Supreme Court26 Jul 1995Partly Allowed

State of Orissa Vs Brij Lal Misra etc. etc.

Supreme Court Of India · AIR 1996 SC 221 : AIR 1995 SC 221 : (1996) 81 CLT 288 : (1995) 4 SCALE 592 : (1995) 5 SCC 203 : (1995) 2 SCR 354 Supp : (1995) 2 UJ 571

Land Acquisition Act, 1894 — Section 11, 23, 24, 4
Supreme Court21 Jul 1995dismissed

Abdul Aziz Vs State of West Bengal and another

Supreme Court Of India · AIR 1996 SC 3305 : (1996) CriLJ 2881 : (1995) 3 Crimes 738 : (1997) 10 JT 583 : (1995) 5 SCALE 169 : (1995) 6 SCC 47 : (1995) 2 SCR 299 Supp

Constitution of India, 1950 — Article 14, 21Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 1(4), 14, 15
Supreme Court18 Jul 1995Allowed

Assistant Commissioner of Income Tax Vs A.K. Menon and Others

Supreme Court Of India · AIR 1995 SC 2322 : (1995) 127 CTR 263 : (1995) 215 ITR 364 : (1997) 10 JT 541 : (1995) 4 SCALE 525 : (1995) 5 SCC 200 : (1995) 2 SCR 181 Supp

Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 9A, 9B, 11