Supreme Court07 Nov 1996Allowed
Prabhat Sound Studios Vs Additional Collector of Central Excise
Supreme Court Of India · (1998) 1 CTC 312 : (1996) 88 ELT 635 : (1997) 10 JT 392 : (1997) 10 SCC 543 : (1997) 107 STC 70
COURT ARCHIVE
Supreme Court Of India judgments
59,844 judgments · page 1,900 of 2,993
Supreme Court06 Nov 1996Dismissed
Gulab Devi (Smt) Vs Dy. Director of Consolidation and Others
Supreme Court Of India · (1996) 8 AD 613 : (1996) 8 SCALE 289 : (1996) 11 SCC 591 : (1996) 8 SCR 528 Supp
Uttar Pradesh Tenancy Act, 1939 — Section 35Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172, 174
Supreme Court06 Nov 1996Dismissed
Collector of Customs, Bombay Vs East Punjab Traders and Others
Supreme Court Of India · (2002) 79 ECC 469 : (1997) 89 ELT 11 : (1998) 9 SCC 115
Customs Act, 1962 — Section 139, 14
Supreme Court06 Nov 1996Allowed
K.P.A. Vellayappa Nadar (Dead) through Lrs. Vs Bhagirathi Ammal and Others
Supreme Court Of India · (1996) 9 AD 358 : (1996) 8 SCALE 560 : (1997) 1 SCC 211 : (1996) 8 SCR 531 Supp : (1997) 1 UJ 384
Supreme Court06 Nov 1996Allowed
Jai Dayal and others Vs Krishan Lal Garg and another
Supreme Court Of India · (1996) 9 AD 370 : AIR 1997 SC 3765 : (1997) AIRSCW 1843 : (1997) 1 CALLT 110 : (1997) 2 LW 548 : (1996) 8 SCALE 588 : (1996) 11 SCC 588 : (1996) 8 SCR 538 Supp : (1997) 2 Supreme 700 : (1997) 1 UJ 202
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 49
Supreme Court06 Nov 1996Dismissed
Vijay Kumar Nigam (dead) through LRs. Vs State of M.P. and others
Supreme Court Of India · AIR 1997 SC 1358 : (1997) AIRSCW 1467 : (1996) 8 SCALE 591 : (1996) 11 SCC 599 : (1997) SCC(L&S) 489 : (1996) 8 SCR 544 Supp : (1997) 1 Supreme 183
Supreme Court06 Nov 1996Allowed
Dr. K. Madan Vs Smt. Krishnawati and another
Supreme Court Of India · (1996) 8 AD 431 : AIR 1997 SC 579 : (1997) AIRSCW 129 : (1996) 10 JT 108 : (1996) 8 SCALE 158 : (1996) 6 SCC 707 : (1996) 8 SCR 516 Supp : (1996) 8 Supreme 192 : (1997) 1 UJ 392
Delhi Rent Control Act, 1958 — Section 14(1)
Supreme Court06 Nov 1996Dismissed
M. Poornachandran and another Vs State of Tamil Nadu and others
Supreme Court Of India · (1996) 9 AD 572 : AIR 1997 SC 1285 : (1997) AIRSCW 1342 : (1997) 2 LW 326 : (1997) 2 MLJ 82 : (1996) 8 SCALE 594 : (1996) 6 SCC 755 : (1996) 8 SCR 542 Supp : (1996) 8 Supreme 632
Supreme Court06 Nov 1996Allowed
M/s. Reliance Silicon (I) Pvt. Ltd., etc. Vs Collector, Central Excise, Thane
Supreme Court Of India · (1997) 8 AD 401 : AIR 1997 SC 1617 : (1997) AIRSCW 400 : (1997) 58 ECC 79 : (1997) 68 ECR 20 : (1996) 88 ELT 3 : (1997) 10 JT 215 : (1997) 8 SCALE 145 : (1997) 1 SCC 215 : (1996) 8 SCR 501 Supp : (1997) 6 Supreme 58
Supreme Court06 Nov 1996Dismissed
State of Kerala and Others Vs Joy Varghese, Kerala Rubber Products
Supreme Court Of India · (1999) 9 SCC 124 : (1999) 112 STC 651
