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Supreme Court Of India judgments

59,848 judgments · page 1,803 of 2,993

Supreme Court08 Jan 1998Allowed

Sans Pal Singh Vs State of Delhi

Supreme Court Of India · AIR 1999 SC 49 : (1998) AIRSCW 3371 : (1999) CriLJ 19 : (1998) 2 SCC 371

Arms Act, 1959 — Section 25Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
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Supreme Court08 Jan 1998Dismissed

Directorate of Enforcement Vs Ashok Kumar Jain

Supreme Court Of India · AIR 1998 SC 631 : (1998) 1 ALD(Cri) 383 : (1998) 1 ALT(Cri) 203 : (1998) CriLJ 861 : (1998) 1 Crimes 97 : (1998) 59 ECC 463 : (1998) 1 JT 29 : (1998) 2 LW(Cri) 441 : (1999) 1 SCALE 136 : (1998) 2 SCC 105 : (1998) 1 SCR 57

Foreign Exchange Regulation Act, 1973 — Section 41
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Supreme Court08 Jan 1998Allowed

Babu Ram Vs State (Delhi Administration) and others

Supreme Court Of India · (1998) ACR 631 : (1998) 1 AD 218 : AIR 1998 SC 663 : (1998) AIRSCW 313 : (1998) 1 ALD(Cri) 380 : (1998) 1 ALT(Cri) 198 : (1998) CriLJ 835 : (1998) 1 Crimes 100 : (1998) 1 JT 87 : (1998) 1 SCALE 16 : (1998) 1 Supreme 150

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 324, 34
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Supreme Court07 Jan 1998Disposed Of

M.C. Mehta Vs Union of India and Others

Supreme Court Of India · AIR 1998 SC 617 : (1998) AIRSCW 218 : (1998) 1 JT 37 : (1998) 1 SCALE 21 : (1998) 2 SCC 435 : (1998) 1 SCR 20 : (1998) 1 Supreme 144

Environment (Protection) Act, 1986 — Section 3(3)
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Supreme Court07 Jan 1998Dismissed

State of Andhra Pradesh Vs Dr. K. Ramachandran

Supreme Court Of India · AIR 1998 SC 1093 : (1998) AIRSCW 882 : (1999) 3 ALT 36 : (1998) 1 JT 256 : (1998) 1 SCALE 181 : (1998) 4 SCC 82 : (1998) SCC(L&S) 1001 : (1998) 1 SCR 23 : (1998) 1 Supreme 320

Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 — Section 2, 3, 4Constitution of India, 1950 — Article 229, 309
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Supreme Court07 Jan 1998Dismissed

M/s. Hindustan Times Limited Vs Union of India and Others

Supreme Court Of India · (1998) AIRSCW 352 : (1998) 1 JT 18(1) : (1998) 1 LW 811 : (1998) 1 SCALE 34 : (1998) 2 SCC 242 : (1998) 1 SCR 4 : (1998) 1 Supreme 174 : (1998) 1 UJ 368 : (1998) 1 UPLBEC 345

Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 10FEmployees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 14Industrial Disputes Act, 1947 — Section 33(2)
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Supreme Court06 Jan 1998Allowed

State of Kerala Vs M.T. Anandan and Another

Supreme Court Of India · AIR 1998 SC 673 : (1998) AIRSCW 325 : (1998) 1 ALD(Cri) 367 : (1998) 1 ALT(Cri) 227 : (1998) CriLJ 868 : (1998) 1 Crimes 117 : (1998) 1 JT 35 : (1998) 1 SCALE 55 : (1998) 1 Supreme 207

Penal Code, 1860 (IPC) — Section 109, 120BPrevention of Corruption Act, 1947 — Section 5
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Supreme Court06 Jan 1998Dismissed

Lajo Vs Sukhdev Singh and Others

Supreme Court Of India · (1998) ACR 621 : (1998) 1 AD 318 : AIR 1998 SC 702 : (1998) AIRSCW 388 : (1998) 1 ALD(Cri) 361 : (1998) 1 ALT(Cri) 229 : (1998) CriLJ 783 : (1998) 1 Crimes 114 : (1998) 1 JT 64 : (1998) 1 SCALE 76 : (1998) 1 Supreme 197

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323, 325
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Supreme Court05 Jan 1998Allowed

Mayank Rastogi Vs V.K. Bansal and Others

Supreme Court Of India · AIR 1998 SC 716 : (1998) AIRSCW 404 : (1998) 1 JLJ 225 : (1998) 1 SCALE 57 : (1998) 2 SCC 343 : (1998) 1 Supreme 185 : (1999) 1 UJ 406

Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 19(1)
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