Supreme Court05 Nov 1996Dismissed

State of M.P. Vs Dhirendra Kumar

Supreme Court Of India · (1997) 21 ACR 30 : (1997) 8 AD 91 : AIR 1997 SC 318 : (1997) AIRSCW 74 : (1997) 1 ALD(Cri) 218 : (1997) 1 ALT(Cri) 126 : (1997) 4 Crimes 195 : (1997) 1 JLJ 215 : (1997) 10 JT 93 : (1997) 1 RLW 38 : (1996) 8 SCALE 233 : (1997) 1 SCC 99 : (1997) 1 SCC 93 :

Evidence Act, 1872 — Section 114, 32Penal Code, 1860 (IPC) — Section 302
Supreme Court05 Nov 1996Dismissed

S.K. Nair Vs State of Punjab

Supreme Court Of India · (1996) 8 AD 77 : AIR 1997 SC 1537 : (1997) AIRSCW 287 : (1997) 1 ALD(Cri) 211 : (1997) 1 ALT(Cri) 121 : (1997) CriLJ 772 : (1996) 4 Crimes 186 : (1996) 10 JT 338 : (1996) 8 SCALE 237 : (1997) 1 SCC 141 : (1996) 8 SCR 437 Supp : (1996) 8 Supreme 182

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 84
Supreme Court04 Nov 1996Allowed

Union of India and others Vs Major R.N. Mathur

Supreme Court Of India · (1996) 9 AD 558 : AIR 1997 SC 2569 : (1997) AIRSCW 2518 : (1997) 2 LLJ 1088 : (1996) 8 SCALE 639 : (1997) 1 SCC 225 : (1996) 7 SCR 384 Supp : (1996) 8 Supreme 741 : (1997) 1 UJ 406

National Cadets Corps Act, 1948 — Section 13
Supreme Court04 Nov 1996Dismissed

Raj Kumar Karanwal Vs the Commissioner and another

Supreme Court Of India · (1996) 9 AD 564 : AIR 1997 SC 1792 : (1997) AIRSCW 1061 : (1996) 8 SCALE 629 : (1997) 1 SCC 71 : (1996) 8 SCR 380 Supp : (1997) 1 Supreme 30

Uttar Pradesh Toll Tax Regulations Levy and Collection Rules, 1980 — Rule 4, 7, 9
Supreme Court04 Nov 1996Dismissed

Sasadhar Chakravarty and Another Vs Union of India and Others

Supreme Court Of India · (1996) 8 AD 231 : AIR 1997 SC 336 : (1997) AIRSCW 93 : (1997) 223 ITR 796 : (1996) 10 JT 197 : (1998) 3 LLJ 36 : (1996) 8 SCALE 138 : (1996) 11 SCC 1 : (1997) SCC(L&S) 31 : (1996) 8 SCR 356 Supp : (1997) 1 SLJ 76 : (1996) 8 Supreme 57

Constitution of India, 1950 — Article 14, 19, 21, 300A, 31Income Tax Act, 1961 — Section 2(6), 36(1)Income Tax Rules, 1962 — Rule 37, 82, 83, 84, 85