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Supreme Court Of India judgments

59,837 judgments · page 1,904 of 2,992

Supreme Court29 Oct 1996Dismissed

Kartar Kaur and Another Vs Milkho and Others

Supreme Court Of India · (1996) 9 AD 242 : (1996) 10 JT 511 : (1997) 2 LW 686 : (1996) 7 SCALE 935 : (1996) 11 SCC 626 : (1996) 8 SCR 121 Supp

Constitution of India, 1950 — Article 136, 142Succession Act, 1925 — Section 63
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Supreme Court29 Oct 1996Disposed Of

Prabhu Shankar Jaiswal Vs Sheo Narain Jaiswal and Others

Supreme Court Of India · (1996) 8 AD 296 : (1996) 2 ARBLR 677 : (1996) 10 JT 11 : (1997) 2 LW 683 : (1996) 7 SCALE 878 : (1996) 11 SCC 225 : (1996) 8 SCR 44 Supp : (1996) 2 UJ 828

Arbitration Act, 1940 — Section 34, 8Partnership Act, 1932 — Section 69(1), 69(3)
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Supreme Court29 Oct 1996dismissed

Nahar Singh Vs Harnak Singh and Others

Supreme Court Of India · (1996) 8 AD 175 : (1996) 9 JT 701 : (1996) 8 SCALE 119 : (1996) 6 SCC 699 : (1996) 8 SCR 131 Supp : (1997) 1 UJ 65

Constitution of India, 1950 — Article 136
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Supreme Court29 Oct 1996dismissed

C.P. Agrawal etc. etc. Vs P.O., Labour Court and another

Supreme Court Of India · (1996) 8 AD 110 : AIR 1997 SC 3655 : (1997) AIRSCW 1338 : (1996) 9 JT 729 : (1996) 7 SCALE 961 : (1996) 11 SCC 97 : (1996) 8 SCR 109 Supp : (1997) 1 Supreme 288 : (1997) 1 UJ 284

Constitution of India, 1950 — Article 136, 16
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Supreme Court29 Oct 1996Partly Allowed

State of U.P. Vs Bal Kishan Das and another

Supreme Court Of India · (1997) 21 ACR 102 : AIR 1997 SC 225 : (1996) AIRSCW 4396 : (1997) 1 ALD(Cri) 429 : (1997) CriLJ 73 : (1997) 1 Crimes 29 : (1996) 10 JT 292 : (1996) 7 SCALE 845 : (1996) 8 SCR 49 Supp : (1997) 1 Supreme 189

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
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Supreme Court29 Oct 1996Allowed

State of Rajasthan Vs Sriram Verma and Another

Supreme Court Of India · (1996) 8 AD 20 : (1996) 74 FLR 2793 : (1996) 9 JT 558 : (1997) 2 LLJ 352 : (1996) 7 SCALE 823 : (1996) 6 SCC 493 : (1996) 8 SCR 35 Supp : (1997) 1 UJ 205

Rajasthan Administrative Service Rules, 1954 — Rule 28B(11)
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Supreme Court28 Oct 1996dismissed

S. Vasundara Vs Canara Bank and Others

Supreme Court Of India · (1997) 1 LLJ 687 : (1996) 8 SCALE 336 : (1997) 9 SCC 523 : (1997) SCC(L&S) 1204 : (1996) 8 SCR 16 Supp

Canara Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 11, 4, 6, 7, 8Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 420, 477A
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Supreme Court28 Oct 1996dismissed

Regional Provident Fund Commissioner Vs S.D. College, Hoshiarpur and others

Supreme Court Of India · (1996) 9 AD 275 : AIR 1997 SC 3645 : (1997) AIRSCW 842 : (1997) 75 FLR 530 : (1997) 10 JT 638 : (1997) 2 LLJ 55 : (1996) 8 SCALE 438 : (1997) 1 SCC 241 : (1997) SCC(L&S) 449 : (1996) 8 SCR 27 Supp : (1997) 1 Supreme 54 : (1997) 1 UJ 304

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
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Supreme Court28 Oct 1996dismissed

Ramesh Kumar Vs Union of India and others

Supreme Court Of India · (1996) 8 AD 549 : AIR 1997 SC 1692 : (1997) AIRSCW 764 : (1996) 8 SCALE 460 : (1997) 9 SCC 105 : (1997) SCC(L&S) 1190 : (1996) 8 SCR 21 Supp : (1997) 1 Supreme 60 : (1997) 3 UPLBEC 1603

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