Nikka Singh Vs State of Punjab Jit Singh Vs State of Punjab and Another
Supreme Court Of India · (1996) 7 AD 758 : AIR 1997 SC 3676 : (1997) AIRSCW 2030 : (1997) 1 ALD(Cri) 112 : (1997) CriLJ 2500 : (1996) 4 Crimes 108 : (1996) 9 JT 172 : (1996) 7 SCALE 511 : (1996) 11 SCC 283 : (1996) 7 Supreme 472
