COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,015 of 2,992

Supreme Court03 Aug 1995Dismissed

P.S. Ghalaut Vs State of Haryana and Others

Supreme Court Of India · AIR 1996 SC 351 : AIR 1995 SC 351 : (1995) 71 FLR 874 : (1995) 5 SCALE 56 : (1995) 5 SCC 625 : (1995) 2 SCR 506 Supp : (1996) 1 SLJ 92 : (1995) 2 UJ 686

Constitution of India, 1950 — Article 14, 16(1), 16(4), 335Haryana Medical Education Service Rules, 1965 — Rule 13

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Supreme Court03 Aug 1995

Vithal and others Vs State of Maharashtra

Supreme Court Of India · AIR 1995 SC 2337 : (1995) CriLJ 3986 : (1995) 3 Crimes 497 : (1995) 5 JT 673 : (1995) 4 SCALE 627

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court03 Aug 1995Dismissed

Kaptan Singh (Deceased) through Lrs. Vs Rajinder Singh and Another

Supreme Court Of India · (1995) 6 JT 617 : (1995) 5 SCALE 66(1) : (1995) 3 SCC 547 Supp : (1995) 2 SCR 512 Supp

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Supreme Court02 Aug 1995Allowed

Oxford English School Vs Government of T.N. and Others Oxford English School Vs A. Hastings Hope

Supreme Court Of India · AIR 1995 SC 2398 : (1996) 1 AWC 354 Supp : (1995) 7 JT 481 : (1996) 1 MLJ 80 : (1995) 4 SCALE 589 : (1995) 5 SCC 206 : (1995) 2 SCR 461 Supp : (1995) 2 UJ 596

Land Acquisition Act, 1894 — Section 4(1), 6, 6(1)

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Supreme Court01 Aug 1995Dismissed

Municipal Commissioner of Dum Dum Municipality and Others Vs Indian Tourism Development Corporation and Others

Supreme Court Of India · (1995) 5 JT 610 : (1995) 4 SCALE 611 : (1995) 5 SCC 251 : (1995) 2 SCR 433 Supp

Airports Authority of India Act, 1994 — Section 13(2)Bengal Municipal Act, 1932 — Section 123, 128Constitution of India, 1950 — Article 285, 285(1), 298

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Supreme Court31 Jul 1995Dismissed

Sushila Saw Mill Vs State of Orissa and others

Supreme Court Of India · AIR 1995 SC 2484 : (1995) 4 SCALE 776 : (1995) 5 SCC 615 : (1995) 2 SCR 426 Supp

Constitution of India, 1950 — Article 14, 19(1)(g), 301Orissa Saw Mills & Saw Pits (Control) Act, 1991 — Section 4(1)

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Supreme Court28 Jul 1995allowed

Commissioner of Sales Tax, Orissa and Another Vs Jagannath Cotton Company and Another

Supreme Court Of India · (1995) 60 ECR 1 : (1995) 5 JT 569 : (1995) 4 SCALE 584 : (1995) 5 SCC 527 : (1995) 2 SCR 390 Supp : (1995) 99 STC 83

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Supreme Court28 Jul 1995Disposed Of

Anil Kumar Gupta and Others Vs State of U.P. and Others

Supreme Court Of India · (1995) 5 JT 505 : (1995) 4 SCALE 573 : (1995) 5 SCC 173 : (1995) 2 SCR 396 Supp : (1995) 3 UPLBEC 1447

Constitution of India, 1950 — Article 15(1), 15(4), 32

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Supreme Court28 Jul 1995Dismissed

Mahavir and Another Vs Rural Institute, Amravati and Another

Supreme Court Of India · (1998) 1 CTC 180 : (1997) 10 JT 580 : (1998) 2 MLJ 19 : (1995) 4 SCALE 768 : (1995) 5 SCC 335 : (1995) 2 SCR 421 Supp : (1995) 2 UJ 619

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court28 Jul 1995Disposed Of

Bhupinder Singh Bindra Vs Union of India and another

Supreme Court Of India · AIR 1995 SC 2464 : (1995) 2 ARBLR 449 : (1995) 6 JT 612 : (1996) 1 MLJ 54 : (1995) 4 SCALE 821 : (1995) 5 SCC 329 : (1995) 2 SCR 417 Supp

