Supreme Court14 Mar 1997Allowed
Dokka Samuel Vs Dr Jacob Lazarus Chelly
Supreme Court Of India · (1997) 4 JT 306 : (1997) 3 SCALE 335 : (1997) 4 SCC 478 : (1997) 2 SCR 1137
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,861 of 2,993
Supreme Court14 Mar 1997Dismissed
Kashinath S. Bandekar and Others Vs Atmaram Vassudeva Naique and Others
Supreme Court Of India · (1997) 3 JT 651 : (1997) 3 SCALE 31 : (1997) 9 SCC 279 : (1997) 2 SCR 1075
Portuguese Civil Procedure Code, 1867 — Article 515, 516
Supreme Court14 Mar 1997Allowed
State of Bihar and Others Vs Bateshwar Sharma
Supreme Court Of India · (1997) 10 JT 628 : (1997) 2 PLJR 39 : (1997) 3 SCALE 337 : (1997) 4 SCC 424 : (1997) SCC(L&S) 975 : (1997) 2 SCR 1133
Supreme Court13 Mar 1997Dismissed
Commissioner of Income Tax, Madras Vs N.D. George Polous
Supreme Court Of India · (1997) 10 SCC 641 : (1997) SCC(L&S) 1742
Income Tax Act, 1961 — Section 154, 212(3)
Supreme Court13 Mar 1997Disposed Of
Tannery and Footwear Corpn. of India Ltd. Vs Collector of Central Excise
Supreme Court Of India · (1998) 79 ECR 231 : (1998) 101 ELT 242 : (1997) 10 SCC 719
Supreme Court13 Mar 1997Dismissed
Commissioner of Gift Tax Vs Ansuya Sarabhai (Smt) Commissioner of Income Tax, Gujarat-II Vs Anarkali Sarabhai Commissioner of Income Tax, Gujarat Vs Anarkli Sarabhai
Supreme Court Of India · (1999) 157 CTR 469 : (1999) 239 ITR 262 : (1998) 7 JT 542 : (1998) 9 SCC 194
Supreme Court13 Mar 1997Allowed
Allahabad Bank and Another Vs Deepak Kumar Bhola
Supreme Court Of India · (1997) 3 AWC 1429 Supp : (1997) 3 JT 539 : (1997) 1 LLJ 854 : (1997) 2 SCALE 623 : (1997) 4 SCC 1 : (1997) 2 SCR 1055 : (1997) 1 UJ 761
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court13 Mar 1997Partly Allowed
State rep. by Dy. Supdt. of Police, CBI, Visakhapatnam, Andhra Pradesh Vs V. Jayachandra alias Ezhu Viral and Others
Supreme Court Of India · (1997) 1 ALD(Cri) 856 : (1997) 4 JT 313 : (1997) 2 LW(Cri) 417 : (1997) 3 SCALE 25 : (1997) 10 SCC 70 : (1997) 2 SCR 1063 : (1997) 1 UJ 818
Penal Code, 1860 (IPC) — Section 34, 353, 438
Supreme Court13 Mar 1997Dismissed
Brakes India Ltd. Vs Supdt. of Central Excise and Others
Supreme Court Of India · (1998) 79 ECR 232 : (1998) 101 ELT 241 : (1997) 10 SCC 717
Central Excises and Salt Act, 1944 — Section 2
Supreme Court13 Mar 1997Dismissed
Sajan Mandal and Others Vs State of Bihar
Supreme Court Of India · (1997) 1 PLJR 82
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
Supreme Court12 Mar 1997Dismissed
Collector of Central Excise, Madras Vs Gum Products (P) Ltd.
Supreme Court Of India · (1997) 58 ECC 76 : (1997) 91 ELT 249 : (1997) 10 JT 659 : (1997) 4 SCC 558 : (2003) 132 STC 377
Supreme Court12 Mar 1997Allowed
Rajesh Kumar Vs Dharamvir and others State of Haryana Vs Dharamvir and others
Supreme Court Of India · (1997) 21 ACR 486 : AIR 1997 SC 3769 : (1997) AIRSCW 1847 : (1997) 1 ALD(Cri) 909 : (1997) CriLJ 2242 : (1997) 3 JT 525 : (1997) 3 RLW 448 : (1997) 2 SCALE 602 : (1997) 4 SCC 496 : (1997) 2 SCR 1012 : (1997) 3 Supreme 80
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court12 Mar 1997Dismissed
Union of India (UOI) and Another Vs P.V. Hariharan and Another
Supreme Court Of India · (1997) 3 JT 569 : (1997) 2 SCALE 618 : (1997) 3 SCC 568 : (1997) SCC(L&S) 338 : (1997) 2 SCR 1050
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 6
Supreme Court12 Mar 1997
Akhil Bharat Goseva Sangh and Others Vs State of A.P. and Others
Supreme Court Of India · (1997) 3 ALLMR 7 : (1997) 3 JT 682 : (1999) 5 SCALE 363 : (1997) 2 SCALE 649 : (1997) 7 SCALE 307 : (1997) 3 SCC 707 : (1997) 2 SCR 1040 : (1997) 1 UJ 701
Supreme Court12 Mar 1997Dismissed
MRF Ltd. Vs Collector of Central Excise, Madras
Supreme Court Of India · (1999) 84 ECR 66 : (1997) 92 ELT 309 : (1997) 5 SCC 104
Supreme Court12 Mar 1997Dismissed
Indian Telephone Industries Ltd., Madras Vs Collector of Customs, Madras
Supreme Court Of India · (1997) 92 ELT 463 : (1997) 9 SCC 629
Customs Act, 1962 — Section 25, 3
Supreme Court12 Mar 1997
Deputy Commercial Tax Officer and Others Vs Corromandal Pharmaceuticals and Others
Supreme Court Of India · (1997) 03 SC CK 0001
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 17(2), 17(3)
Supreme Court11 Mar 1997Dismissed
Sukhdeo and Others Vs State of Maharashtra
Supreme Court Of India · (1997) 21 ACR 558 : AIR 1997 SC 1849 : (1997) AIRSCW 1587 : (1997) 1 ALD(Cri) 825 : (1997) CriLJ 1916 : (1997) 3 JT 406 : (1997) 2 SCALE 594 : (1997) 10 SCC 102 : (1997) 3 Supreme 241
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 149, 152, 302, 323
Supreme Court11 Mar 1997Allowed
Govt. of Haryana and Others Vs Haryana Brewery Ltd. and Another
Supreme Court Of India · (1997) 10 JT 665 : (1997) 5 SCC 758
Constitution of India, 1950 — Article 246, 254
Supreme Court11 Mar 1997Allowed
Namdev Shripati Nale Vs Bapu Ganapati Jagtap and Another
Supreme Court Of India · (1997) 3 JT 562 : (1998) 1 MLJ 8 : (1997) 2 SCALE 741 : (1997) 5 SCC 185 : (1997) 2 SCR 980
Bombay Pargana and Kulkarni Watans Abolition Act, 1950 — Section 2, 3, 4Transfer of Property Act, 1882 — Section 65, 76Trusts Act, 1882 — Section 90