CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,771 of 2,993

Supreme Court29 Jul 1998Allowed

State of Rajasthan Vs Mahavir @ Mahavir Prasad

Supreme Court Of India · AIR 1998 SC 3041 : (1998) 2 ALD(Cri) 343 : (1998) CriLJ 4064 : (1998) 2 DMC 261 : (1998) 5 JT 274 : (1999) 1 RLW 62 : (1998) 4 SCALE 365 : (1999) 1 SCC 199

Penal Code, 1860 (IPC) — Section 302
Read judgment
Supreme Court29 Jul 1998Allowed

Jai Pal and Another Vs State of U.T. Chandigarh

Supreme Court Of India · (1998) 5 AD 449 : AIR 1998 SC 2787 : (1998) AIRSCW 2963 : (1998) 2 ALD(Cri) 387 : (1998) CriLJ 4085 : (1998) 5 JT 220 : (1998) 4 SCALE 319 : (1999) 1 SCC 218 : (1998) 6 Supreme 159

Arms Act, 1959 — Section 25, 27Juvenile Justice Act, 1986 — Section 38Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
Supreme Court29 Jul 1998Dismissed

Chandrabhagabai and Others Vs Ramakrishna and Others

Supreme Court Of India · (1998) 5 AD 453 : AIR 1998 SC 2549 : (1998) AIRSCW 2556 : (1998) 5 JT 197(1) : (1998) 4 SCALE 309 : (1998) 6 SCC 207 : (1998) 6 Supreme 162

Evidence Act, 1872 — Section 32Transfer of Property Act, 1882 — Section 106
Read judgment
Supreme Court29 Jul 1998Allowed

Adya Singh Vs State of Bihar

Supreme Court Of India · (1998) 6 AD 169 : AIR 1998 SC 3011 : (1998) AIRSCW 2866 : (1998) 2 ALD(Cri) 348 : (1998) 2 ALT(Cri) 184 : (1998) 3 BLJR 1760 : (1998) CriLJ 4052 : (1998) 5 JT 327 : (1999) 1 PLJR 8 : (1998) 4 SCALE 402 : (1998) 6 SCC 439 : (1998) 6 Supreme 242

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
Supreme Court29 Jul 1998Dismissed

Sreerama Murthy Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1998 SC 3040 : (1998) AIRSCW 2899 : (1998) 2 ALD(Cri) 354 : (1998) 2 ALT(Cri) 269 : (1998) CriLJ 4063 : (1998) 2 DMC 231 : (1998) 2 JT 305 : (1998) 4 SCALE 396 : (1998) 6 SCC 232 : (1998) 6 Supreme 257

Penal Code, 1860 (IPC) — Section 302, 304B, 498A
Read judgment
Supreme Court29 Jul 1998Dismissed

Durga Oil Company and Another Vs State of U.P. and Others

Supreme Court Of India · AIR 1998 SC 2587 : (1998) AIRSCW 2619 : (1998) 5 JT 185 : (1998) 4 SCALE 315 : (1998) 6 SCC 299 : (1998) 3 SCR 922 : (1998) 6 Supreme 147

Petroleum Act, 1934 — Section 2, 29, 4, 7Petroleum Rules, 1976 — Rule 124, 141, 2, 4
Read judgment
Supreme Court29 Jul 1998Allowed

Government of A.P. Vs P. Posetty

Supreme Court Of India · (1999) 10 JT 524 : (2000) 2 SCC 220

Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(3)Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 2Constitution of India, 1950 — Article 371D(5)
Read judgment
Supreme Court28 Jul 1998Dismissed

M.C. Mehta Vs Union of India and Others

Supreme Court Of India · (1998) 5 AD 433 : AIR 1998 SC 2963 : (1998) AIRSCW 2813 : (1998) 4 CompLJ 16 : (1998) 5 JT 211 : (1998) 4 SCALE 326 : (1998) 6 SCC 63 : (1998) 6 Supreme 172

Read judgment
Supreme Court28 Jul 1998Allowed

Gurnam Singh Vs State of Punjab

Supreme Court Of India · (1998) 6 AD 76 : AIR 1998 SC 2673 : (1998) AIRSCW 2714 : (1998) 2 ALD(Cri) 505 : (1998) 2 ALT(Cri) 185 : (1998) CriLJ 4024 : (1998) 5 JT 444 : (1998) 4 SCALE 484 : (2000) 10 SCC 359 : (1998) 7 SCC 722 : (1998) 6 Supreme 369

Penal Code, 1860 (IPC) — Section 302, 34, 364Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 3
Read judgment
Supreme Court28 Jul 1998Allowed

State of Himachal Pradesh Vs Shri Manohar Singh Thakur

Supreme Court Of India · (1998) 2 ACR 1593 : AIR 1998 SC 2941 : (1998) AIRSCW 2591 : (1998) 2 ALD(Cri) 438 : (1998) 2 ALT(Cri) 219 : (1998) CriLJ 3630 : (1998) 5 JT 204 : (1998) 4 SCALE 297 : (1998) 6 SCC 158 : (1998) 6 Supreme 139

Penal Code, 1860 (IPC) — Section 302, 307, 394, 397
Read judgment
Supreme Court28 Jul 1998Allowed

Vajrala Paripunachary Vs State of Andhra Pradesh

Supreme Court Of India · (1998) 1 ACR 442 : AIR 1998 SC 2680 : (1998) AIRSCW 2723 : (1998) 2 ALD(Cri) 391 : (1998) 2 ALT(Cri) 238 : (1998) CriLJ 4031 : (1998) 5 JT 224 : (1998) 4 SCALE 293 : (1998) 6 SCC 663 : (1998) 6 SCC 463 : (1998) 6 Supreme 154

Penal Code, 1860 (IPC) — Section 302
Read judgment
Supreme Court28 Jul 1998Dismissed

Ram Gopal Vs State of Rajasthan

Supreme Court Of India · AIR 1998 SC 2598 : (1998) AIRSCW 2632 : (1998) 2 ALD(Cri) 386 : (1999) 1 ALT(Cri) 13 : (1998) CriLJ 4006 : (1998) 5 JT 227 : (1999) 1 RLW 58 : (1998) 4 SCALE 296 : (1998) 6 SCC 441 : (1998) 6 Supreme 157

Penal Code, 1860 (IPC) — Section 302
Read judgment