Arbitration Act, 1940 — Section 11, 29, 5, 8

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Supreme Court27 Jul 1995dismissed

K. Vasundara Devi Vs Revenue Divisional Officer (LAO)

Supreme Court Of India · AIR 1995 SC 2481 : (1997) 10 JT 566 : (1995) 4 SCALE 631 : (1995) 5 SCC 426 : (1995) 2 SCR 376 Supp : (1995) 2 UJ 621

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court27 Jul 1995Disposed Of

Union of India (UOI) and Others Vs Pradeep Kumar Srivastava and Others

Supreme Court Of India · (1999) 3 LLJ 449

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Supreme Court27 Jul 1995dismissed

Amarjit Singh Vs State of Punjab

Supreme Court Of India · (1995) CriLJ 3984 : (1995) 3 Crimes 409 : (1995) 5 JT 529 : (1995) 4 SCALE 555 : (1995) 3 SCC 390 Supp

Penal Code, 1860 (IPC) — Section 302

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Supreme Court27 Jul 1995allowed

Union of India (UOI) Vs Budh Singh and Others

Supreme Court Of India · (1995) 4 SCALE 816 : (1995) 6 SCC 233 : (1995) 2 SCR 384 Supp

Land Acquisition Act, 1894 — Section 28, 34

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Supreme Court27 Jul 1995allowed

Vanamala (Smt) Vs H.M. Ranganatha Bhatta

Supreme Court Of India · (1995) 43 BLJR 1165 : (1995) 3 Crimes 524 : (1995) 2 CTC 255 : (1995) 2 DMC 372 : (1995) 5 JT 670 : (1996) 1 LW(Cri) 7 : (1995) 2 MhLj 740 : (1995) 2 OLR 358 : (1995) 4 SCALE 660 : (1995) 5 SCC 299 : (1995) 2 SCR 380 Supp : (1995) 2 UJ 623

Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(4)Hindu Marriage Act, 1955 — Section 13B

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Supreme Court26 Jul 1995allowed

Administrator, Municipal Committee, Charkhi Dadri and another Vs Ramji Lal Bagla and others

Supreme Court Of India · AIR 1995 SC 2329 : (1995) 5 JT 486 : (1995) 2 MLJ 97 : (1995) 111 PLR 281 : (1995) 4 SCALE 559 : (1995) 5 SCC 272 : (1995) 2 SCR 335 Supp

Government of India Act, 1919 — Section 10, 11, 2, 3, 4Land Acquisition Act, 1894 — Section 16, 17A, 48A, 54, 6Punjab Town Improvement Act, 1922 — Section 24, 28(2), 42, 44A, 55C

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Supreme Court26 Jul 1995Partly Allowed

Smt. Jaswinder Kaur and another Vs State of Punjab

Supreme Court Of India · AIR 1995 SC 2327 : (1995) CriLJ 3982 : (1995) 3 Crimes 396 : (1995) 5 JT 532 : (1995) 4 SCALE 546 : (1995) 2 UJ 528

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court26 Jul 1995allowed

Aspinwall and Co., Kulshekar, Mangalore Vs Lalitha Padugady and others etc. etc.

Supreme Court Of India · AIR 1996 SC 580 : AIR 1995 SC 580 : (1995) 71 FLR 855 : (1995) 4 SCALE 834 : (1995) 5 SCC 642 : (1995) 2 SCR 369 Supp : (1996) 1 SLJ 96

Industrial Disputes Act, 1947 — Section 25A(2)Payment of Gratuity Act, 1972 — Section 2(C), 4

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Supreme Court26 Jul 1995Dismissed

Hasanali Khanbhai and Sons and Others Vs State of Gujarat

Supreme Court Of India · (1996) 1 GLR 91 : (1995) 6 JT 92 : (1995) 4 SCALE 786 : (1995) 5 SCC 422 : (1995) 2 SCR 363 Supp

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Supreme Court26 Jul 1995dismissed

State of Punjab Vs Gurdial Singh and Others

Supreme Court Of India · (1995) 4 SCALE 594 : (1995) 5 SCC 331 : (1995) 2 SCR 351 Supp

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