Supreme Court09 Oct 1996Disposed Of
Collector of Customs Vs New Trade Links
Supreme Court Of India · (1996) 88 ELT 23 : (1997) 10 SCC 406
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,909 of 2,992
Supreme Court09 Oct 1996Allowed
Samaritan Society Vs Commissioner of Income Tax
Supreme Court Of India · (1997) 142 CTR 527 : (1997) 225 ITR 652
Income Tax Act, 1961 — Section 2(15)
Supreme Court09 Oct 1996Disposed Of
Heikham Surchandra Singh and Others Vs Representative of "LOIS" Kakching, Manipur (A Scheduled Caste Uplift Body) and Others
Supreme Court Of India · (1996) 9 AD 53 : (1996) 10 JT 442 : (1996) 8 SCALE 407 : (1997) 2 SCC 523 : (1996) 7 SCR 371 Supp
Constitution of India, 1950 — Article 341(1), 341(2), 366(24)
Supreme Court09 Oct 1996Allowed
State of Punjab and another Vs Charanji Lal Goel
Supreme Court Of India · (1996) 8 AD 136 : AIR 1997 SC 3648 : (1999) AIRSCW 4850 : (1997) AIRSCW 1115 : (1997) 75 FLR 539 : (1996) 9 JT 704 : (1996) 7 SCALE 952 : (1996) 11 SCC 558 : (1997) SCC(L&S) 404 : (1996) 7 SCR 365 Supp
Constitution of India, 1950 — Article 309, 352Punjab Civil Services Rules — Rule 3.10, 3.11, 3.9
Supreme Court09 Oct 1996Allowed
Narayan Das Dwarka Das Vs Bengorm and Another
Supreme Court Of India · (1996) 7 AD 802 : (1997) 1 BC 67 : (1996) 9 JT 194 : (1996) 7 SCALE 572 : (1997) 1 SCC 517 : (1997) 1 UJ 123
Kerala Agriculturists Debt Relief Act, 1970 — Section 15, 2(1), 2(4)
Supreme Court09 Oct 1996Dismissed
Naresh Mohanlal Jaiswal Vs State of Maharashtra
Supreme Court Of India · (1996) 7 AD 754 : AIR 1997 SC 1523 : (1997) AIRSCW 271 : (1997) 1 ALD(Cri) 120 : (1996) 98 BOMLR 578 : (1997) CriLJ 761 : (1996) 9 JT 163 : (1996) 7 SCALE 499 : (1996) 11 SCC 547 : (1996) 7 Supreme 523
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 202, 212, 302, 307
Supreme Court09 Oct 1996Allowed
Hindustan Aeronautics Ltd. Vs Smt. A. Radhika Thirumalai
Supreme Court Of India · AIR 1997 SC 123 : (1996) AIRSCW 4283 : (1996) 9 JT 197 : (1997) 1 LLJ 492 : (1996) 7 SCALE 566 : (1996) 6 SCC 394 : (1996) 7 SCR 357 Supp : (1997) 1 SLJ 105 : (1996) 7 Supreme 527
Supreme Court09 Oct 1996Allowed
Pilibhit Electric Supply Co. (P) Ltd. and Another Vs Special Officer (Electricity) and Another
Supreme Court Of India · (1996) 7 AD 773 : (1996) 9 JT 346 : (1996) 7 SCALE 528 : (1996) 11 SCC 288 : (1996) 7 SCR 324 Supp
Electricity (Supply) Act, 1948 — Section 57, 57A, 7AElectricity Act, 1910 — Section 6A, 7, 7A, 7A(2), 7A(5)
Supreme Court08 Oct 1996Allowed
Union of India (UOI) and Others Vs Kameshwar Prasad
Supreme Court Of India · (1997) 11 SCC 619 : (1998) SCC(L&S) 321
Supreme Court08 Oct 1996Disposed Of
Dr Abdul Hameed Fazli and Another Vs Adam Malik Khan and Others
Supreme Court Of India · (1996) 8 AD 661 : (1997) 2 LLJ 752 : (1996) 8 SCALE 101 : (1996) 11 SCC 423 : (1997) SCC(L&S) 399 : (1996) 7 SCR 317 Supp : (1997) 1 UJ 148
Aligarh Muslim University Act, 1920 — Section 29, 29(2)
Supreme Court08 Oct 1996Dismissed
Nawab Mir Barkat Ali Khan Bahadur Vs Controller of Estate Duty
