Om Prakash and Another Vs State of Rajasthan
Supreme Court Of India · (1998) 1 AD 589 : AIR 1998 SC 1220 : (1998) AIRSCW 1058 : (1998) 1 ALD(Cri) 341 : (1998) CriLJ 1636 : (1998) 1 Crimes 139 : (1998) 1 JT 395 : (1998) 1 SCALE 299 : (1998) 1 Supreme 414
