 : (1995) 111 PLR 551 : (1995) 3 SCALE 596 : (1995) 5 SCC 119 : (1995) 1 SCR 383 Supp

Civil Procedure Code, 1908 (CPC) — Section 100, 2, 98Constitution of India, 1950 — Article 136
Supreme Court10 May 1995Allowed

Smt. Sarla Mudgal, President, Kalyani and others Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 1531 : (1996) 1 ALD(Cri) 929 : (1995) 2 ALT(Cri) 50 : (1995) 43 BLJR 898 : (1995) CriLJ 2926 : (1995) 2 DMC 351 : (1995) 4 JT 331 : (1995) 2 PLJR 79 : (1995) 3 SCALE 286 : (1995) 3 SCC 635 : (1995) 1 SCR 250 Supp : (1995) 2 UJ 764

Constitution of India, 1950 — Article 25, 26, 27, 32, 44Hindu Marriage Act, 1955 — Section 11, 13, 15Indian Penal Code, 1860 Section 494
Supreme Court10 May 1995Allowed

State of Jammu and Kashmir Vs Sudershan Chakkar and another

Supreme Court Of India · AIR 1995 SC 1954 : (1995) 2 ALT(Cri) 285 : (1995) CriLJ 3606 : (1995) 3 SCALE 407 : (1995) 4 SCC 181 : (1995) 1 SCR 294 Supp : (1995) 2 UJ 292

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 409, 467Prevention of Corruption Act, 1988 — Section 5
Supreme Court10 May 1995Dismissed

K. Posayya and Others Vs Special Tahsildar

Supreme Court Of India · AIR 1995 SC 1641 : (1995) 2 ALT 44 : (1995) 2 CTC 47 : (1995) 5 JT 174 : (1995) 2 MLJ 72 : (1995) 3 SCALE 683 : (1995) 5 SCC 233 : (1995) 1 SCR 342 Supp

Land Acquisition Act, 1894 — Section 23, 23(1), 23(1A), 23(2), 28