Supreme Court17 Dec 1997Dismissed
Raymond Woollen Mills Ltd. Vs Income Tax Officer and Others
Supreme Court Of India · (1999) 236 CTR 34 : (1999) 236 ITR 34
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,805 of 2,993
Supreme Court17 Dec 1997
All India Judges'' Assn. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1999 SC 1555 : (1998) AIRSCW 4032 : (1998) 4 JT 348 : (1997) 6 SCALE 5 : (1998) 2 SCC 204 : (1998) SCC(L&S) 927
Constitution of India, 1950 — Article 142, 32
Supreme Court17 Dec 1997dismissed
Hindustan Lever Ltd. Vs Colgate Palmolive (I) Ltd. and Another
Supreme Court Of India · AIR 1998 SC 526 : (1998) AIRSCW 114 : (1998) 92 CompCas 72 : (1997) 10 JT 214 : (1997) 7 SCALE 698 : (1998) 1 SCC 720 : (1997) 6 SCR 572 Supp : (1998) 1 Supreme 6 : (1998) 1 UJ 327
Monopolies and Restrictive Trade Practices Act, 1969 — Section 10, 12A, 36A, 36B, 55
Supreme Court16 Dec 1997Disposed Of
T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 5 SCALE 15 : (1998) 9 SCC 632
Supreme Court16 Dec 1997dismissed
Commissioner of Income Tax Vs Digvijay Cement Co. Ltd.
Supreme Court Of India · AIR 1999 SC 1534 : (1998) AIRSCW 3984 : (1998) 150 CTR 206 : (1998) 232 ITR 709 : (1998) 9 SCC 476(1) : (1999) 103 TAXMAN 374
Income Tax Act, 1961 — Section 33
Supreme Court16 Dec 1997Allowed
Associated Cement Co. Ltd. Vs Keshvanand
Supreme Court Of India · (1998) ACR 637 : (1998) 1 AD 69 : AIR 1998 SC 596 : (1998) AIRSCW 192 : (1998) 1 ALD(Cri) 374 : (2007) 4 BC 153 : (1998) 91 CompCas 361 : (1998) CriLJ 856 : (1998) 1 Crimes 88 : (1998) 4 JT 268 : (1998) 119 PLR 812 : (1998) 1 RLW 129 : (1997) 7 SCALE 734
Criminal Procedure Code, 1973 (CrPC) — Section 247, 247, 249, 256Penal Code, 1860 (IPC) — Section 11
Supreme Court16 Dec 1997dismissed
Siya Ram Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1998 SC 1470 : (1998) AIRSCW 272 : (1997) 10 JT 149 : (1997) 7 SCALE 743 : (1998) 2 SCC 566 : (1997) 6 SCR 513 Supp : (1997) 10 Supreme 444 : (1998) 1 UPLBEC 284
Constitution of India, 1950 — Article 14, 16, 309
Supreme Court16 Dec 1997Allowed
Mangej Singh and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1999) 81 FLR 100 : (1998) 8 JT 176 : (1998) 9 SCC 471 : (1998) SCC(L&S) 1225
Supreme Court16 Dec 1997Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 9 SCC 448
Supreme Court15 Dec 1997Disposed Of
Badruddin Qureshi Vs Prem Prakash Pandey and Others
Supreme Court Of India · AIR 1999 SC 2002 : (1999) AIRSCW 1701 : (1998) 9 SCC 488
Supreme Court15 Dec 1997Disposed Of
Tripura Goods Transport Association and Another Vs Commissioner of Taxes and Others
Supreme Court Of India · AIR 1998 SC 465 : (1998) 1 CTC 356 : (1997) 10 JT 145 : (1997) 7 SCALE 741 : (1998) 2 SCC 264