Supreme Court Of India · (1996) 7 AD 790 : (1997) 1 BC 79 : (1996) 222 ITR 612 : (1996) 9 JT 202 : (1996) 7 SCALE 465 : (1996) 10 SCC 685 : (1996) 89 TAXMAN 102
Estate Duty Act, 1953 — Section 22, 36, 44, 46(1), 5
Supreme Court08 Oct 1996Allowed
K.K. Sidharthan Vs T.P. Praveena Chandran and Another
Supreme Court Of India · (1996) 7 AD 337 : (1997) 1 ALD(Cri) 108 : (1997) 1 ALT 10 : (1997) 1 BLJR 528 : (1996) 87 CompCas 685 : (1996) 4 Crimes 102 : (1997) 1 CTC 54 : (1996) 9 JT 191 : (1997) MPLJ 1 : (1997) 1 MPLJ 1 : (1997) 1 OLR 91 : (1997) 115 PLR 233 : (1996) 7 SCALE 454 :
Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court08 Oct 1996Allowed
M/s. Lipton India Ltd. and another Vs State of Karnataka and others
Supreme Court Of India · (1996) 7 AD 893 : AIR 1997 SC 1911 : (1997) AIRSCW 1665 : (1996) 9 JT 521 : (1996) 7 SCALE 638 : (1996) 10 SCC 710 : (1996) 7 SCR 299 Supp : (1997) 104 STC 407 : (1996) 8 Supreme 391
Karnataka Sales Tax Act, 1957 — Section 39, 8A
Supreme Court08 Oct 1996Allowed
State Bank of India and others Vs Manganese Ore (India) Ltd. and another
Supreme Court Of India · (1996) 7 AD 879 : AIR 1997 SC 254 : (1997) 1 BC 57 : (1997) 90 CompCas 295 : (1996) 9 JT 649 : (1997) 2 LW 679 : (1996) 7 SCALE 816 : (1996) 11 SCC 113 : (1996) 7 SCR 310 Supp : (1997) 1 UJ 139
Supreme Court08 Oct 1996Allowed
Jaspal Singh alias Pali and others Vs State of Punjab
Supreme Court Of India · AIR 1997 SC 332 : (1997) AIRSCW 89 : (1997) CriLJ 370 : (1996) 9 JT 96 : (1996) 7 SCALE 440 : (1997) 1 SCC 510 : (1996) 7 Supreme 374
Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court08 Oct 1996Dismissed
Haribhau Dagdu Tandale Vs Industrial Co-operative Association Ltd. and others
Supreme Court Of India · AIR 1997 SC 1475 : (1997) AIRSCW 176 : (1997) 88 CompCas 813 : (1996) 9 JT 211 : (1996) 7 SCALE 558 : (1996) 10 SCC 714 : (1996) 7 SCR 288 Supp : (1996) 7 Supreme 543
Supreme Court08 Oct 1996Allowed
State of Himachal Pradesh Vs Keshav Ram and others
Supreme Court Of India · (1996) 7 AD 727 : AIR 1997 SC 2181 : (1997) AIRSCW 2041 : (1996) 9 JT 208 : (1996) 7 SCALE 456 : (1996) 11 SCC 257 : (1996) 7 SCR 263 Supp : (1996) 7 Supreme 450
Constitution of India, 1950 — Article 136Himachal Pradesh Land Revenue Act, 1954 — Section 37
Supreme Court08 Oct 1996Disposed Of
Smt. Yallawwa Vs Smt. Shantavva
Supreme Court Of India · AIR 1997 SC 35 : (1996) 2 DMC 579 : (1996) 9 JT 218 : (1997) 1 LW 158 : (1997) 2 MLJ 4 : (1996) 7 SCALE 484 : (1997) 11 SCC 159 : (1996) 7 SCR 268 Supp : (1996) 2 UJ 746
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 5 Rule 20, Order 9 Rule 13Constitution of India, 1950 — Article 136Hindu Adoptions and Maintenance Act, 1956 — Section 9
Supreme Court08 Oct 1996Dismissed
Star Metal and Tubes Corporation Vs Collector of Central Excise
Supreme Court Of India · (1996) 87 ELT 583 : (1997) 10 SCC 398
Supreme Court08 Oct 1996Dismissed
Kilpest Pvt. Ltd. and Others Vs Shekhar Mehra
Supreme Court Of India · (1996) 87 CompCas 615 : (1996) 9 JT 152 : (1996) 7 SCALE 444 : (1996) 10 SCC 696 : (1996) 7 SCR 239 Supp : (1996) 2 UJ 688
Companies Act, 1956 — Section 397, 398, 402