KERALA GENERAL SALES TAX ACT, 1963 — Section 23(3)
Supreme Court06 Nov 1996Dismissed
S.P. Anand Vs H.D. Deve Gowda and others
Supreme Court Of India · (1996) 8 AD 459 : AIR 1997 SC 272 : (1997) AIRSCW 18 : (1996) 10 JT 274 : (1996) 8 SCALE 191 : (1996) 6 SCC 734 : (1996) 8 SCR 486 Supp : (1996) 8 Supreme 1
Constitution of India, 1950 — Article 132, 14, 163, 164, 173
Supreme Court06 Nov 1996Allowed
Tulsi Vs Paro (Dead) (Smt)
Supreme Court Of India · (1996) 9 AD 49 : (1997) 1 ALT 8 : (1997) 1 RLW 65 : (1996) 8 SCALE 558 : (1997) 2 SCC 706 : (1996) 8 SCR 535 Supp
Transfer of Property Act, 1882 — Section 105
Supreme Court06 Nov 1996Dismissed
Indian Drugs and Pharmaceuticals Ltd. and Others Vs Employees'' State Insurance Corporation and Others
Supreme Court Of India · (1997) 75 FLR 584 : (1997) 2 LLJ 700 : (1997) 1 RLW 46 : (1996) 8 SCALE 688 : (1997) 9 SCC 71 : (1997) SCC(L&S) 1038 : (1996) 8 SCR 547 Supp : (1997) 1 UJ 262
Employees State Insurance Act, 1948 — Section 2(22), 2(9)
Supreme Court05 Nov 1996Dismissed
Authorised Officer (Land Reforms) Vs M.M. Krishnamurthy Chetty[OVERRULED]
Supreme Court Of India · (1998) 7 JT 503 : (1998) 9 SCC 138
Supreme Court05 Nov 1996Allowed
R.T. Balasubramanian Vs State of Kerala and Others
Supreme Court Of India · (1998) 8 SCC 742
Supreme Court05 Nov 1996Dismissed
Badri Narain Upadhyaya (Dead) by Lrs. Vs Jagdish Narain Upadhyaya
Supreme Court Of India · (1998) 8 SCC 728
Supreme Court05 Nov 1996Allowed
Commander Head Quarter, Calcutta and others Vs Capt. Biplabendra Chanda
Supreme Court Of India · (1996) 8 AD 678 : AIR 1997 SC 2607 : (1997) 10 JT 371 : (1996) 8 SCALE 66 : (1997) 1 SCC 208 : (1997) SCC(L&S) 444 : (1996) 8 SCR 472 Supp : (1997) 1 SLJ 143
Supreme Court05 Nov 1996Dismissed
Shantinath Ramu Danole and Another Vs Jambu Ramu Danole and Others
Supreme Court Of India · (1996) 8 AD 596 : (1996) 2 DMC 648 : (1996) 10 JT 532 : (1997) 2 LW 459 : (1997) 1 RLW 42 : (1996) 8 SCALE 212 : (1996) 11 SCC 88 : (1996) 8 SCR 479 Supp
Evidence Act, 1872 — Section 50, 51
Supreme Court05 Nov 1996Dismissed
Orissa Mining Corporation and another Vs Ananda Chandra Prusty
Supreme Court Of India · (1996) 8 AD 731 : AIR 1997 SC 2274 : (1997) AIRSCW 2145 : (1997) 75 FLR 100 : (1996) 10 JT 571 : (1996) 8 SCALE 153 : (1996) 11 SCC 600 : (1997) SCC(L&S) 408 : (1996) 8 SCR 433 Supp : (1997) 1 SLJ 133 : (1996) 8 Supreme 190
Constitution of India, 1950 — Article 136
Supreme Court05 Nov 1996Disposed Of
Union of India and others Vs Sushil Kumar Modi and others
Supreme Court Of India · AIR 1997 SC 314 : (1997) AIRSCW 69 : (1997) 2 ALD(Cri) 125 : (1997) CriLJ 358 : (1996) 2 PLJR 218 : (1996) 8 SCALE 4 : (1996) 6 SCC 500 : (1996) 8 SCR 393 Supp : (1996) 7 Supreme 740 : (1997) 1 UJ 331
Constitution of India, 1950 — Article 14