Tripura Sales Tax Rules, 1976 — Rule 47A
Supreme Court15 Dec 1997Allowed
Sales Tax Officer and Another Vs Shree Durga Oil Mills and Another
Supreme Court Of India · AIR 1998 SC 591 : (1998) AIRSCW 186 : (1998) 86 CLT 213 : (1998) 97 ELT 202 : (1997) 10 JT 155 : (1997) 7 SCALE 726 : (1998) 1 SCC 572 : (1997) 6 SCR 488 Supp : (1998) 108 STC 274 : (1997) 10 Supreme 418
Orissa Sales Tax Act, 1947 — Section 6
Supreme Court15 Dec 1997Disposed Of
Research Foundation for Science, Technology and Natural Resource Policy Vs Union of India and Others
Supreme Court Of India · AIR 1998 SC 3123 : (1998) AIRSCW 3601 : (1998) AIRSCW 3037 : (1998) 9 JT 438 : (1998) 1 SCALE 184 : (1997) 7 SCALE 5 : (1997) 6 SCALE 4 : (1999) 1 SCC 225 : (1998) 8 Supreme 486
Supreme Court12 Dec 1997Dismissed
Jinnat Mia alias Jinu Mia and Others Vs State of Assam
Supreme Court Of India · (1998) ACR 585 : (1998) 1 AD 133 : AIR 1998 SC 533 : (1998) AIRSCW 123 : (1998) 2 ALD(Cri) 109 : (1998) 1 ALT(Cri) 160 : (1998) CriLJ 851 : (1997) 7 Crimes 614 : (1998) 1 GLT 42 : (1997) 10 JT 104 : (1997) 7 SCALE 614 : (1998) 9 SCC 319 : (1997) 10 Suprem
Supreme Court12 Dec 1997Allowed
State of M.P. Vs Harsh Gupta
Supreme Court Of India · (1999) CriLJ 5011 : (1998) 8 SCC 630
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 26, 41, 42, 69Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 12, 12A, 16, 5C
Supreme Court12 Dec 1997Dismissed
National Seeds Corpn. Ltd. Vs Prem Prakash Jain
Supreme Court Of India · (1998) 8 SCC 500
Supreme Court12 Dec 1997Allowed
Mahendra Singh Chotelal Bhargad Vs State of Maharashtra and Others
Supreme Court Of India · (1998) ACR 584 : AIR 1998 SC 601 : (1998) AIRSCW 200 : (1998) 1 ALD(Cri) 215 : (1997) 4 Crimes 408 : (1997) 10 JT 101 : (1998) 1 LW(Cri) 70 : (1998) 1 RLW 127 : (1997) 7 SCALE 618 : (1998) 2 SCC 357 : (1997) 6 SCR 465 Supp : (1997) 10 Supreme 406
Penal Code, 1860 (IPC) — Section 163
Supreme Court12 Dec 1997Allowed
S.K. Sahana and Sons Ltd. and Others Vs Commissioner of Income Tax, Bihar, Patna
Supreme Court Of India · (1999) 236 ITR 433 : (1998) 9 JT 95 : (1998) 9 SCC 545
Income Tax Act, 1961 — Section 10, 12
Supreme Court12 Dec 1997Allowed
State of U.P. Vs Zakaullah
Supreme Court Of India · (1998) ACR 390 : AIR 1998 SC 1474 : (1998) AIRSCW 276 : (1998) 1 ALD(Cri) 184 : (1998) 1 ALT(Cri) 179 : (1998) CriLJ 863 : (1998) 1 Crimes 58 : (1997) 10 JT 54 : (1998) 1 LW(Cri) 311 : (1998) 1 RLW 124 : (1997) 7 SCALE 620 : (1998) 1 SCC 557 : (1997) 6 SC
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court12 Dec 1997Allowed
Leelabai (Smt) Vs Rajaram and Another
Supreme Court Of India · (1999) 1 OLR 325 : (1999) 1 OLR 125 : (1998) 8 SCC 543
Hindu Succession Act, 1956 — Section 8