COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,905 of 2,992

Supreme Court28 Oct 1996Dismissed

A.A. Mulla and others Vs State of Maharashtra and another

Supreme Court Of India · (1996) 7 AD 737 : AIR 1997 SC 1441 : (1997) AIRSCW 63 : (1997) 2 ALD(Cri) 386 : (1997) CriLJ 353 : (1996) 4 Crimes 125 : (1996) 9 JT 551 : (1996) 7 SCALE 840 : (1996) 11 SCC 606 : (1996) 7 Supreme 697

Constitution of India, 1950 — Article 20(1)Gold (Control) Act, 1968 — Section 85Penal Code, 1860 (IPC) — Section 120B, 409, 429

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Supreme Court28 Oct 1996Allowed

Ranchhodji Chaturji Thakore Vs Superintendent Engineer, Gujarat Electricity Board, Himmatnagar, (Gujarat) and another

Supreme Court Of India · (1996) 8 AD 547 : AIR 1997 SC 1802 : (1997) AIRSCW 1128 : (1998) 1 CTC 557 : (1997) 2 LLJ 683 : (1996) 8 SCALE 443 : (1996) 11 SCC 603 : (1997) SCC(L&S) 491 : (1996) 8 SCR 14 Supp : (1997) 1 Supreme 152

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court28 Oct 1996Dismissed

Kunwar Arun Kumar Vs U.P. Hill Electronics Corporation Ltd. and Others

Supreme Court Of India · (1996) 8 AD 546 : (1996) 8 SCALE 426 : (1997) 2 SCC 191 : (1997) SCC(L&S) 558 : (1996) 8 SCR 19 Supp : (1997) 1 SLJ 234

Constitution of India, 1950 — Article 311(2)

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Supreme Court28 Oct 1996Allowed

Director, Ministry of Coal and Others Vs Bimlendu Kumar

Supreme Court Of India · (1996) 8 AD 737 : (1996) 8 SCALE 441 : (1997) 2 SCC 217 : (1997) SCC(L&S) 463 : (1996) 8 SCR 24 Supp

Coal Mines Provident Fund (Employees Recruitment) Rules, 1982 — Rule 7(1), 7(6), 7(7)

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Supreme Court28 Oct 1996Allowed

Ninge Gowda Vs Linge Gowda and Others

Supreme Court Of India · (1996) 8 SCALE 381 : (1997) 1 SCC 477 : (1996) 8 SCR 32 Supp

Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court25 Oct 1996Dismissed

SRI VENKATA SATYANARAYNA RICE MILL CONTRACTORS CO. Vs COMMISSIONER OF INCOME TAX.

Supreme Court Of India · (1997) 137 CTR 267

Income Tax Act, 1961 — Section 256, 37, 80G

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Supreme Court25 Oct 1996Allowed

State of Punjab Vs National Organic Chemical Industries Ltd.

Supreme Court Of India · (1996) 8 AD 97 : (1997) 1 ALD(Cri) 197 : (1996) 4 Crimes 169 : (1996) 10 JT 480 : (1996) 8 SCALE 224 : (1996) 11 SCC 613 : (1996) 7 SCR 807 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 21, 22, 24

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Supreme Court25 Oct 1996dismissed

P. Rajan and Another Vs Kerala State Electricity Board and Another

Supreme Court Of India · (1996) 8 SCALE 436 : (1997) 9 SCC 330 : (1996) 8 SCR 3 Supp

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Supreme Court25 Oct 1996Disposed Of

Union of India (UOI) and Others Vs Vipinchandra Hiralal Shah

Supreme Court Of India · (1996) 8 AD 114 : (1996) 74 FLR 2752 : (1996) 9 JT 686 : (1996) 7 SCALE 803 : (1996) 6 SCC 721 : (1997) SCC(L&S) 41 : (1996) 7 SCR 750 Supp : (1997) 1 SLJ 69 : (1997) 1 UJ 41

Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 3, 5, 5(1), 6, 7Administrative Service (Recruitment) Rules, 1954 — Rule 4(1), 8(1)

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Supreme Court25 Oct 1996Allowed

State of Orissa and Others Vs Sadasiva Mohanty

Supreme Court Of India · (1996) 8 AD 529 : (1996) 8 SCALE 334 : (1997) 3 SCC 211 : (1997) SCC(L&S) 780 : (1996) 7 SCR 820 Supp

Orissa Service Code, 1939 — Rule 1, 104, 11

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Supreme Court25 Oct 1996Allowed

Osmania University represented by its Registrar, Hyderabad, A.P. Vs Abdul Rayees Khan and Another

