Supreme Court29 Jan 1998dismissed

Union of India and Another Vs N. Chandrasekharan and Another

Supreme Court Of India · AIR 1998 SC 795 : (1998) AIRSCW 513 : (1998) 1 JT 295 : (1998) 1 SCALE 264 : (1998) 3 SCC 694 : (1998) SCC(L&S) 916 : (1998) 1 SCR 419 : (1998) 1 Supreme 457 : (1998) 2 UPLBEC 1164

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Civil Services (Judicial Branch) Rules, 1951 — Rule 19
Supreme Court28 Jan 1998Dismissed

Sayyed Ali and Others Vs Andhra Pradesh Wakf Board Hyderabad and Others

Supreme Court Of India · (1998) 1 AD 666 : AIR 1998 SC 972 : (1998) AIRSCW 736 : (1998) 1 JT 304 : (1998) 1 SCALE 277 : (1998) 2 SCC 642 : (1998) 1 SCR 398 : (1998) 3 Supreme 258

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 14, 3Waqf Act, 1995 — Section 14, 3(1), 5, 6
Supreme Court28 Jan 1998dismissed

NTC (IDA) Emp. Association Vs U.O.I. and Others

Supreme Court Of India · AIR 1998 SC 2585 : (1998) AIRSCW 2617 : (1998) 79 FLR 156 : (1998) 2 JT 665 : (1998) 1 SCALE 302 : (1998) 8 Supreme 264 : (1998) 1 UJ 703 : (1998) 2 UPLBEC 1132

Constitution of India, 1950 — Article 14
Supreme Court28 Jan 1998Allowed

Indian Bank Vs K. Usha and Another

Supreme Court Of India · (1998) 1 AD 498 : AIR 1998 SC 866 : (1998) AIRSCW 619 : (1998) 1 JT 265 : (1998) 1 SCALE 226 : (1998) 2 SCC 663 : (1998) SCC(L&S) 641 : (1998) 1 SCR 358 : (1998) 1 Supreme 392

Banking Regulation Act, 1949 — Section 2, 45Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 18(1), 2
Supreme Court28 Jan 1998Disposed Of

The Director General of Police and Others Vs G. Dasayan

Supreme Court Of India · (1998) 1 AD 431 : AIR 1998 SC 2265 : (1998) AIRSCW 2164 : (1998) 1 JT 259 : (1998) 1 SCALE 241 : (1998) 2 SCC 407 : (1998) SCC(L&S) 557 : (1998) 1 Supreme 335 : (1998) 1 UJ 489 : (1998) 1 UPLBEC 503

Penal Code, 1860 (IPC) — Section 380, 457
Supreme Court27 Jan 1998dismissed

N.M. Veerappa Vs Canara Bank and Others

Supreme Court Of India · AIR 1998 SC 1101 : (1998) AIRSCW 891 : (1998) 2 ALT 6 : (1998) 2 BLJR 1094 : (1998) 92 CompCas 467 : (1998) 1 CTC 219 : (1998) 1 JT 221 : (1998) 2 LW 26 : (1998) 2 MLJ 120 : (1998) MPLJ 84 : (1998) 2 MPLJ 84 : (1998) 118 PLR 503 : (1998) 1 SCALE 217 : (19

Banking Regulation Act, 1949 — Section 21, 35Banking Regulation Act, 1984 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11, Order 34 Rule 2, Order 34 Rule 4(1), Order 34 Rule 7
Supreme Court23 Jan 1998Allowed

The Commissioner of Income Tax, Madras Vs Urmila Ramesh

Supreme Court Of India · AIR 1998 SC 2640 : (1998) AIRSCW 2684 : (1998) 146 CTR 81 : (1998) 230 ITR 422 : (1998) 1 JT 208 : (1998) 1 SCALE 206 : (1998) 3 SCC 6 : (1998) 1 SCR 323 : (1998) 1 Supreme 323

Income Tax Act, 1961 — Section 10(2), 2(22), 22(2), 23A, 261