Supreme Court17 Mar 1997dismissed

Smt. K. Ponnamma Vs State of Kerala and others

Supreme Court Of India · AIR 1997 SC 3660 : (1997) AIRSCW 1932 : (1997) 4 JT 322 : (1997) 1 LLJ 1205 : (1997) 3 SCALE 342 : (1997) 9 SCC 36 : (1997) SCC(L&S) 999 : (1997) 2 SCR 1149 : (1997) 3 Supreme 464

Penal Code, 1860 (IPC) — Section 201, 301, 302
Supreme Court17 Mar 1997Allowed

Union of India and others Vs Brij Lal Thakur

Supreme Court Of India · AIR 1997 SC 2101 : (1997) AIRSCW 1937 : (1997) 4 JT 195 : (1997) 3 SCALE 344 : (1997) 4 SCC 278 : (1997) SCC(L&S) 939 : (1997) 2 SCR 1152 : (1997) 3 Supreme 553

Constitution of India, 1950 — Article 14, 16(1)
Supreme Court14 Mar 1997Allowed

State of Punjab and others Vs Krishan Niwas

Supreme Court Of India · AIR 1997 SC 2349 : (1997) AIRSCW 2238 : (1997) 4 JT 213 : (1997) 3 SCALE 338 : (1997) 9 SCC 31 : (1997) SCC(L&S) 998 : (1997) 2 SCR 1135 : (1997) 3 Supreme 551

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 302, 325
Supreme Court14 Mar 1997Allowed

Shambhoo Nath Misra Vs State of U.P. and others

Supreme Court Of India · AIR 1997 SC 2102 : (1997) AIRSCW 1938 : (1997) 2 ALD(Cri) 114 : (1997) 1 ALT(Cri) 850 : (1997) 2 BLJR 1456 : (1997) CriLJ 2491 : (1997) 2 Crimes 26 : (1997) 4 JT 203 : (1997) 2 LW(Cri) 602 : (1997) 2 RLW 186 : (1997) 3 SCALE 286 : (1997) 5 SCC 326 : (1997

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 109, 409, 420, 465, 468