Supreme Court Of India · (1996) 9 AD 95 : (1997) 10 JT 384 : (1996) 8 SCALE 343 : (1997) 3 SCC 124 : (1997) SCC(L&S) 763 : (1996) 8 SCR 6 Supp : (1997) 1 SLJ 162 : (1997) 1 UJ 170(1)

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Supreme Court25 Oct 1996dismissed

Surjeet Singh Chhabra Vs Union of India and others

Supreme Court Of India · (1996) 8 AD 693 : AIR 1997 SC 2560 : (1997) AIRSCW 2507 : (2001) 78 ECC 671 : (1997) 68 ECR 29 : (1997) 89 ELT 646 : (1996) 10 JT 239 : (1996) 8 SCALE 287 : (1997) 1 SCC 508 : (1996) 7 SCR 818 Supp : (1996) 8 Supreme 374

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Supreme Court25 Oct 1996Dismissed

Smt. Indira Sohan Lal (Dead) By L.Rs. Vs Union of India

Supreme Court Of India · (1996) 9 AD 63 : AIR 1997 SC 1907 : (1997) AIRSCW 1660 : (1996) 8 SCALE 435 : (1997) 9 SCC 83 : (1996) 8 SCR 1 Supp : (1997) 1 Supreme 153

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court25 Oct 1996Dismissed

Sub-Inspector Sadhan Kumar Goswami and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 8 AD 532 : (1996) 10 JT 236 : (1996) 8 SCALE 295 : (1997) 2 SCC 225 : (1996) 7 SCR 814 Supp : (1997) 1 UJ 215

Constitution of India, 1950 — Article 136, 141, 32

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Supreme Court25 Oct 1996Allowed

K.M. Srinivasan Vs K.M. Arumugham

Supreme Court Of India · (1996) 8 AD 553 : (1996) 8 SCALE 243 : (1996) 11 SCC 496 : (1996) 7 SCR 812 Supp

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Supreme Court25 Oct 1996Dismissed

Bhagwan Dass Sood Vs State of Himachal Pradesh and others

Supreme Court Of India · (1996) 8 AD 420 : AIR 1997 SC 1549 : (1997) AIRSCW 301 : (1996) 10 JT 354 : (1996) 8 SCALE 181 : (1997) 1 SCC 227 : (1996) 7 SCR 788 Supp : (1997) 5 Supreme 554

Constitution of India, 1950 — Article 19

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Supreme Court25 Oct 1996Disposed Of

M/s. Sri Venkata Satyanarayana Rice Mill Contractors Co. Vs Commissioner of Income Tax, Andhra Pradesh, II

Supreme Court Of India · AIR 1997 SC 182 : (1996) AIRSCW 4348 : (1997) 223 ITR 101 : (1996) 9 JT 586 : (1996) 7 SCALE 794 : (1996) 6 SCC 611 : (1996) 7 SCR 767 Supp : (1997) 1 Supreme 104 : (1996) 89 TAXMAN 92

Income Tax Act, 1922 — Section 10(1), 24Income Tax Act, 1961 — Section 256, 37(1), 80G

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Supreme Court25 Oct 1996Allowed

State Bank of Bikaner and Jaipur Vs Srinath Gupta and another

Supreme Court Of India · (1996) 8 AD 27 : AIR 1997 SC 243 : (1996) AIRSCW 4416 : (1996) 74 FLR 2739 : (1996) 9 JT 612 : (1997) 1 LLJ 677 : (1997) 1 MLJ 121 : (1996) 7 SCALE 785 : (1996) 6 SCC 486 : (1996) 7 SCR 779 Supp : (1997) 1 SLJ 109 : (1996) 7 Supreme 729 : (1997) 1 UJ 7

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162

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Supreme Court25 Oct 1996Allowed

New Shorrock Mills Vs Maheshbhai T. Rao

Supreme Court Of India · (1996) 8 AD 104 : AIR 1997 SC 252 : (1996) AIRSCW 4427 : (1996) 74 FLR 2749 : (1997) 2 GLR 1053 : (1996) 9 JT 635 : (1997) 1 LLJ 1212 : (1996) 7 SCALE 791 : (1996) 6 SCC 590 : (1996) 7 SCR 762 Supp : (1997) 1 SLJ 125 : (1996) 7 Supreme 734

Bombay Industrial Relations Act, 1946 — Section 78, 79

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Supreme Court24 Oct 1996dismissed

Divya Dip Singh and others Vs Ram Bachan Mishra and others

Supreme Court Of India · (1996) 8 AD 37 : AIR 1997 SC 1465 : (1997) AIRSCW 165 : (1996) 9 JT 576 : (1996) 7 SCALE 813 : (1997) 1 SCC 504 : (1996) 7 SCR 705 Supp : (1996) 8 Supreme 212

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Constitution of India, 1950 — Article 226, 227Hindu Minority and Guardianship Act, 1956 — Section 8(3)

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